High Courts03 Mar 1939
Kolachala Kutumba Sastri Vs Lakkaraju Bala Tripura Sundaramma and Others
Madras High Court · AIR 1939 Mad 462 : (1939) ILR (Mad) 764 : (1939) 49 LW 566 : (1939) 1 MLJ 702
Court Fees Act, 1870 — Section 7(iv)(a), 7(v)
COURT ARCHIVE
Madras High Court judgments, 1939
447 judgments · page 18 of 23
High Courts01 Mar 1939
Anumala Ankamma Vs Komaravolu Venkata Subbayya and Others
Madras High Court · AIR 1939 Mad 517 : (1939) ILR (Mad) 794 : (1939) 49 LW 777 : (1939) 2 MLJ 1
Madras Estates Land Act, 1908 — Section 146
High Courts01 Mar 1939
In Re: Vyapuri Kavandan
Madras High Court · AIR 1939 Mad 574 : (1939) 50 LW 667 : (1939) 2 MLJ 109
Madras Prohibition Act, 1937 — Section 4(1)(a)
High Courts28 Feb 1939
Malladi Venkata Sastry and Others Vs Malladi Venkataramanayya and Another
Madras High Court · AIR 1940 Mad 626 : (1940) 51 LW 446
High Courts28 Feb 1939
Emani Satyanarayanamurthi, Manager of Sree Bala Tripura Sundari Rice Mill Vs Katuri Gopalan and Another
Madras High Court · AIR 1939 Mad 891 : (1939) 50 LW 151 : (1939) 2 MLJ 279
Contract Act, 1872 — Section 247
High Courts28 Feb 1939
Marimuthu Pillai Vs M. Muthirulappa Pillai and Others
Madras High Court · AIR 1939 Mad 809 : (1939) 50 LW 525 : (1939) 2 MLJ 512
High Courts27 Feb 1939
Jeeva Ammal Vs Ranganatha Mudaliar
Madras High Court · AIR 1939 Mad 788 : (1939) 50 LW 200 : (1939) 2 MLJ 294
High Courts27 Feb 1939
Vellanchetty Venkata Narasimham Vs Pinapa Satyanarayanarao and Others
Madras High Court · AIR 1939 Mad 512 : (1939) 49 LW 547 : (1939) 1 MLJ 775
Child Marriage Restraint Act, 1929 — Section 9Limitation Act, 1908 — Section 14
High Courts24 Feb 1939
Anantha Sayana Naidu, by next friend Renu Ammal Vs Kondappa Naidu alias Devarajulu Naidu and Others
Madras High Court · AIR 1940 Mad 479 : (1940) 1 MLJ 212
High Courts24 Feb 1939
P.E.R.M. Annamalai Chetty Vs Satyavadivel Muthuswami Maniagaran and Others
Madras High Court · AIR 1939 Mad 538 : (1939) ILR (Mad) 891 : (1939) 49 LW 635 : (1939) 1 MLJ 792
Contract Act, 1872 — Section 68
High Courts24 Feb 1939
Krishna Rao Vs Janaki Ammal and Others
Madras High Court · AIR 1939 Mad 681 : (1939) 49 LW 543 : (1939) 1 MLJ 728
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts24 Feb 1939
S.V. Subramania Pillai Vs G.J. Ponniah
Madras High Court · AIR 1939 Mad 569 : (1939) 49 LW 546 : (1939) 1 MLJ 729
Madras Local Boards Act, 1884 — Section 43
High Courts23 Feb 1939
A.L. Meenakshi Achi and Another Vs S.T.L.R.M. alias L.R.M. Ramaswami Chettiar and Others
Madras High Court · AIR 1939 Mad 552 : (1939) ILR (Mad) 820 : (1939) 49 LW 701 : (1939) 2 MLJ 653
Civil Procedure Code, 1908 (CPC) — Section 50, 52
High Courts23 Feb 1939
S.T.P. Kasi Chetti alias Thenappa Chetti and Others Vs Nagappa Chetti lately a minor since declared a major and guardian discharged
Madras High Court · AIR 1939 Mad 814 : (1939) 50 LW 384 : (1939) 2 MLJ 262
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6
High Courts23 Feb 1939
Padalinga Mudaliar Vs Arumugha Mudaliar
Madras High Court · AIR 1939 Mad 944 : (1939) 2 MLJ 415
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Feb 1939
Kaliana Thevan and Others Vs Muthuswami Goundan and Others
Madras High Court · AIR 1940 Mad 174 : (1939) 50 LW 797
High Courts22 Feb 1939
Sengamuthu Gounder Vs Thayarammal and Others
Madras High Court · AIR 1940 Mad 646 : (1940) 1 MLJ 740
High Courts22 Feb 1939
Koka Audinarayana Rao Naidu Vs Bhavaraju Lakshminarayana Rao
Madras High Court · AIR 1940 Mad 588 : (1940) 51 LW 747 : (1940) 1 MLJ 558
High Courts22 Feb 1939
Balada Lakshminarayana Deo Vs The Imperial Bank of India
Madras High Court · AIR 1939 Mad 580 : (1939) 49 LW 514 : (1939) 1 MLJ 615
Imperial Bank of India Act, 1920 — Schedule 2, 50