High Courts12 Nov 1919
K.C. Sreemanavedava Raju Vs Parapravan Naidu
Madras High Court · 54 Ind. Cas. 254 : (1920) 11 LW 285
COURT ARCHIVE
Madras High Court judgments, 1919
371 judgments · page 4 of 19
High Courts12 Nov 1919
K.C. Srimanavedan Raja Vs Parapravan Moidu
Madras High Court · (1920) 38 MLJ 73
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts11 Nov 1919
In Re: Karuppiah Pillai and Others
Madras High Court · 54 Ind. Cas. 404 : (1920) 11 LW 308
High Courts11 Nov 1919
Gandi Appa Razu Vs King-Emperor
Madras High Court · (1920) ILR (Mad) 330
Penal Code, 1860 (IPC) — Section 147, 304
High Courts07 Nov 1919
Basavaraju Pitchaya Vs The Secretary of State for India in Council
Madras High Court · 58 Ind. Cas. 713 : (1920) 11 LW 186
High Courts07 Nov 1919
Varnasi Subbayya and Others Vs Varnasi Somalingam and Others
Madras High Court · 55 Ind. Cas. 643
High Courts07 Nov 1919
Varanasi Subbayya and Others Vs Varanasi Somalingam and Others
Madras High Court · (1920) 43 MLJ 491
High Courts06 Nov 1919
Mr. R.P. Gill Vs Lingamallu Varada Raghavayya and Others
Madras High Court · (1920) ILR (Mad) 396 : (1920) 11 LW 174 : (1920) 38 MLJ 92
Court Fees Act, 1870 — Section 7(iv)(b)
High Courts06 Nov 1919
R.P. Gill Vs L. Varadaraghavayya and twelve Ors.
Madras High Court · (1920) ILR (Mad) 396
Court Fees Act, 1870 — Section 7(iv)(6)
High Courts05 Nov 1919
Velu Padayachi alias Sadaya Padayachi Vs Arumugam Pillai
Madras High Court · 56 Ind. Cas. 481 : (1920) 11 LW 348 : (1920) 38 MLJ 397
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts05 Nov 1919
Ottaprakal Thazath Soopi Vs Charichai Pallikal Marriyamma and Another
Madras High Court · 55 Ind. Cas. 760 : (1920) 11 LW 200
High Courts05 Nov 1919
Ottaparakkal Thazhath Soopi Vs Charichal Pallikkal Mariyamma and Others
Madras High Court · (1920) ILR (Mad) 393 : (1920) 38 MLJ 207
Transfer of Property Act, 1882 — Section 91
High Courts05 Nov 1919
Muthusami Gurukkal Vs Meenammal and Others
Madras High Court · (1920) ILR (Mad) 464 : (1920) 38 MLJ 291
High Courts05 Nov 1919
Ottapurakkal Tazhatha Soopi Vs Charichil Pallikkal Mariyoma and Seventy-six Ors.
Madras High Court · (1920) ILR (Mad) 393
Transfer of Property Act, 1882 — Section 91
High Courts04 Nov 1919
Muthu Goundan and Others Vs Emperor
Madras High Court · 54 Ind. Cas. 409 : (1920) 11 LW 317
High Courts04 Nov 1919
Kullappa Naicker Vs Palaniammall
Madras High Court · 54 Ind. Cas. 617 : (1920) 11 LW 148
High Courts03 Nov 1919
P.V.Ar.Kr. Arunachellam Chettiar Vs Madaswami and Others
Madras High Court · 56 Ind. Cas. 146 : (1920) 11 LW 238
Transfer of Property Act, 1882 — Section 134
High Courts31 Oct 1919
Kolavakolanu Seetanna and Others Vs Poddri Narayana Murthi Somayajulu
Madras High Court · 57 Ind. Cas. 982
High Courts31 Oct 1919
Vittappa Kuda Vs Durgamma alias Shithamma and Others
Madras High Court · 55 Ind. Cas. 781 : (1920) 11 LW 116 : (1920) 38 MLJ 190
High Courts31 Oct 1919
Kalavakolanu Seetamma and Others Vs Poduri Narayanamurthi Somayajulu
Madras High Court · (1920) 43 MLJ 470
Contract Act, 1872 — Section 124