COURT ARCHIVE

Madras High Court judgments, 1939

447 judgments · page 21 of 23

High Courts31 Jan 1939

Pamidi Vedavalli Thayarammal by her power-of-attorney agent, R. Singanna Chetti Vs Junus Chettiar

Madras High Court · AIR 1939 Mad 744 : (1939) ILR (Mad) 909 : (1939) 49 LW 784 : (1939) 2 MLJ 112

Presidency Small Cause Courts Act, 1882 — Section 41

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High Courts30 Jan 1939

The United Motor Finance Company Vs Fiat Motors Eastern India Agency

Madras High Court · AIR 1939 Mad 699 : (1939) 49 LW 696 : (1939) 2 MLJ 80

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 41

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High Courts30 Jan 1939

Mavila Kuniyedath Koran alias Kunhamboo Nambiar Vs Mavila Kuniyedath Govindan Nambiar (deceased) and Others

Madras High Court · AIR 1939 Mad 479 : (1939) 1 MLJ 604

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High Courts27 Jan 1939

N. Paramasivan Pillai Vs Thiruvudaya Mudaliar and Others

Madras High Court · AIR 1940 Mad 636 : (1940) 51 LW 386

Civil Procedure Code, 1908 (CPC) — Section 145

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High Courts27 Jan 1939

In Re: V.K. Subramania Mudali and Others

Madras High Court · AIR 1940 Mad 297 : (1940) 51 LW 532

Madras Local Boards Act, 1884 — Section 208(2)

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High Courts27 Jan 1939

Govinda Goundan and Others Vs Ayi Goundan and Another

Madras High Court · AIR 1939 Mad 465 : (1940) ILR (Mad) 1030 : (1939) 49 LW 476 : (1939) 1 MLJ 649

Criminal Procedure Code, 1898 (CrPC) — Section 137

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High Courts27 Jan 1939

Katragadda Nagayya Vs Sree Raza Rao Venkata Mahipathi Gangadhara Rama Rao Bahadur

Madras High Court · AIR 1939 Mad 529 : (1939) 49 LW 629 : (1939) 2 MLJ 268

Madras Estates Land Act, 1908 — Section 144

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High Courts26 Jan 1939

In Re: Manikyam Kondayya and Others

Madras High Court · AIR 1940 Mad 298 : (1940) 51 LW 484

Criminal Tribes Act, 1911 — Section 23(1)Penal Code, 1860 (IPC) — Section 326

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High Courts26 Jan 1939

In Re: Kovvada Sanyasi Naidu and Others

Madras High Court · AIR 1940 Mad 306

Penal Code, 1860 (IPC) — Section 430

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High Courts26 Jan 1939

Aryakkandi Kunhi Kannan Vs Kottiath Vazhayil Devaki and Others

Madras High Court · AIR 1939 Mad 907 : (1939) 50 LW 562 : (1939) 2 MLJ 619

Limitation Act, 1908 — Section 6

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High Courts26 Jan 1939

Sadaiammal Vs Angammal and Another

Madras High Court · AIR 1939 Mad 610 : (1939) 50 LW 133 : (1939) 1 MLJ 776

Presidency Small Cause Courts Act, 1882 — Section 28

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High Courts26 Jan 1939

Krishna Aiyar Vs Subba Reddiar and Others

Madras High Court · AIR 1939 Mad 678 : (1939) 49 LW 657 : (1939) 1 MLJ 770

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High Courts25 Jan 1939

The Secretary of State for India in Council Vs Sri Rajah Venkata Ramayya Appa Rao Bahadur Zamindar Garu

Madras High Court · AIR 1939 Mad 651 : (1939) 49 LW 710 : (1939) 1 MLJ 780

Madras Local Boards Act, 1884 — Section 78

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High Courts25 Jan 1939

Kuncha Ramakrishnayya Vs Kondamudi Sreeramulu and Another

Madras High Court · AIR 1939 Mad 547 : (1939) 49 LW 362 : (1939) 1 MLJ 436

Specific Relief Act, 1877 — Section 19

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High Courts25 Jan 1939

In Re: D.S. Raju Gupta

Madras High Court · AIR 1939 Mad 472 : (1939) ILR (Mad) 439 : (1939) 49 LW 330 : (1939) 1 MLJ 480

Criminal Procedure Code, 1898 (CrPC) — Section 195, 476

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High Courts25 Jan 1939

The Public Prosecutor Vs N.S. Sharma

Madras High Court · AIR 1939 Mad 575 : (1939) 50 LW 515 : (1939) 2 MLJ 518

Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 409

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High Courts24 Jan 1939

Sivakami Achi Vs Narayana Chettiar

Madras High Court · (1939) 49 LW 441 : (1939) 1 MLJ 519

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1(a)

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High Courts24 Jan 1939

T.M. Athikesavalu Naidu Vs S. Ekambara Mudaliar and Another

Madras High Court · AIR 1939 Mad 473 : (1939) 49 LW 319 : (1939) 1 MLJ 420

Madras Local Boards Act, 1884 — Section 55(2)(c)

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High Courts24 Jan 1939

Alluri China Bapanna and Others Vs Sri Mattangi Jaggiah alias Jaggarao Garu and Others

Madras High Court · AIR 1939 Mad 818 : (1939) 50 LW 183 : (1939) 2 MLJ 214

Trusts Act, 1882 — Section 90

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High Courts23 Jan 1939

In Re: Shanbagaperumal Naicker and Others

Madras High Court · AIR 1940 Mad 279

Penal Code, 1860 (IPC) — Section 148

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