COURT ARCHIVE
Madras High Court judgments, 1919
371 judgments · page 5 of 19
In Re: Kothamidde Ranga Reddi
Madras High Court · (1920) ILR (Mad) 450 : (1920) 11 LW 331 : (1920) 38 MLJ 97
M.R. Venkatarama Aiyar Vs The South Indian Bank, Ltd. and Others
Madras High Court · 55 Ind. Cas. 452
N.M. Firm Vs M. Venkatagiri Ayyar
Madras High Court · (1920) ILR (Mad) 361
M.R. Venkatrama Aiyar Vs The South Indian Bank, Limited and Others
Madras High Court · (1920) ILR (Mad) 381 : (1920) 11 LW 81 : (1920) 38 MLJ 108
Thevar alias Cheruni Moothan Vs Ammunni and Others
Madras High Court · 55 Ind. Cas. 541 : (1920) 11 LW 211
Swaminatha Aiyar and Dharmambal Ammall Vs Rukmani Ammall
Madras High Court · 55 Ind. Cas. 766 : (1920) 11 LW 106
G. Koorathalwar Chetiy Vs Emperor
Madras High Court · 55 Ind. Cas. 469 : (1920) 11 LW 144
M. Venkatagiri Aiyar Vs N.M. Firm
Madras High Court · 54 Ind. Cas. 172 : (1919) 10 LW 568 : (1919) 37 MLJ 652
Kondreddi Bulliraju alias Achayamma Vs Sattanarayanamurthi
Madras High Court · 124 Ind. Cas. 7
Surinarayana Iyer Vs T. Soundararaja Iyengar and Another
Madras High Court · 55 Ind. Cas. 618
Singaraju Venkatasubbaramaniam and Others and Alladi Sreeramulu and Another Vs Unde Rajah Raje Sri Raja Velugoti Govinda Krishna Yachendralavaru Bahadur Rajah of Venkatagiri and Others
Madras High Court · 56 Ind. Cas. 552 : (1920) 11 LW 528
Syed Mahomed Sirajuddin Sahib Thorin Tharak Kadin and Others Vs Syed Shah Gulam Jailani Satar Sahib and Others
Madras High Court · 59 Ind. Cas. 233 : (1920) 12 LW 25
Rangai Goundan alias Venkattai Goundan and Another Vs Venkatammal
Madras High Court · 55 Ind. Cas. 30
Abdul Razak Vs J.H. Brown and Co. and Another
Madras High Court · 57 Ind. Cas. 485 : (1920) 11 LW 473
Veyindramuthu Pillai Vs Maya Nadan and Another
Madras High Court · (1920) ILR (Mad) 107 : (1920) 38 MLJ 32
Dundigalla Kesavalu and Others Vs Kalavaguntla Rajaram and Others
Madras High Court · 55 Ind. Cas. 533 : (1920) 11 LW 35 : (1920) 38 MLJ 29