High Courts18 Sept 1919
Sreemat Kanatala Venkata Krishnama Charlu and Another Vs Sreemat Kandala Perundevamma (dead) and Others
Madras High Court · 56 Ind. Cas. 593
COURT ARCHIVE
Madras High Court judgments, 1919
371 judgments · page 8 of 19
High Courts18 Sept 1919
Ponnuswami Chetty and Another Vs The Vellore Commercial Bank Ltd. by Agent Kumaraswami Aiyar
Madras High Court · (1920) 11 LW 28 : (1920) 38 MLJ 70
High Courts16 Sept 1919
P.L.P.L. Palaniappa Chetty Vs V.S.S.P. Subramanian Chetty and Others
Madras High Court · 54 Ind. Cas. 740
High Courts16 Sept 1919
P.L.P.L. Palaniappa Chetti Vs V.S.S.P. Subramania Chetti and Others
Madras High Court · (1920) 11 LW 145 : (1920) 38 MLJ 338
Provincial Insolvency Act, 1920 — Section 43
High Courts16 Sept 1919
V.A.L.R.M. Lakshmanan Chetty and Another Vs V.A.L.R.M.L. Muthaya Chetty and Others
Madras High Court · (1921) 40 MLJ 126
Transfer of Property Act, 1882 — Section 85, 89
High Courts13 Sept 1919
Sena Yasim Sahib and Another Vs Kadur Ekambara Aiyar
Madras High Court · (1919) 37 MLJ 698
Evidence Act, 1872 — Section 115
High Courts12 Sept 1919
Ramakrishna Prabhu Vs Naraina, minor, by Guardian ad Litem Anandivai alias Rakmavathi Bai and Others
Madras High Court · 62 Ind. Cas. 215 : (1920) 11 LW 112
High Courts11 Sept 1919
In Re: Gandi Apparazu
Madras High Court · (1920) ILR (Mad) 330 : (1919) 10 LW 521 : (1920) 38 MLJ 194
Penal Code, 1860 (IPC) — Section 147, 304
High Courts09 Sept 1919
K. Raghunatha Rao Vs The Secretary of State for India in Council
Madras High Court · 60 Ind. Cas. 187 : (1921) 13 LW 11 : (1920) 39 MLJ 623
Land Acquisition Act, 1894 — Section 24(1)
High Courts09 Sept 1919
Raghunatha Row Vs Secretary of State for India in Council
Madras High Court · (1921) ILR (Mad) 264
High Courts08 Sept 1919
Thammanna Chinna Lakshiminarasimham and Another Vs Akarapu Venkanna Chenniah
Madras High Court · (1920) 11 LW 55 : (1920) 38 MLJ 55
High Courts05 Sept 1919
The Tanjore Life Assurance Co. Ltd. by R. Sivarama Aiyar Vakil, Liquidator of the said Company Vs Kuppanna Rao
Madras High Court · (1920) 11 LW 584 : (1920) 38 MLJ 135
Contract Act, 1872 — Section 65
High Courts04 Sept 1919
Alagiasundaram Pillay and Others Vs The Midnapore Zemindary Co. Ltd. and Others
Madras High Court · 54 Ind. Cas. 816 : (1920) 12 LW 767
High Courts04 Sept 1919
S.A. Natesa Aiyar Vs S.A. Manoyya Aiyar
Madras High Court · 54 Ind. Cas. 462 : (1919) 10 LW 589
High Courts03 Sept 1919
Venkata Perumalla Pillai and Others Vs Marapudi Venkataswami Naidu
Madras High Court · 54 Ind. Cas. 506 : (1919) 10 LW 605
High Courts03 Sept 1919
The Municipal Chairman, Virudupatti Vs Saravana Pillai
Madras High Court · 54 Ind. Cas. 454 : (1919) 10 LW 592
High Courts03 Sept 1919
Angamuthu Chetti Vs Varatharajulu Chetti
Madras High Court · (1919) ILR (Mad) 854 : (1920) 11 LW 11 : (1919) 37 MLJ 384
High Courts02 Sept 1919
Ramanathan Pillai Vs Doraiswami Aiyangar and Others
Madras High Court · (1920) ILR (Mad) 325 : (1920) 11 LW 45
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 Sept 1919
Ramanathan Pillai Vs M. Doraiswami Ayyangar and Others
Madras High Court · (1920) ILR (Mad) 325 : (1920) 38 MLJ 65