High Courts14 Oct 1919
Ramasami Boyan Vs Emperor
Madras High Court · 54 Ind. Cas. 479 : (1920) 11 LW 18
COURT ARCHIVE
Madras High Court judgments, 1919
371 judgments · page 6 of 19
High Courts14 Oct 1919
K.V. Subrahmania Aiyar Vs The District Magistrate of Salem
Madras High Court · (1920) 11 LW 122 : (1920) 38 MLJ 230
Legal Practitioners Act, 1879 — Section 14
High Courts10 Oct 1919
Chundan Veetil Pazhaya Ottayil Abarthoraman Kutti (Dead) and Others Vs Ittikaparambilathan
Madras High Court · 55 Ind. Cas. 658 : (1920) 11 LW 215
High Courts09 Oct 1919
Arunachella Chettiar and Others Vs The Municipal Council of Mayavaram
Madras High Court · 55 Ind. Cas. 493
High Courts09 Oct 1919
Arunachala Chettiar and Others Vs Municipal Council of Mayavaram
Madras High Court · (1920) 11 LW 202 : (1920) 38 MLJ 222
High Courts08 Oct 1919
The Firm of A.M. Mylappa Chettiar by Partners of the Firm of that Name Vs Aga Mirza Mohamed Shirazee, Managing Proprietor of the Firm
Madras High Court · (1919) 37 MLJ 712
Sales of Goods Act, 1930 — Section 28
High Courts08 Oct 1919
Gopala Aiyar and Others Vs Krishnasawmy Iyer Alias and Appa Aiyer
Madras High Court · 54 Ind. Cas. 473 : (1920) 11 LW 459
High Courts08 Oct 1919
Idumbu Parayan and Others Vs Pethu Reddy and Another and Senni Parayan and Others
Madras High Court · 54 Ind. Cas. 451
High Courts08 Oct 1919
Agnihotram Jagannadha Charyulu Vs Sri Raja Bommadevara Satyanarayana Varaprasada Rao Bahadur and Another
Madras High Court · (1920) ILR (Mad) 351 : (1920) 11 LW 101 : (1919) 37 MLJ 706
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92(3)
High Courts08 Oct 1919
Rahim Unnissa Begam and Others Vs M.A Srinivasa Aiyangar
Madras High Court · (1920) 11 LW 139 : (1920) 38 MLJ 266
High Courts08 Oct 1919
In Re: Chitrala Bheemanna and Others
Madras High Court · (1920) ILR (Mad) 348 : (1919) 10 LW 669 : (1919) 37 MLJ 656
Railways Act, 1890 — Section 120(b)
High Courts08 Oct 1919
Rahim-un-Nissa Begam and Others Vs M.A. Srlnivasa Ayyangar
Madras High Court · 54 Ind. Cas. 565
High Courts08 Oct 1919
Idumba Parayan and Others Vs Pethi Reddi and Others
Madras High Court · (1920) ILR (Mad) 357 : (1920) 11 LW 25 : (1919) 37 MLJ 695
Civil Procedure Code, 1908 (CPC) — Section 148, 151
High Courts07 Oct 1919
K.V. Subramania Iyer Vs The District Magistrate of Salem
Madras High Court · 55 Ind. Cas. 198
High Courts07 Oct 1919
In Re: K. Venkata Row, First Grade Pleader
Madras High Court · (1920) 11 LW 38 : (1920) 38 MLJ 58
Legal Practitioners Act, 1879 — Section 13(b), 13(f)
High Courts02 Oct 1919
In Re: Abdul Rahim Beg
Madras High Court · 58 Ind. Cas. 528 : (1919) 10 LW 554 : (1919) 37 MLJ 588
Criminal Procedure Code, 1898 (CrPC) — Section 68
High Courts02 Oct 1919
Kannan Narayanan alias Narayanan Moopil Moossad Vs Muthalpuredath Ramunni Menon (dead) and Others
Madras High Court · 56 Ind. Cas. 241 : (1920) 11 LW 328
Limitation Act, 1908 — Article 116
High Courts01 Oct 1919
Gadi Neelaveni Vs Marappareddigari Narayana Reddi
Madras High Court · (1920) ILR (Mad) 94 : (1919) 10 LW 606 : (1919) 37 MLJ 599
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts01 Oct 1919
Beeju Bee alias Zulaika Bee Ammal (dead) and Others Vs Syed Moorthuja Sahib and Others
Madras High Court · (1920) ILR (Mad) 214 : (1920) 11 LW 150 : (1919) 37 MLJ 627
Transfer of Property Act, 1882 — Section 43