High Courts24 Nov 1967
M. Jayaram Vs Sri Rama Vilas Service Ltd. and Another
Madras High Court · (1968) 2 MLJ 433
Motor Vehicles Act, 1988 — Section 44(3)(c)
COURT ARCHIVE
Madras High Court judgments, 1967
519 judgments · page 4 of 26
High Courts23 Nov 1967
Thangayya Vanniar Vs Ramaswamy represented by his mother Papathi Ammal and Another
Madras High Court · (1969) ILR (Mad) 426 : (1969) 2 MLJ 27
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 6A
High Courts23 Nov 1967
A. Sanjeevi Naidu and Others Vs The Madras State Transport
Madras High Court · (1969) ILR (Mad) 289 : (1970) 1 MLJ 300
Motor Vehicles Act, 1939 — Section 68C
High Courts20 Nov 1967Allowed
S. Thangavelu Pillai Vs E.M. Mani (decd) and Others
Madras High Court · AIR 1969 Mad 316
Motor Vehicles Act, 1939 — Section 110A(3), 110D(1)
High Courts20 Nov 1967
S. Thangavelu Pillai Vs E.M. Mani and Others
Madras High Court · (1968) 81 LW 466 : (1969) 1 MLJ 133
Motor Vehicles Act, 1988 — Section 110A(3)
High Courts17 Nov 1967
Saroja Mills Ltd. Vs Uchapatti Panchayat Board
Madras High Court · (1969) ILR (Mad) 722 : (1969) 2 MLJ 426
High Courts15 Nov 1967
In Re: Natesan
Madras High Court · (1969) CriLJ 83 : (1968) 1 MLJ 304
Evidence Act, 1872 — Section 21Penal Code, 1860 (IPC) — Section 304A
High Courts13 Nov 1967
Andhra Laundry (Proprietor, R.A. Masilamani) Vs Additional Labour Court and Others
Madras High Court · (1968) 1 LLJ 356
Employees Compensation Act, 1923 — Section 17Industrial Disputes Act, 1947 — Section 25F, 25FFF, 33CMinimum Wages Act, 1948 — Section 25
High Courts13 Nov 1967Dismissed
Vr. S. Rm. Ramaswami Chettiar and Others Vs K.J. Mahadevan
Madras High Court · (1969) 23 STC 255
Evidence Act, 1872 — Section 124Penal Code, 1860 (IPC) — Section 420
High Courts13 Nov 1967
VR.S.RM. Ramaswami Chettiar and Others Vs K.J. Mahadevan
Madras High Court · (1968) 2 MLJ 393
Evidence Act, 1872 — Section 124Penal Code, 1860 (IPC) — Section 420
High Courts10 Nov 1967Allowed
Ganapathy and Another Vs Ambekai and Others
Madras High Court · (1969) ILR (Mad) 579
Transfer of Property Act, 1882 — Section 13
High Courts10 Nov 1967
Official Liquidator, Manasuba and Co. (Private) Ltd. Vs Commissioner of Police and Others
Madras High Court · (1969) ILR (Mad) 559
Companies Act, 1956 — Section 125, 132
High Courts10 Nov 1967
Indrani Ammal and Others Vs A. Sambanda Appah and Others
Madras High Court · (1968) ACJ 311 : AIR 1968 Mad 366 : (1969) ILR (Mad) 388 : (1968) 81 LW 170 : (1968) 2 MLJ 220
High Courts10 Nov 1967Dismissed
S.K. Pothilingam Pillai and Another Vs Nagoor Meeran Rowther
Madras High Court · (1968) LW(Cri) 135
Penal Code, 1860 (IPC) — Section 452, 479, 482, 486Trade and Merchandise Marks Act, 1958 — Section 2(v), 78, 79, 89
High Courts10 Nov 1967Allowed
Ganapathy and another Vs Ambikai and others
Madras High Court · (1969) ILR (Mad) 579
Transfer of Property Act, 1882 — Section 13
High Courts08 Nov 1967
Raman Nair Vs State by the Commissioner Karaikudi Municipality
Madras High Court · (1968) 2 MLJ 217
Constitution of India, 1950 — Article 19(6), 19(g)
High Courts04 Nov 1967
In Re: Andal Ammal
Madras High Court · (1968) 81 LW 80 : (1968) 1 MLJ 356
Succession Act, 1925 — Section 232
High Courts04 Nov 1967
Thailammal and Others Vs Angammal
Madras High Court · (1969) ILR (Mad) 472 : (1970) 1 MLJ 420
Specific Relief Act, 1877 — Section 15
High Courts03 Nov 1967
Chelpark Company Ltd. Vs The Commissioner of Police, Madras and Others
Madras High Court · AIR 1969 Mad 33 : (1969) CriLJ 206 : (1967) 2 LLJ 836
Criminal Procedure Code, 1898 (CrPC) — Section 127(1), 156(3), 561APenal Code, 1860 (IPC) — Section 441