High Courts15 Mar 1939
K. Sundaresa Aiyar Vs The Sarvajana Sowkiabivirdhi Nidhi Limited, by Secretary P.S. Manikkam Chettiar
Madras High Court · (1939) ILR (Mad) 986 : (1939) 50 LW 243 : (1939) 2 MLJ 624
Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Madras High Court judgments, 1939
447 judgments · page 17 of 23
High Courts15 Mar 1939
Govada Balabharathi Co-operative Credit Society Vs Alapati Venkatakrishnayya and Another
Madras High Court · AIR 1940 Mad 932 : (1940) 52 LW 454 : (1940) 2 MLJ 388
High Courts14 Mar 1939
In Re: K.C. Pandalai, representing South Indian General Assurance Co. Ltd. and Others
Madras High Court · AIR 1940 Mad 760 : (1940) 51 LW 534
Life Assurance Companies Act, 1912 — Section 4(1)
High Courts14 Mar 1939
Alasyam Ramappa Vs Panyam Thirumalappa and Others
Madras High Court · AIR 1939 Mad 884 : (1939) ILR (Mad) 971 : (1939) 50 LW 331 : (1939) 2 MLJ 649
Contract Act, 1872 — Section 253
High Courts14 Mar 1939
Mohona Ponda Vs Raghunadha Das and Another
Madras High Court · AIR 1939 Mad 888 : (1939) 50 LW 294 : (1939) 2 MLJ 312
Madras Proprietary Estates Village Service Act, 1894 — Section 15
High Courts14 Mar 1939
Public Prosecutor Vs D.S. Raju Gupta and Others
Madras High Court · AIR 1940 Mad 682
Provident Insurance Societies Act, 1912 — Section 22
High Courts13 Mar 1939
V. Ponnambalam Chetti and Others Vs Ambalam Raman Chetti and Others
Madras High Court · AIR 1939 Mad 789 : (1939) ILR (Mad) 943 : (1939) 50 LW 181 : (1939) 2 MLJ 233
Tamil Nadu Agriculturists Relief Act, 1938 — Section 3(c)
High Courts13 Mar 1939
M.S. Ragunatha Thathachariar Vs The Secretary of State for India in Council
Madras High Court · (1939) 50 LW 297 : (1939) 2 MLJ 565
Madras Compulsory Labour Act, 1858 — Section 6
High Courts13 Mar 1939
Ramaswami Goundan and Others Vs Lakshmana Reddi and Others
Madras High Court · AIR 1939 Mad 886 : (1940) ILR (Mad) 40 : (1939) 50 LW 206 : (1939) 2 MLJ 420
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts13 Mar 1939
Kodukula Kameswaramma Vs Kodukula Thammanna and Others
Madras High Court · AIR 1939 Mad 798 : (1939) 50 LW 195 : (1939) 2 MLJ 460
High Courts13 Mar 1939
Chaganti Veeresalingam Vs Mallampalli Subbarayudu and Others
Madras High Court · AIR 1939 Mad 932 : (1939) 50 LW 198 : (1939) 2 MLJ 282
High Courts09 Mar 1939
Official Liquidator, Travancore National Bank Subsidiary Co. Ltd. Vs Official Liquidators, Travancore National and Quilon Bank Ltd.
Madras High Court · AIR 1940 Mad 258
Transfer of Property Act, 1882 — Section 130
High Courts09 Mar 1939
K.M. Duraiswami Reddiar Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1939 Mad 648 : (1939) 49 LW 773 : (1939) 2 MLJ 6
Charter Act, 1861 — Section 15
High Courts09 Mar 1939
Andra Venkatayya Vs The Official Receiver and Another
Madras High Court · AIR 1939 Mad 300 : (1939) 50 LW 202 : (1939) 2 MLJ 414
Provincial Insolvency Act, 1920 — Section 75(3)
High Courts09 Mar 1939
In Re: Velu Naicken and Another
Madras High Court · AIR 1939 Mad 737 : (1939) 50 LW 920 : (1939) 2 MLJ 202
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts07 Mar 1939
COMMISSIONER OF Income Tax, MADRAS Vs VOORA SREERAMULU CHETTY. [NO. 2].
Madras High Court · AIR 1939 Mad 903 : (1939) 7 ITR 566
Civil Procedure Code, 1908 (CPC) — Section 102, 110Income Tax Act, 1961 — Section 25(3), 66A(2)
High Courts07 Mar 1939
Ramaswami Chettiar and Others Vs Meyyappan Servai
Madras High Court · AIR 1939 Mad 740 : (1939) 50 LW 159 : (1939) 2 MLJ 353
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93
High Courts07 Mar 1939
A.M. Balakrishna Reddiar Vs Syed Jalaluddin Sahib and Others
Madras High Court · AIR 1939 Mad 791 : (1939) 2 MLJ 111
Criminal Procedure Code, 1898 (CrPC) — Section 145(6)
High Courts07 Mar 1939
The Commissioner of Income Tax Vs Voora Sreeramulu Chetty
Madras High Court · (1939) ILR (Mad) 770 : (1939) 50 LW 590 : (1939) 2 MLJ 667
Income Tax Act, 1961 — Section 25(3)