High Courts27 Jan 1919
Bogisetti Akka Nagamma Vs Panganama Krishna Rao and Another
Madras High Court · 52 Ind. Cas. 746 : (1919) 10 LW 153
COURT ARCHIVE
Madras High Court judgments, 1919
371 judgments · page 18 of 19
High Courts23 Jan 1919
J. Ramaraya Shanbogue Vs Sherbett Venkatramanayya
Madras High Court · (1919) ILR (Mad) 576 : 50 Ind. Cas. 410
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts23 Jan 1919
Gurusami Nadan and Others Vs T.S. Gopalaswmi Odayar and Others
Madras High Court · 50 Ind. Cas. 775
Evidence Act, 1872 — Section 114(g)
High Courts23 Jan 1919
Venkatachallam Pillai Vs Krishnaswami Pathan
Madras High Court · 50 Ind. Cas. 673
Limitation Act, 1963 — Article 116, 83, 95
High Courts23 Jan 1919
Polita Pavana Panda and Others Vs Narasinga Panda and Others
Madras High Court · (1919) ILR (Mad) 632 : 51 Ind. Cas. 155 : (1919) 36 MLJ 538
Civil Procedure Code, 1908 (CPC) — Section 1
High Courts22 Jan 1919
Magadhu Pillai Rowther Vs Asan Muhammadhu Rowther
Madras High Court · 51 Ind. Cas. 38 : (1919) 19 LW 535
High Courts22 Jan 1919
Gopisetti Narayanaswami Naidu Garu and Others Vs Chodavarapu Kamanna and Others
Madras High Court · 51 Ind. Cas. 318
High Courts22 Jan 1919
Guruswami Nadar and Others Vs T.S. Gopalasami Odayar and Others
Madras High Court · (1919) ILR (Mad) 629 : (1919) 19 LW 547 : (1919) 36 MLJ 568
Evidence Act, 1872 — Section 114(g)
High Courts21 Jan 1919
Jekkam Reddi Seshadri Reddi and Others Vs Sir S. Subramania Aiyar K.C.I.R. and Others
Madras High Court · (1920) ILR (Mad) 720
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts21 Jan 1919
Vaniyankandi Thazha Kuniparambil Parkum Ponmani Chintagath Koyyomma and Others Vs Thayithottathi Kuttiammoo and Others
Madras High Court · (1919) ILR (Mad) 567 : 50 Ind. Cas. 291 : (1919) 10 LW 87 : (1919) 37 MLJ 28
Easements Act, 1882 — Section 15
High Courts20 Jan 1919
Jagannatha Ayyangar Vs Narayana Ayyangar and Another
Madras High Court · 52 Ind. Cas. 761
High Courts20 Jan 1919
Chinna Venkatasami Naicken Vs Venkatasami Naicken and Another
Madras High Court · (1919) ILR (Mad) 625 : 51 Ind. Cas. 827 : (1919) 36 MLJ 291
High Courts17 Jan 1919
Yuna Ramanayakudu and Others Vs Boya Pedda Basappa and Others
Madras High Court · (1919) ILR (Mad) 565 : 50 Ind. Cas. 261 : (1919) 36 MLJ 284
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts16 Jan 1919
Ranganayaki Ammal and Another Vs Parthasarathy Ayyangar and Another
Madras High Court · 54 Ind. Cas. 503 : (1919) 10 LW 551
High Courts16 Jan 1919
In Re: Nalluri Chenchiah and Others
Madras High Court · 50 Ind. Cas. 987 : (1919) 19 LW 349 : (1919) 36 MLJ 296(1)
Criminal Procedure Code, 1898 (CrPC) — Section 239, 435, 437Evidence Act, 1872 — Section 91
High Courts16 Jan 1919
Nalluri Chenchiah and Others Vs King Emperor
Madras High Court · 50 Ind. Cas. 987 : (1919) 19 LW 349 : (1919) 36 MLJ 296(1)
Criminal Procedure Code, 1898 (CrPC) — Section 435, 436, 439Evidence Act, 1872 — Section 91
High Courts16 Jan 1919
P.S.K. Haji Sena Muhammad Abdul Gaffur Rowthar and Another Vs Hamida Beevi Ammal and Others
Madras High Court · (1919) ILR (Mad) 661 : 52 Ind. Cas. 505
High Courts16 Jan 1919
Gaffur Rowther and Another Vs Hamida Beevi Ammal and Others
Madras High Court · (1919) 36 MLJ 456
High Courts16 Jan 1919
Segu Rowthen and Others Vs Muthu K.R.V. Alagappa Chetty and Others
Madras High Court · 22 Ind. Cas. 834 : (1914) 26 MLJ 269
Madras Estates Land Act, 1908 — Section 77
High Courts15 Jan 1919
Lala Kirat Chund Singh Vs The Maharaja of Jeypore
Madras High Court · 52 Ind. Cas. 694 : (1919) 19 LW 533