High Courts07 Mar 1919
Sankunni Vs Ikkora Kutti
Madras High Court · 52 Ind. Cas. 989 : (1919) 10 LW 155
COURT ARCHIVE
Madras High Court judgments, 1919
371 judgments · page 15 of 19
High Courts07 Mar 1919
Ponnusami alias Periana Kone and Others Vs Palayathan and Another
Madras High Court · 51 Ind. Cas. 252 : (1919) 10 LW 202
High Courts07 Mar 1919
Sir Rajah Bommadevara Venkata Narasimha Naidu Bahadur Zemindar of Pangidigudem (died) and Others Vs Rani Venkatappaya and Others
Madras High Court · (1919) 37 MLJ 591
High Courts06 Mar 1919
A. Vedaji Baskara Tirumal Rao Sahib and Others Vs Subramania Gurukkal and Sesha Gurukkal by guardian Mathurambal
Madras High Court · 52 Ind. Cas. 992(1)
High Courts06 Mar 1919
Kalliani Amma and Others Vs Metathil Veetil Achutan Nair and Others
Madras High Court · (1919) 10 LW 174 : (1919) 37 MLJ 309
High Courts06 Mar 1919
The Rajah of Bobbili Vs Akella Suryanarayana Rao Garu and Others
Madras High Court · (1919) ILR (Mad) 776 : (1919) 37 MLJ 274
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69
High Courts27 Feb 1919
Venkatappier Vs Ramaswami Aiyar and Another
Madras High Court · 52 Ind. Cas. 517 : (1919) 10 LW 137
High Courts26 Feb 1919Allowed
Surayya and Another Vs Annapurnamma
Madras High Court · (1919) 02 MAD CK 0031
Specific Relief Act, 1877 — Section 42
High Courts26 Feb 1919
Ramayya Ayyar Vs Krishnachariar
Madras High Court · 52 Ind. Cas. 956 : (1920) 11 LW 213
High Courts26 Feb 1919
Govinda Iyer Vs Rex
Madras High Court · (1919) ILR (Mad) 540 : 50 Ind. Cas. 824 : (1919) 19 LW 422 : (1919) 36 MLJ 448
Penal Code, 1860 (IPC) — Section 195
High Courts25 Feb 1919
Dattada Bhimaraju Vs Kasibotla Sreerama Sastrulu
Madras High Court · (1919) 37 MLJ 303
Civil Procedure Code, 1908 (CPC) — Section 115, 42
High Courts24 Feb 1919
Tanguturi Sriramulu and Rao Bahadur K. Viresalingam Garu Vs Nyapathi Subba Rao Panthulu Garu and Peddala Sundrasiva Rao Garu
Madras High Court · 57 Ind. Cas. 635
High Courts24 Feb 1919
In Re: Kambala Narayana
Madras High Court · 50 Ind. Cas. 832
Criminal Procedure Code, 1898 (CrPC) — Section 269(3), 307, 309
High Courts24 Feb 1919
In Re: Kamhala Narayan
Madras High Court · (1919) 19 LW 376 : (1919) 36 MLJ 452
Criminal Procedure Code, 1898 (CrPC) — Section 307, 309
High Courts20 Feb 1919
Aiyathurai Pillai Vs Gnanaprakasa Odayar alias Muthusami Odayar
Madras High Court · 52 Ind. Cas. 829
High Courts20 Feb 1919
Sri Kanchi Kamakoti Peetathipathi Avergal Sikkudaiyar Swami Avergal Jagathguru Sri Sankaracharya Swamigal, by Agent Ramaswami Sastrial Vs Manali Saravana Mudaliar and Another
Madras High Court · 51 Ind. Cas. 876
High Courts20 Feb 1919
Arumuga Thevan Vs Sheikh Meera Ibrahim Ravuthar and Another
Madras High Court · 55 Ind. Cas. 417
High Courts19 Feb 1919
Gangamirtham Pillai by his Guardian, Chidambaram Pillai Vs Rajamanikkathammal Another
Madras High Court · 53 Ind. Cas. 555
High Courts19 Feb 1919
K.A.M.A.K. Kaliyappa Nadar Vs G.N. Grigori Pillai and Others
Madras High Court · 50 Ind. Cas. 916 : (1919) 10 LW 64