High Courts30 Mar 1939
Kumaraswami Pillai and Another Vs Thiruvengadatha Aiyangar
Madras High Court · AIR 1939 Mad 613 : (1939) ILR (Mad) 886 : (1939) 49 LW 762 : (1939) 2 MLJ 308
Tamil Nadu Agriculturists Relief Act, 1938 — Section 20
COURT ARCHIVE
Madras High Court judgments, 1939
447 judgments · page 16 of 23
High Courts28 Mar 1939
Srimath Kachi Chinna Nallappa Kalakka Thola Udayar Avergal, Zamindar of Udayarpalayam Vs Sudai Udayan and Others
Madras High Court · AIR 1940 Mad 8 : (1939) ILR (Mad) 977 : (1939) 50 LW 309 : (1939) 2 MLJ 437
Madras Estates Land Act, 1908 — Section 40
High Courts28 Mar 1939
Rakapalli Vira Raghavulu Naidu Vs Dhara China Rajalingam and Others
Madras High Court · AIR 1939 Mad 846 : (1939) 50 LW 336 : (1939) 2 MLJ 531
Transfer of Property Act, 1882 — Section 8
High Courts28 Mar 1939
Valia Maliyakkal Sayid Muhammad Jiffiri Attakoya Thangal and Others Vs Sayid Muhammad Bin Alabi Ayidross Kunhikoya Thangal
Madras High Court · AIR 1939 Mad 877 : (1940) ILR (Mad) 50 : (1939) 50 LW 466 : (1939) 2 MLJ 579
Madras Local Boards Act, 1884 — Section 88Madras Revenue Recovery Act, 1864 — Section 42
High Courts27 Mar 1939
Rahmat Bi Saheba and Others Vs R. Krishna Doss Lala
Madras High Court · AIR 1940 Mad 641 : (1940) 51 LW 655
Madras City Tenants Protection Act, 1922 — Section 11
High Courts24 Mar 1939
K.A.V. Karuppanna Nadar Vs M.K. Mathalai Karuppa Nadar
Madras High Court · AIR 1939 Mad 776 : (1939) 50 LW 154 : (1939) 2 MLJ 226
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts24 Mar 1939
In Re: Karumuthu Thiagarajan, Managing Agent and Director of the Sri Minakshi Mills Ltd.
Madras High Court · AIR 1939 Mad 589 : (1939) 49 LW 651 : (1939) 2 MLJ 97
Companies Act, 1956 — Section 140(3)
High Courts24 Mar 1939
Jonnala Lakshmidevamma Vs Jonnala Veera Reddi and Others
Madras High Court · AIR 1939 Mad 781 : (1939) ILR (Mad) 877 : (1939) 50 LW 239 : (1939) 2 MLJ 340
High Courts24 Mar 1939
The Board of Commissioners for Hindu Religious Endowments Vs His Holiness Sri Vidyaranya Satchidananda Abhinava Sankara Bharathi Swamulu Varu, Trustee of Sri Virupakshaswaraswami, etc.,
Madras High Court · AIR 1939 Mad 801 : (1939) 2 MLJ 395
High Courts21 Mar 1939
Patayath Parumpayil Sankara Menon Vs Karumathil Puthumanae Sanku's son Kuttani and Others
Madras High Court · AIR 1940 Mad 639
Limitation Act, 1963 — Section 22
High Courts21 Mar 1939
In Re: Markapuram Pedda Subbanna
Madras High Court · AIR 1939 Mad 469 : (1939) 49 LW 643 : (1939) 1 MLJ 899
Telegraph Act, 1885 — Section 29
High Courts21 Mar 1939
Budhiraju Seethayamma (deaceased) and Others Vs Vullipalam alias Putrevu Jagannadha Rao and Others
Madras High Court · AIR 1939 Mad 802 : (1939) 50 LW 192 : (1939) 2 MLJ 600
High Courts20 Mar 1939
Kizhakkepat Palat, deceased Lakshmi Kutty Amma's daughter Kunhilakshmi Amma and Others Vs Kizhakkepat Palat, deceased Lakshmi Kutty Amma's children Tavazhi Karnavan and Manager, Krishna Menon and Others
Madras High Court · AIR 1939 Mad 799 : (1939) 50 LW 164 : (1939) 2 MLJ 287
Madras Marumakkathayam Act, 1932 — Section 43
High Courts17 Mar 1939
The Trichinopoly Varthaga Sangam, Limited Vs T.N. Shanmughasundaram
Madras High Court · AIR 1939 Mad 769 : (1939) ILR (Mad) 954 : (1939) 50 LW 254 : (1939) 2 MLJ 345
Transfer of Property Act, 1882 — Section 10
High Courts17 Mar 1939
Mellepeddi Pitchamma Vs Medabalimi Venkataramayya
Madras High Court · AIR 1940 Mad 27 : (1939) 50 LW 606
High Courts17 Mar 1939
T.A. Padmasani Bai Vs Sabapathy Mudaliar
Madras High Court · (1939) 50 LW 148 : (1939) 2 MLJ 284
High Courts17 Mar 1939
Gaja Gopi Reddi, minor by guardian and mother Seshamma Vs Pulla Rami Reddi
Madras High Court · AIR 1939 Mad 500 : (1939) ILR (Mad) 530 : (1939) 49 LW 620 : (1939) 1 MLJ 888
High Courts17 Mar 1939
Vudaru Pedda Pulla Reddi Vs Peddugari Chinna Venkata Reddi and Others
Madras High Court · AIR 1939 Mad 667 : (1939) 49 LW 652 : (1939) 2 MLJ 356
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts16 Mar 1939
N. Adinarayana Chetty Vs T.T.K.K. Appan Srirangachariar and Others
Madras High Court · AIR 1941 Mad 217 : (1940) 51 LW 666
High Courts16 Mar 1939
A.P.M. Syed Ibrahim Sahib and brother Vs V.S. Gurulinga Aiyar
Madras High Court · AIR 1939 Mad 860 : (1939) ILR (Mad) 980 : (1939) 50 LW 291 : (1939) 2 MLJ 489
Partnership Act, 1932 — Section 58, 74