High Courts02 Dec 1919
Narayanasamy Rao and Another Vs Ramasamy Naicker and Others
Madras High Court · 60 Ind. Cas. 611 : (1920) 12 LW 674
Transfer of Property Act, 1882 — Section 100
COURT ARCHIVE
Madras High Court judgments, 1919
371 judgments · page 3 of 19
High Courts01 Dec 1919
Sri Gadadharadoss Bavaji Mahant of Balaji Mutt Vs Suryanarayana Patnaik and Others
Madras High Court · 56 Ind. Cas. 92 : (1920) 12 LW 77 : (1920) 38 MLJ 342
Madras Estates Land Act, 1908 — Section 3(2)(e)
High Courts28 Nov 1919
Bhavirisetti Gopalakrishnayya Vs Pakanati Pedda Sanjeeva Reddi and Another
Madras High Court · (1920) 11 LW 184 : (1920) 38 MLJ 228
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts28 Nov 1919
K. Raghavachari Vs R. Paramaswami Pillai
Madras High Court · 55 Ind. Cas. 812 : (1920) 11 LW 173
High Courts27 Nov 1919
Agnihotram Narasimhacharulu and Others Vs Soma Pitchayya and Others
Madras High Court · (1920) 38 MLJ 226
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts27 Nov 1919
Veeramachaneni Ramaswamy and Others Vs Soma Pitohayya and Others
Madras High Court · 58 Ind. Cas. 585
High Courts27 Nov 1919
Veeramachaneni Ramaswamy and Thirteen Ors. Vs Soma Pitchayya and Others
Madras High Court · (1920) ILR (Mad) 410
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts21 Nov 1919
In Re: Ippili Magatha and Another
Madras High Court · (1920) 11 LW 58 : (1920) 38 MLJ 27
Criminal Procedure Code, 1898 (CrPC) — Section 103
High Courts19 Nov 1919
Ayya Nadan Vs Thanammal
Madras High Court · 55 Ind. Cas. 945 : (1920) 11 LW 288
High Courts19 Nov 1919
Chekkur Puthaluth Poothati Edathil Kunhi Sankaran Nambiar Vs Ponniath Akathoothu Narayanan Tirumunpu and Others
Madras High Court · (1920) ILR (Mad) 405
High Courts19 Nov 1919
Chekkur Puthalath Poothak Etathil Kunhi Sankaran Nambiar Vs Ponniath Akathoothu Narain Thirumumpu and Others
Madras High Court · (1920) ILR (Mad) 405 : (1920) 38 MLJ 251
High Courts19 Nov 1919
Chekkur Puthalath Pothak Etathil Kunhi Sankaran Nambiar Vs Ponniath Akathoothu Narayanan Thirumumpu and Others
Madras High Court · 55 Ind. Cas. 86 : (1920) 11 LW 192
High Courts14 Nov 1919
Sree Raja Malraju Lakshmi Venkayamma Rao Bahadur Vs Kuntamukkala Venkataratnam and Others
Madras High Court · 55 Ind. Cas. 629
High Courts14 Nov 1919
Venkatasami Naidu Vs Gurusami Aiyar
Madras High Court · (1920) 11 LW 349 : (1920) 43 MLJ 441
Civil Procedure Code, 1908 (CPC) — Section 65
High Courts14 Nov 1919
Mardala Samigadu and Others Vs Paida Sreenivasalu Reddy
Madras High Court · 57 Ind. Cas. 708 : (1920) 11 LW 620
High Courts14 Nov 1919
Venkatasawmy Naidu Vs Gurusawmi Iyer
Madras High Court · 56 Ind. Cas. 616
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 64, 73
High Courts13 Nov 1919
Venkamamidi Balakrishnayya and Another Vs Venkamamidi Venkata Triambakam and Another
Madras High Court · 55 Ind. Cas. 371
High Courts13 Nov 1919
Vaithinatha Aiyar and Another Vs S. Tyagaraja Aiyar and Another
Madras High Court · (1921) 41 MLJ 20
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts13 Nov 1919
Sreemantha Raja Yarlagada Mallikarjuna Prasada Naidu Bahadur Zamindar Vs Renduchintala Subbiah and Others
Madras High Court · 61 Ind. Cas. 552 : (1920) 39 MLJ 277
Madras Estates Land Act, 1908 — Section 3(16)
High Courts13 Nov 1919
Vankamamidi Balakrishnayya and Another Vs Vankamamidi Venkata Triambakam and Another
Madras High Court · (1920) ILR (Mad) 398 : (1920) 11 LW 379 : (1920) 38 MLJ 86