High Courts28 Apr 1939
Muthukrishna Raja and Another Vs Viswalinga Kadavarayar and Others
Madras High Court · AIR 1940 Mad 893
Limitation Act, 1963 — Article 182(5)
COURT ARCHIVE
Madras High Court judgments, 1939
447 judgments · page 14 of 23
High Courts28 Apr 1939
T.S.P.L.P. Chidambaram Chettiar Vs Murugesam Pillai and Others
Madras High Court · AIR 1939 Mad 841 : (1940) ILR (Mad) 60 : (1939) 50 LW 311 : (1939) 2 MLJ 671
Limitation Act, 1963 — Article 182(5)
High Courts28 Apr 1939
S. Narayanachari Vs T.V.A.K.T. Annamalai Chettiar
Madras High Court · AIR 1940 Mad 61 : (1939) 50 LW 150 : (1939) 2 MLJ 225
High Courts28 Apr 1939
Ponnammai Nadathi Vs The Tinnevelly Swami Nelliappar and Sri Kanthimathi Ambal Devasthanam
Madras High Court · AIR 1939 Mad 918 : (1939) 50 LW 463 : (1939) 2 MLJ 440
Tamil Nadu Irrigation Cess Act, 1865 — Section 1A
High Courts28 Apr 1939
Noor Mahomed Mohideen Pillai Taragan and Another Vs Pechi Ammal
Madras High Court · AIR 1939 Mad 793 : (1939) 50 LW 656 : (1939) 2 MLJ 375
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts28 Apr 1939
Seeni Madar Sahib Vs Abdur Rahman Sahib and Another
Madras High Court · AIR 1939 Mad 792 : (1940) ILR (Mad) 23 : (1939) 50 LW 237 : (1939) 2 MLJ 435
Parliamentary Elections Act — Section 22, 23
High Courts27 Apr 1939
P.S. AR. AR. Arunachalam Chettiar by agent Sivaraman Chettiar Vs Official Receiver
Madras High Court · AIR 1940 Mad 733
Provincial Insolvency Act, 1920 — Section 52
High Courts27 Apr 1939
S. Viswanatha Aiyar and Others Vs Narayanaswami Aiyar and Another
Madras High Court · (1939) 50 LW 201 : (1939) 2 MLJ 398
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts27 Apr 1939
Dinshaw Dadabhai Italia Vs Mohamad Mohamad and Others
Madras High Court · AIR 1939 Mad 922 : (1940) ILR (Mad) 211 : (1939) 50 LW 550 : (1940) 1 MLJ 655
High Courts27 Apr 1939
Sri Rajah Vatchavaya Venkata Suryanarayana Jagapathiraju Bahadur Vs Maddukuri Tirupatayya and Others
Madras High Court · AIR 1940 Mad 819 : (1940) 52 LW 553
Madras Estates Land Act, 1908 — Section 210Madras Local Boards Act, 1884 — Section 88
High Courts26 Apr 1939
The Public Prosecutor Vs M.S. Menoki of Calicut
Madras High Court · AIR 1939 Mad 914 : (1939) 50 LW 428 : (1939) 2 MLJ 634
Criminal Procedure Code, 1898 (CrPC) — Section 94
High Courts25 Apr 1939
Akuthota Byra Goudu Vs Muniammal and Another
Madras High Court · AIR 1940 Mad 5 : (1939) 50 LW 594 : (1939) 2 MLJ 805
High Courts21 Apr 1939
Nayar Modern Bank Ltd. Vs Official Liquidator, Travancore National and Quilon Bank Ltd.
Madras High Court · AIR 1940 Mad 149 : (1939) 50 LW 944
High Courts21 Apr 1939
In Re: Travancore National and Quilon Bank Ltd. Barkat Ali and Others and New Field and Co.
Madras High Court · AIR 1940 Mad 139
High Courts21 Apr 1939
In Re: Travancore National and Quilon Bank Ltd., S. Barkat Ali and Others Secretary, All India Spinners Association, Tamil Nadu Branch
Madras High Court · AIR 1940 Mad 101
High Courts21 Apr 1939
In Re: Travancore National and Quilon Bank Ltd. (In Liquidation) Nayar Modern Bank Ltd.
Madras High Court · AIR 1940 Mad 178
Companies Act, 1956 — Section 282B
High Courts20 Apr 1939
Marakkakandi Krishnan and Others Vs P.R.N. Ramanatha Aiyar and Company
Madras High Court · (1939) 50 LW 511 : (1939) 2 MLJ 718
High Courts19 Apr 1939
His Holiness Peria Koli Kelvi Appan Tiruvengada Ramanuja Pedda Jiyangarlu Varlu Vs Prathivadi Bayankaram Venkatacharlu and Others
Madras High Court · AIR 1939 Mad 847 : (1939) ILR (Mad) 967 : (1939) 50 LW 252 : (1939) 2 MLJ 378
Civil Procedure Code, 1908 (CPC) — Section 109(c)
High Courts19 Apr 1939
Nagi Reddi Vs Nanjundappa
Madras High Court · AIR 1940 Mad 761 : (1940) 2 MLJ 30