High Courts14 Apr 1919
Ganapathy Chetty and Another Vs Rex
Madras High Court · (1919) 04 MAD CK 0033
Criminal Procedure Code, 1898 (CrPC) — Section 177, 526(1), 531
COURT ARCHIVE
Madras High Court judgments, 1919
371 judgments · page 13 of 19
High Courts14 Apr 1919
In Re: P. Varadarajulu Nayudu
Madras High Court · (1919) 37 MLJ 81
Criminal Procedure Code, 1898 (CrPC) — Section 196Penal Code, 1860 (IPC) — Section 124A
High Courts11 Apr 1919
Indoji Jithaji Vs Kothapalli Rama Charlu and Others
Madras High Court · 54 Ind. Cas. 146 : (1919) 10 LW 498
High Courts11 Apr 1919
Yellavajhalu Surayya Vs Yellavajhalu Subbamma and Others
Madras High Court · (1920) ILR (Mad) 4
Specific Relief Act, 1877 — Section 42
High Courts11 Apr 1919
Damodaran Namboodri Vs Govindan Nair, Pattukottai Devastanom Uralan and Another
Madras High Court · (1919) 37 MLJ 307
High Courts11 Apr 1919
Yellavajhula Surayya Vs Yellavajhula Subbamma and Others
Madras High Court · (1920) ILR (Mad) 4 : (1919) 37 MLJ 405
Specific Relief Act, 1877 — Section 42
High Courts10 Apr 1919
M.R. Ry. Vellanki Srinivasa Jagannatha Rao Bahadur Garu Vs M.R. Ry. Gadicherla Venkta Gopalakrishna Rao Bahadur, Zemindar of Rajupeta
Madras High Court · (1919) 10 LW 417 : (1919) 37 MLJ 589
Criminal Procedure Code, 1898 (CrPC) — Section 145(1)
High Courts10 Apr 1919
Annammal, minor by guardian Venkatarama Vathiar Vs M.V. Sambasiva Aiyar
Madras High Court · (1919) 10 LW 292 : (1919) 37 MLJ 349
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts10 Apr 1919
Arumugham Chetty Vs Muthu Koundan and Others
Madras High Court · (1919) ILR (Mad) 711 : 52 Ind. Cas. 525 : (1919) 19 LW 565
High Courts07 Apr 1919
Palani Goundan Vs Emperor
Madras High Court · (1919) 04 MAD CK 0032
Penal Code, 1860 (IPC) — Section 299
High Courts07 Apr 1919
Amrutam Venkatappa and Others Vs Vavilala Jalayya
Madras High Court · (1919) ILR (Mad) 615 : 51 Ind. Cas. 111 : (1919) 19 LW 598 : (1919) 37 MLJ 98
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts04 Apr 1919Allowed
P. Varadarajulu Naidu Vs King Emperor
Madras High Court · (1919) 04 MAD CK 0031
Criminal Procedure Code, 1898 (CrPC) — Section 196, 428Evidence Act, 1872 — Section 88Penal Code, 1860 (IPC) — Section 124A
High Courts04 Apr 1919
Seeni Nadan alias Virakumaru Nadan Vs Muthusami Pillai and Others
Madras High Court · (1919) ILR (Mad) 821 : (1920) 11 LW 63 : (1919) 37 MLJ 284
Civil Procedure Code, 1908 (CPC) — Section 150
High Courts04 Apr 1919
Ravunni Achan Vs Kizhaka Naduvath Karnavan and Manager, Thankunni alias Valia Achan
Madras High Court · (1919) ILR (Mad) 789 : (1919) 10 LW 142 : (1919) 37 MLJ 157
High Courts02 Apr 1919
Periya Goundan Vs Kuppa Goundan
Madras High Court · (1920) ILR (Mad) 880 : (1919) 10 LW 235 : (1919) 37 MLJ 234
Criminal Procedure Code, 1898 (CrPC) — Section 173
High Courts02 Apr 1919
Eda Ponnayya and Another Vs Jangala Kama Kotayya and Another
Madras High Court · (1919) 10 LW 471 : (1919) 37 MLJ 399
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts31 Mar 1919
T.A. Anantha Rama Aiyar and Another Vs Kumaraswami Pandaram
Madras High Court · 54 Ind. Cas. 922 : (1919) 10 LW 179
High Courts31 Mar 1919
The Public Prosecutor Vs Sankaralinga Moopan
Madras High Court · (1919) ILR (Mad) 787 : (1919) 37 MLJ 92
Madras Local Boards Act, 1884 — Section 98(2)
High Courts31 Mar 1919
The Public Prosecutor Vs Sankaralingam Moopan
Madras High Court · 50 Ind. Cas. 1003 : (1919) 10 LW 346
Madras Local Boards Act, 1884 — Section 91(1), 98(2)