High Courts19 Feb 1919
Umma Venkataratnam and Co. Vs Methewala Adamji Usman and Co. of Ellore and Others
Madras High Court · (1919) ILR (Mad) 692 : 50 Ind. Cas. 925
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, 115, 73
COURT ARCHIVE
Madras High Court judgments, 1919
371 judgments · page 16 of 19
High Courts19 Feb 1919
Secretary of State for India in Council Vs The Hon'ble B. Raja Rajeswara Sethupathi alias Muthuramalinga Sethupathi Avergar, Rajah of Ramnad
Madras High Court · 50 Ind. Cas. 613
Madras Proprietary Estates Village Service Act, 1894 — Section 22
High Courts19 Feb 1919
Imbichi Beevi Umma Vs Eranhipurath Raman Nair Karnavan and Manager of the Tarwad of Parayancheri and Others
Madras High Court · (1919) ILR (Mad) 869 : (1919) 10 LW 118 : (1919) 37 MLJ 220
High Courts19 Feb 1919
Subrahman Iyer Vs Siva Subrahmanya Iyer and Another
Madras High Court · 52 Ind. Cas. 931 : (1919) 10 LW 180
High Courts19 Feb 1919
The Secretary of State for India in Council Vs The Hon'ble B. Raja Rajeeswara Sethupathi alias Muthuramalinga Sethupathi Avergal, Rajah of Ramnad
Madras High Court · (1919) 19 LW 474 : (1919) 36 MLJ 436
Madras Proprietary Village Service Act — Section 22
High Courts19 Feb 1919
Kadiri Kanakkapillantapath Abdur Raheman Kutti Haji, managing Partner of M. Kunhi Kadiri and Son's and Others Vs Kochipalli Hussain Kunhi Haji, Karnavan and Manager of Kochipalli and Others
Madras High Court · (1919) ILR (Mad) 761 : (1919) 10 LW 204 : (1919) 37 MLJ 316
High Courts19 Feb 1919
R.V.SrinivasaAyyangar Vs Kottappakki Johnsa Rowther
Madras High Court · (1919) ILR (Mad) 690 : 51 Ind. Cas. 939
High Courts18 Feb 1919
Muthirulandi Poosari and Another Vs Sethurama Aiyar and Others
Madras High Court · (1919) ILR (Mad) 425 : 50 Ind. Cas. 43 : (1919) 19 LW 323
High Courts18 Feb 1919
Muthirulandi Poosari and Another Vs Muthandi Poosari and Others
Madras High Court · (1919) 36 MLJ 356
High Courts18 Feb 1919
Kulasekara Naicker and Others Vs Jagadambal Ammal and Others
Madras High Court · (1919) ILR (Mad) 352 : 50 Ind. Cas. 14 : (1919) 19 LW 322 : (1919) 36 MLJ 351
High Courts17 Feb 1919
A.T.S. Valasubramania Pillai Vs T.A.B Chit Company Yela Nidhi, Limited Marudur, and Others
Madras High Court · 52 Ind. Cas. 765 : (1919) 10 LW 222
High Courts17 Feb 1919
Venkata Lakshmi Narasayya and Another Vs Meenakshi Ammal and Others
Madras High Court · 52 Ind. Cas. 992 : (1919) 10 LW 221
High Courts17 Feb 1919
In Re: Padmanabha Hebbara
Madras High Court · (1919) ILR (Mad) 422 : 50 Ind. Cas. 485 : (1919) 19 LW 315 : (1919) 36 MLJ 352
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts17 Feb 1919
Navunni and Others Vs Ramasawmy Patter and Another
Madras High Court · 52 Ind. Cas. 738 : (1919) 10 LW 169
High Courts14 Feb 1919Allowed
Govindan Nair Vs Kunju Nair and Thirty three Ors.
Madras High Court · (1919) 02 MAD CK 0030
High Courts14 Feb 1919
Kalavoor Chembazhi Govindan Nair Vs Kunja Nayar and Others
Madras High Court · 51 Ind. Cas. 326
High Courts14 Feb 1919
Kalavoor Chembazhi Govindan Nayar Vs Kunju Nayar and Others
Madras High Court · (1919) 36 MLJ 565
High Courts13 Feb 1919
P.R. Ayya Pattar Vs Attupurath Manakkal, Karnavan and Manager, Vasudevan Bhattathiripad and Another
Madras High Court · 52 Ind. Cas. 938
High Courts12 Feb 1919
T.K. Vasudeva Kamath and Others Vs Nattoji Lakshminarayana Row and Others
Madras High Court · (1919) ILR (Mad) 684 : (1919) 19 LW 475 : (1919) 36 MLJ 453
Provincial Insolvency Act, 1907 — Section 16Transfer of Property Act, 1882 — Section 53
High Courts12 Feb 1919
The Rajah of Pittapuram Vs The Revenue Divisional Officer
Madras High Court · (1919) ILR (Mad) 644 : 51 Ind. Cas. 656 : (1919) 36 MLJ 455