High Courts12 Feb 1919
Sri Gajapati Narasimha Deo Garu and Others Vs Sri Gajapati Krishnachendra Deo Garu and Another
Madras High Court · (1919) 10 LW 156 : (1919) 37 MLJ 256
Limitation Act, 1963 — Article 127
COURT ARCHIVE
Madras High Court judgments, 1919
371 judgments · page 17 of 19
High Courts12 Feb 1919
S. Haji Abdulla Sahib and Others Vs Hyder Beg Sahib alias Dada Mian Sahib and Others
Madras High Court · 51 Ind. Cas. 42 : (1919) 10 LW 135
High Courts11 Feb 1919
Hammakke Hengsu Vs Kochappa Rai
Madras High Court · 52 Ind. Cas. 631 : (1919) 10 LW 200
High Courts11 Feb 1919
Melancheri Parkum Pallikkara Kuniyati alias Kuniyati Govinda Variyar alias Govinda Menokki and Others Vs Kizhakke Veettil Appu alias Govinda Kurup and Others
Madras High Court · 52 Ind. Cas. 735 : (1919) 10 LW 170
High Courts10 Feb 1919
Karumathil Kalliani Amma and Others Vs Kardmathil Sankaran Nair and Others
Madras High Court · 52 Ind. Cas. 688 : (1919) 10 LW 220
High Courts10 Feb 1919
Rangasami Chetti Vs Thangavelu Chetti
Madras High Court · (1919) ILR (Mad) 637 : 50 Ind. Cas. 380 : (1919) 10 LW 333
Limitation Act, 1908 — Section 15, 6, 8
High Courts10 Feb 1919
Arumugam Asari Vs Gurunatha Asari
Madras High Court · 50 Ind. Cas. 886 : (1919) 36 MLJ 435
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts07 Feb 1919
Kumaramuthu Pillai and Others Vs Emperor Emperor Vs Kumaramuthu Pillai and Others
Madras High Court · 50 Ind. Cas. 834 : (1919) 10 LW 239
Criminal Procedure Code, 1898 (CrPC) — Section 154, 156, 162, 551Penal Code, 1860 (IPC) — Section 348, 380
High Courts07 Feb 1919
The Secretary of State for India in Council Vs Gulam Mahaboob Khan Saheb, trustee of the Endowment of the Tomb and Mosque
Madras High Court · (1919) ILR (Mad) 673 : 51 Ind. Cas. 366 : (1919) 19 LW 587 : (1919) 37 MLJ 71
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts04 Feb 1919
Arunachala Velan Vs Venkatarama Ayyar
Madras High Court · 51 Ind. Cas. 84 : (1919) 19 LW 538
High Courts04 Feb 1919Dismissed
Subramania Pillai and Another Vs Krishnaswamy Somayajiar and Seven Ors.
Madras High Court · (1919) 02 MAD CK 0032
Civil Procedure Code, 1908 (CPC) — Section 92Religious Endowments Act, 1863 — Section 14
High Courts04 Feb 1919
Arunachala Velan Vs Venkatarama Aiyar
Madras High Court · (1920) 38 MLJ 93
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, Order 34 Rule 6
High Courts04 Feb 1919
Vaitheeswara Iyer Vs Srinivasa Raghava Iyengar and Another
Madras High Court · (1919) ILR (Mad) 348 : 50 Ind. Cas. 309 : (1919) 19 LW 362 : (1919) 36 MLJ 296
High Courts03 Feb 1919
Velayuda Chetty Vs Kumaraswami Chettiar and Others
Madras High Court · 52 Ind. Cas. 700 : (1919) 10 LW 201
High Courts03 Feb 1919
Rethamali Servai and Another Vs Ramasami Servai and Another
Madras High Court · 51 Ind. Cas. 53 : (1919) 10 LW 57
High Courts31 Jan 1919
Angia Kuppier Vs Periakaruppa Kavundan
Madras High Court · (1919) ILR (Mad) 578 : 50 Ind. Cas. 758 : (1919) 36 MLJ 286
Transfer of Property Act, 1882 — Section 68(b)
High Courts30 Jan 1919
P. Suriyanarayana Rao Naidu Vs P. Balasubramania Mudali and Others
Madras High Court · (1920) ILR (Mad) 635
High Courts29 Jan 1919
Annamalai Chetti and Another Vs Annamalai Chetti
Madras High Court · 52 Ind. Cas. 456 : (1919) 10 LW 67
High Courts29 Jan 1919
G. Aravamuda Chariar and Others Vs Aramanai Krishna Iyer and Others
Madras High Court · 50 Ind. Cas. 815
High Courts28 Jan 1919
Rallabandi Veeramma Vs Rallabandi Subba Rao and Another
Madras High Court · 52 Ind. Cas. 639