High Courts22 Feb 1939
T.S. Gopalaswami Odayar and Another Vs T.S. Swaminatha Odayar and Others
Madras High Court · AIR 1939 Mad 519 : (1939) ILR (Mad) 597 : (1939) 49 LW 538 : (1939) 1 MLJ 712
COURT ARCHIVE
Madras High Court judgments, 1939
447 judgments · page 19 of 23
High Courts22 Feb 1939
Sri Emberumanar Jeer Swamigal Vs The Board of Commissioners for Hindu Religious Endowments and Others
Madras High Court · AIR 1939 Mad 511 : (1939) ILR (Mad) 904 : (1939) 49 LW 632 : (1939) 1 MLJ 901
Madras Hindu Religious Endowments Act, 1926 — Section 18
High Courts21 Feb 1939
M. Raghavachariar Vs Ponnuswami Mudali
Madras High Court · AIR 1940 Mad 519 : (1940) 51 LW 318 : (1940) 1 MLJ 388
High Courts21 Feb 1939
In Re: Muthuswami Pillai
Madras High Court · AIR 1939 Mad 839 : (1939) 50 LW 919 : (1939) 2 MLJ 39
Penal Code, 1860 (IPC) — Section 379
High Courts21 Feb 1939
Viyathen Sreedevi alias Kozhikote Kishakke Kovilagath Valia Thamburatti Vs Aydross Kurikkal and Another
Madras High Court · AIR 1939 Mad 934 : (1939) ILR (Mad) 995 : (1939) 50 LW 418 : (1939) 2 MLJ 680
Malabar Compensation for Tenants Improvements Act, 1899 — Section 10
High Courts21 Feb 1939
Varagunarama Pandia Chinnathambiar Vs Rengasamy Naidu and Others
Madras High Court · AIR 1939 Mad 901 : (1939) 50 LW 162 : (1939) 2 MLJ 292
Madras Estates Land Act, 1908 — Section 20A
High Courts20 Feb 1939
Sri Vuppalapaty Venkatappala Narasimharaju Garu Vs Official Receiver and Another
Madras High Court · AIR 1940 Mad 737
Contract Act, 1872 — Section 63
High Courts20 Feb 1939
James C.P. Fernandez and Another Vs Ramakrishna Marthoba Rao Kesbekar and Others
Madras High Court · AIR 1940 Mad 21 : (1939) 50 LW 608
Transfer of Property Act, 1882 — Section 36
High Courts20 Feb 1939
Penubolu Seshiah and Thanniru Venkatrayulu represented by Penubolu Seshiah and Another Vs Ayitha Ramiah and Others
Madras High Court · (1939) 49 LW 572 : (1939) 1 MLJ 742
Succession Act, 1925 — Section 304
High Courts16 Feb 1939
Noone Varadarajan Chetty Vs Vutukuri Kanakiah
Madras High Court · (1939) 1 MLJ 791
Evidence Act, 1872 — Section 65(a)
High Courts16 Feb 1939
Chandra Kesavalu Chetty and Another Vs S.P. Perumal Chettiar
Madras High Court · AIR 1939 Mad 722 : (1939) 49 LW 605 : (1939) 1 MLJ 820
Limitation Act, 1908 — Section 10
High Courts15 Feb 1939Allowed
India Carat Pvt. Ltd. Vs State of Karnataka and Another
Madras High Court · (1989) LW(Cri) 436
Penal Code, 1860 (IPC) — Section 307, 324, 408, 420, 448
High Courts15 Feb 1939
Hajee Mohammad Kadir Sheriff Vs Rahimatullah Sahib
Madras High Court · AIR 1940 Mad 230
Penal Code, 1860 (IPC) — Section 171(g)
High Courts14 Feb 1939
The Chairman, Municipal Council and Another Vs Sri Rajah Vyricherla Narayana Gajapatiraju Bahadur Guru
Madras High Court · AIR 1939 Mad 946 : (1939) 50 LW 360 : (1939) 2 MLJ 304
Madras Local Boards Act, 1884 — Section 79
High Courts13 Feb 1939
Nallasivan Pillai and Others Vs Ganapathi Mudaliar and Another
Madras High Court · AIR 1940 Mad 633 : (1940) 51 LW 381
High Courts13 Feb 1939
The Dharapuram Janopakara Nidhi, Limited Vs K. Lakshminarayana Chettiar
Madras High Court · AIR 1939 Mad 456 : (1939) ILR (Mad) 803 : (1939) 49 LW 671 : (1939) 1 MLJ 802
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts13 Feb 1939
Sree Mullapudi Venkatarayudu, Zamindar Vs President, District Board and Others
Madras High Court · AIR 1939 Mad 689 : (1939) 49 LW 765 : (1939) 2 MLJ 93
Madras Estates Land Act, 1908 — Section 77
High Courts10 Feb 1939
Katrapati Hanumayamma Vs Official Receiver
Madras High Court · AIR 1940 Mad 749
Provincial Insolvency Act, 1920 — Section 28, 54
High Courts10 Feb 1939
His Highness Sri Sri Sri Lieut-Col. Sir Rajah Velugoti Govinda Krishna Yachendra Bahadur Varu, Panchahazar Mansabdar, K.C.I.E., Maharajah Sahib of Venkatagiri (dead) and Raja Velugoti Sarvagna Kumara Krishna Yachendra Bahadur Varu, Legal Representative of the decceased Vs Raja Rajeswara Rao and Another
Madras High Court · (1939) 49 LW 717 : (1939) 1 MLJ 831
Madras Impartible Estates (Second Amendment) Act, 1934 — Section 15, 9
High Courts10 Feb 1939
Kannayya Reddi Vs Muthu Reddi
Madras High Court · AIR 1939 Mad 508 : (1939) 49 LW 547 : (1939) 1 MLJ 825