High Courts10 Feb 1939
In Re: Villi Chinnu alias Kandan
Madras High Court · (1939) 49 LW 457 : (1939) 1 MLJ 617
Criminal Tribes Act, 1911 — Section 23(1)(b)Penal Code, 1860 (IPC) — Section 457
COURT ARCHIVE
Madras High Court judgments, 1939
447 judgments · page 20 of 23
High Courts10 Feb 1939
Ayanampudi Venkayya Vs Lanka Rattayya
Madras High Court · AIR 1939 Mad 578 : (1939) 49 LW 549 : (1939) 1 MLJ 724
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 26 Rule 4
High Courts10 Feb 1939
Calicut Bank Ltd. Vs Devani Ammal and Others
Madras High Court · AIR 1940 Mad 621 : (1940) 51 LW 639
Companies Act, 1956 — Section 153
High Courts09 Feb 1939
Rm. Ar. Ar. Rm. Arunachalam Chettiar (dead) and Others Vs Sabaratnam Chettiar and Others
Madras High Court · AIR 1939 Mad 572 : (1939) ILR (Mad) 585 : (1939) 49 LW 515 : (1939) 1 MLJ 889
Provincial Insolvency Act, 1920 — Section 28
High Courts09 Feb 1939
Paturi Venkateswara Rao and Another Vs Parvataneni Subrahmanyam
Madras High Court · AIR 1939 Mad 974 : (1939) 50 LW 430 : (1939) 2 MLJ 611
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts09 Feb 1939
Ganapathi Asari Vs Kuppuswamy Asari
Madras High Court · AIR 1939 Mad 493 : (1939) 49 LW 456 : (1939) 1 MLJ 614
Penal Code, 1860 (IPC) — Section 193, 195(1)(b)
High Courts08 Feb 1939
C.R. Balanagayya Chetti Vs Chetti Varadarajulu Chetti and Others
Madras High Court · AIR 1939 Mad 734 : (1939) ILR (Mad) 593 : (1939) 49 LW 470 : (1939) 1 MLJ 610
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 4
High Courts07 Feb 1939
Mada Nagaratnam Vs Puvvada Seshayya and Another In Re: The Madras Agriculturists' Relief Act
Madras High Court · AIR 1939 Mad 361 : (1939) ILR (Mad) 151 : (1939) 49 LW 257 : (1939) 1 MLJ 272
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
High Courts07 Feb 1939
Karibandi Veeranna Vs Sripada Lakshmipathi Somayajulu and Others
Madras High Court · AIR 1939 Mad 797 : (1939) 49 LW 569 : (1939) 1 MLJ 678
Madras Estates Land Act, 1908 — Section 107
High Courts07 Feb 1939
Khaji Dodda Khaji Sahib and Others Vs Chigamalla Nanjappa and Others
Madras High Court · AIR 1939 Mad 642 : (1939) ILR (Mad) 833 : (1939) 49 LW 685 : (1939) 1 MLJ 909
High Courts03 Feb 1939
P.L.S.S. Ramanathan Chettiar and Others Vs K.M.V.V. Kumarappa Chettiar
Madras High Court · AIR 1940 Mad 650
High Courts03 Feb 1939
Kokkonda Venkata Rama Surya Gopala Krishnamurthy and Others Vs Surabhi Satyanarayana
Madras High Court · (1939) ILR (Mad) 917 : (1939) 50 LW 260 : (1939) 2 MLJ 388
High Courts03 Feb 1939
The Maharaja of Pittapuram Vs The Secretary of State for India in Council
Madras High Court · AIR 1939 Mad 581 : (1939) 2 MLJ 90
Tamil Nadu Survey and Boundaries Act, 1923 — Section 13
High Courts03 Feb 1939
Etti and Another Vs The Secretary of State for India in Council
Madras High Court · AIR 1939 Mad 663 : (1939) ILR (Mad) 843 : (1939) 49 LW 679 : (1939) 1 MLJ 784
Contract Act, 1872 — Section 65, 70
High Courts02 Feb 1939
Hussain Batcha Sahib Vs The Secretary of State for India in Council and Another
Madras High Court · AIR 1939 Mad 570 : (1939) 49 LW 595 : (1939) 1 MLJ 476
High Courts02 Feb 1939
Kamakshi Aiyar alias W.V.A.S. Kameswara Aiyar (dead) and Another Vs Namberumal Aiyangar alias Ranganatha Aiyangar and Another
Madras High Court · AIR 1939 Mad 506 : (1939) 49 LW 481 : (1939) 1 MLJ 531
Court Fees Act, 1870 — Article 17B
High Courts02 Feb 1939
Puligoru Subbarama Reddi (dead) and Another Vs Palamkota Krishniah Chetti and Another
Madras High Court · AIR 1939 Mad 718 : (1939) 2 MLJ 16
Transfer of Property Act, 1882 — Section 92
High Courts02 Feb 1939
K.P. Madhavi Ammal and Others Vs M. Subramanian Nambudripad and Others
Madras High Court · AIR 1939 Mad 584 : (1939) 49 LW 413 : (1939) 1 MLJ 487
High Courts31 Jan 1939
The Raja of Vizianagaram (dead) and Another Vs Mudunooru Sanyasiraju
Madras High Court · (1939) 2 MLJ 114