High Courts05 Dec 1967
The State of Madras Vs W.V.A. Govindaraja Chettiar
Madras High Court · (1968) 81 LW 570 : (1968) 2 MLJ 596
Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
Madras High Court judgments, 1967
519 judgments · page 3 of 26
High Courts05 Dec 1967
Nellal Cotton Mills Vs First Income Tax Officer, Tirunelveli
Madras High Court · (1968) 70 ITR 66
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 10(2), 10(2)(vib), 34(1)(a)
High Courts05 Dec 1967Allowed
Ameena Bee Vs Life Insurance Corporation and Another
Madras High Court · (1968) ACJ 412
High Courts04 Dec 1967
Presidency Talkies Private Limited, Proprietor of Paragon Talkies Vs The Presiding Officer, Labour Court and Another
Madras High Court · (1968) 81 LW 475 : (1968) 2 MLJ 318
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts04 Dec 1967Allowed
Presidency Talkies Pvt. Ltd. Vs Presiding Officer, Labour Court, Madras and Another
Madras High Court · AIR 1969 Mad 87 : (1968) 17 FLR 360 : (1969) 1 LLJ 90
Industrial Disputes Act, 1947 — Section 33, 33(2)
High Courts01 Dec 1967
Kamakshi Ammal Vs R. Ranganathan Chettiar and another
Madras High Court · (1967) 12 MAD CK 0038
Evidence Act, 1872 — Section 95, 97
High Courts01 Dec 1967
Amir Jan Vs Shaik Sulaiman Sahib and Others
Madras High Court · (1968) 81 LW 510 : (1968) 2 MLJ 559
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts01 Dec 1967
Kaluvaroya Pillai and Others Vs Ganesa Pandithan and Others
Madras High Court · AIR 1969 Mad 248 : (1969) ILR (Mad) 802 : (1968) 81 LW 565
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1, 100, 101, 105(2)
High Courts01 Dec 1967
Sri Nagama Naicker and Another Vs Ponnuchinnayyan, alleged adopted son of Chitrasenan Naicker
Madras High Court · (1969) ILR (Mad) 507 : (1968) 81 LW 623 : (1970) 1 MLJ 437
Hindu Succession Act, 1956 — Section 14(1)
High Courts30 Nov 1967
Subramanian and Another Vs Kaliammal and Others
Madras High Court · (1968) 2 MLJ 548
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts30 Nov 1967Allowed
M.M. Valliammai Achi and Others Vs KN. PL. V. Ramanathan Chettiar and Others
Madras High Court · AIR 1969 Mad 257 : (1969) ILR (Mad) 734
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 171Evidence Act, 1872 — Section 17, 18
High Courts30 Nov 1967
The Management of Andhra Laundry (Proprietor R.A. Masillamani) Vs The Presiding Officer, Additional Labour Court and Others
Madras High Court · (1968) 2 MLJ 132
Industrial Disputes Act, 1947 — Section 25FFF
High Courts29 Nov 1967Partly Allowed
United Motor Works, Madras Vs State of Madras
Madras High Court · AIR 1969 Mad 322 : (1969) 23 STC 503
Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 17Madras General Sales Tax Act, 1939 — Section 19(1), 19(2), 61Tamil Nadu General Clauses Act, 1891 — Section 8
High Courts29 Nov 1967
Dharma Udayar Vs Ramachandra Mudaliar
Madras High Court · (1968) 81 LW 399 : (1969) 1 MLJ 181
Hindu Succession Act, 1956 — Section 14
High Courts29 Nov 1967
Marisami Brothers Vs Bluemount Switchgears Associates (Pte.) Ltd. and Others
Madras High Court · (1969) 1 MLJ 573
Limitation Act, 1963 — Section 18
High Courts28 Nov 1967
In Re: Abdul Kader
Madras High Court · (1969) CriLJ 1082 : (1968) 2 MLJ 515
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
High Courts28 Nov 1967Dismissed
Management of Presidency Talkies Vs N.S. Natarajan and Another
Madras High Court · AIR 1969 Mad 121 : (1968) 17 FLR 251 : (1968) 2 LLJ 801
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 15, 33(2)
High Courts28 Nov 1967
The Management of Presidency Talkies by Proprietor, Paragon Talkies Vs N.S. Natarajan and Another
Madras High Court · (1968) 81 LW 402 : (1968) 2 MLJ 221
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts28 Nov 1967Dismissed
Sivasankara Mehta Vs Bagwandas Arjunlal Bankers and Others
Madras High Court · AIR 1969 Mad 112 : (1969) ILR (Mad) 57 : (1968) 81 LW 334
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 11
High Courts24 Nov 1967
C. Mothaliyandan Chettiar Vs K. Ranganathan and others
Madras High Court · (1967) 11 MAD CK 0033
Transfer of Property Act, 1882 — Section 114