High Courts01 Oct 1919
The Secretary to the Commissioner, Salt, Abkari and Separate Revenue Vs S.R.M.A.R. Ramanathan Chetti by Guardian Villiamma Achi
Madras High Court · (1919) 10 LW 570 : (1919) 37 MLJ 663
Income Tax Act, 1918 — Section 51
COURT ARCHIVE
Madras High Court judgments, 1919
371 judgments · page 7 of 19
High Courts01 Oct 1919
Board of Revenue Vs Ramanadhan Chetty Minor by Guardian Velliamma Achi
Madras High Court · (1920) ILR (Mad) 75
Income Tax Act, 1961 — Section 51
High Courts01 Oct 1919
Mutha Korakki Chetty and Another Vs Mahomad Madar Ammal and Others
Madras High Court · (1920) ILR (Mad) 185 : (1920) 11 LW 487 : (1920) 38 MLJ 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92
High Courts01 Oct 1919
Beeju Bee alias Zulaika Bee Vs Syed Moorthiya Saheb and Others
Madras High Court · (1920) ILR (Mad) 214
Transfer of Property Act, 1882 — Section 43
High Courts30 Sept 1919
P. Murugappa Mudaliar (dead) and Others Vs Munusami Mudali and Others
Madras High Court · (1920) 38 MLJ 131
Contract Act, 1872 — Section 134, 139
High Courts30 Sept 1919
K.T. Venkatapathi Nayani Varu Vs Gaddam Chowdenna (deceased) and Another
Madras High Court · 54 Ind. Cas. 749 : (1920) 11 LW 13
High Courts30 Sept 1919
P. Murugappa Mudaliar (dead) and Others Vs Munuswami Mudali, Minor by Guardian, A. Venkatachella Mudaliar and Others
Madras High Court · 54 Ind. Cas. 758 : (1920) 11 LW 248
High Courts29 Sept 1919
Srinivasa Thathacharlu Vs Noolamma and Another
Madras High Court · 55 Ind. Cas. 436 : (1920) 11 LW 246
High Courts26 Sept 1919
P. Kandaswamy Mudaliar Vs King-Emperor
Madras High Court · (1920) ILR (Mad) 344
Penal Code, 1860 (IPC) — Section 269
High Courts26 Sept 1919
In Re: Jaimullabdin
Madras High Court · (1920) 11 LW 43 : (1920) 43 MLJ 489
Evidence Act, 1872 — Section 114(a)
High Courts26 Sept 1919
Tangutur Narasimham Vs Singaraju Ramiah and Others
Madras High Court · (1920) 38 MLJ 126
Madras Limited Proprietors Act, 1911 — Section 2
High Courts26 Sept 1919
In Re: P. Kandaswami Mudaliar
Madras High Court · (1920) ILR (Mad) 344 : (1919) 10 LW 627 : (1920) 38 MLJ 80
Madras Municipalities Act, 1884 — Section 366Penal Code, 1860 (IPC) — Section 269
High Courts26 Sept 1919
Tanguthur Narasimham Vs Singaraju Ramiah and Others
Madras High Court · 54 Ind. Cas. 728
High Courts25 Sept 1919
Kutumatt Puthen Variath Sekhara Varier (Deceased) and Others Vs Kotakat Alias Thyyathillath Kesavan Musad and Others
Madras High Court · 54 Ind. Cas. 389
High Courts25 Sept 1919
Subramania Aiyar and Others Vs Pujari Lakshmana Goundan and Others
Madras High Court · 54 Ind. Cas. 177
High Courts25 Sept 1919
The Tanjore Life Assurance Co. Ltd. Vs S. Kuppanna Row
Madras High Court · (1920) ILR (Mad) 333 : 55 Ind. Cas. 660
High Courts24 Sept 1919
Muthiah Chettiar and Another Vs Periyan Kone and Others
Madras High Court · 55 Ind. Cas. 78 : (1920) 11 LW 311
High Courts24 Sept 1919
Perumal Goundan and Others Vs The Jananukoola Dana Sekhara Sankanidhi (Limited)
Madras High Court · 58 Ind. Cas. 446 : (1919) 10 LW 586
High Courts22 Sept 1919
Basavanagudi Narayana Kamthy and Others Vs Lingappa Shetty and Others
Madras High Court · (1920) 11 LW 34 : (1920) 38 MLJ 28