High Courts23 Jan 1939
N.M. Muthuvasu Chettiar Vs Velumuruga Nadar and Others
Madras High Court · (1939) 49 LW 688 : (1939) 2 MLJ 362
Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
Madras High Court judgments, 1939
447 judgments · page 22 of 23
High Courts20 Jan 1939
In Re: Balam Pateyya and Others
Madras High Court · AIR 1941 Mad 339
Penal Code, 1860 (IPC) — Section 149, 326
High Courts19 Jan 1939
In Re: Veerappa Moopan
Madras High Court · AIR 1939 Mad 496 : (1939) 49 LW 474 : (1939) 1 MLJ 573
Criminal Procedure Code, 1898 (CrPC) — Section 144, 562
High Courts19 Jan 1939
In Re: Govindasami Chetti
Madras High Court · AIR 1939 Mad 501 : (1939) 49 LW 458 : (1939) 1 MLJ 608
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts19 Jan 1939
D.A. Kalandar Rowther and Others Vs Sivapunyam Chettiar and Others
Madras High Court · (1939) 1 MLJ 751
High Courts19 Jan 1939
In Re: Darapureddi Jaggu Naidu and Others
Madras High Court · AIR 1939 Mad 530 : (1939) 49 LW 552 : (1939) 1 MLJ 900
Child Marriage Restraint Act, 1929 — Section 8
High Courts19 Jan 1939
M. Subbiah Vs T. Ramacharlu
Madras High Court · AIR 1939 Mad 604 : (1939) 49 LW 781 : (1939) 2 MLJ 117
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts18 Jan 1939
A. Veeran Kutti Vs P.P. Koya Kutti and Others
Madras High Court · AIR 1939 Mad 735 : (1939) ILR (Mad) 828 : (1939) 49 LW 707 : (1939) 2 MLJ 86
High Courts18 Jan 1939
Natesa Padayachi Vs Krishna Padayachi and Others
Madras High Court · AIR 1939 Mad 576 : (1939) ILR (Mad) 913 : (1939) 49 LW 602 : (1939) 1 MLJ 894
High Courts18 Jan 1939
Adusumilli Gopalakrishnayya Vs Julury Narasimha Rao by guardian Durgamma
Madras High Court · AIR 1939 Mad 609 : (1939) 49 LW 649 : (1939) 2 MLJ 120
Madras Estates Land Act, 1908 — Section 192
High Courts16 Jan 1939
Thyagarajan Chetty and Another Vs Narayana Thevan
Madras High Court · AIR 1940 Mad 450 : (1940) 51 LW 509
Evidence Act, 1872 — Section 32(3)
High Courts12 Jan 1939
Rentala Ganga Raju Vs Bikkina Bulli Ramayya and Others
Madras High Court · AIR 1939 Mad 483 : (1939) ILR (Mad) 520 : (1939) 49 LW 303 : (1939) 1 MLJ 329
Tamil Nadu Agriculturists Relief Act, 1938 — Section 20
High Courts12 Jan 1939
Annamalai Chettiar Vs Lakshmanan Chettiar
Madras High Court · AIR 1939 Mad 433 : (1939) 49 LW 383 : (1939) 1 MLJ 429
Provincial Insolvency Act, 1920 — Section 51(3)
High Courts11 Jan 1939
In Re: G.J. Joseph
Madras High Court · AIR 1939 Mad 407 : (1939) ILR (Mad) 353 : (1939) 49 LW 160 : (1939) 1 MLJ 255
Penal Code, 1860 (IPC) — Section 406, 84
High Courts11 Jan 1939
P.S. Venkataraman Vs Srimathi A.C. Janaki
Madras High Court · AIR 1939 Mad 595 : (1939) 49 LW 403 : (1939) 1 MLJ 520
Madras Marumakkathayam Act, 1932 — Section 11
High Courts10 Jan 1939
Diravyam Pillai and Another Vs Veeranan Ambalam and Others
Madras High Court · AIR 1939 Mad 702 : (1939) ILR (Mad) 853 : (1939) 49 LW 460 : (1939) 2 MLJ 822
Transfer of Property Act, 1882 — Section 54
High Courts10 Jan 1939
Sithalingachetti minor by his next friend and mother Alamelu Ammal Vs Ardhanari Chetti and Others
Madras High Court · (1939) 1 MLJ 745
Trusts Act, 1882 — Section 20
High Courts10 Jan 1939
Avanashi Goundan and Others Vs Palani Madari
Madras High Court · AIR 1939 Mad 406 : (1939) 1 MLJ 259
Penal Code, 1860 (IPC) — Section 148, 323
High Courts09 Jan 1939
Samuel Koilpillai Skinner Vs Arunachalam Pandaram and Others
Madras High Court · AIR 1939 Mad 356 : (1939) ILR (Mad) 384 : (1939) 49 LW 253 : (1939) 1 MLJ 350
Madras Stamp (Amendment) Act, 1922 — Article 30(a)(viii)
High Courts06 Jan 1939
In Re: Krishna Aiyar
Madras High Court · (1939) 49 LW 205 : (1939) 1 MLJ 266
Madras Prevention of Food Adulteration Act, 1918 — Section 5(1)(d)