High Courts01 Sept 1919
Muthusami Asari Vs Angayakannu Asari
Madras High Court · 54 Ind. Cas. 807 : (1920) 11 LW 115
COURT ARCHIVE
Madras High Court judgments, 1919
371 judgments · page 9 of 19
High Courts28 Aug 1919
A.L.A.C.T. Solaiyappa Chetty Vs R.M.M.L. Lakshmanan Chetty
Madras High Court · 54 Ind. Cas. 761
High Courts28 Aug 1919
A.L.A.C.T. Solayappa Chetty Vs R.M.M.L. Lakshmanan Chetty and Others
Madras High Court · (1919) 10 LW 659 : (1920) 38 MLJ 146
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1, 151
High Courts27 Aug 1919
Chidambaranatha Goundan and Thetaroya Reddi Vs Sellappa Reddi and Another and Sellappa and Others
Madras High Court · 54 Ind. Cas. 524 : (1919) 10 LW 620
High Courts27 Aug 1919
The Secretary of State for India in Council Vs Sri Rajah Bommadevara Venkatanarasimha Naidu Bahadur Zamindar Garu (Dead) and Others
Madras High Court · 58 Ind. Cas. 689 : (1920) 11 LW 256
High Courts26 Aug 1919
Nemannakudre Vs Lchmu Hengasu and Others
Madras High Court · (1920) ILR (Mad) 319 : (1920) 11 LW 49 : (1919) 37 MLJ 539
High Courts26 Aug 1919
Sinnappan alias Hetharmamana Rowther Vs Arunachalam Pillai and Others
Madras High Court · (1919) ILR (Mad) 844 : (1919) 10 LW 391 : (1919) 37 MLJ 375
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts26 Aug 1919
Achmu Hengsu and Nine Ors. Vs Nemanna Kudre
Madras High Court · (1920) ILR (Mad) 319
High Courts23 Aug 1919
V. Santhanam Iyengar Vs Srinivasaraghavan, minor by his Mother and Next Friend Ponnammal and Others
Madras High Court · (1919) 37 MLJ 693 : (1919) 37 MLJ 661
High Courts21 Aug 1919
Neelatooru Venkataranga Charlu and Others Vs Neelatooru Sampath Kumara Aiyangar
Madras High Court · 54 Ind. Cas. 382 : (1920) 11 LW 15
High Courts21 Aug 1919
Venkatachella Reddy Vs Muthialu Reddy and Others
Madras High Court · 54 Ind. Cas. 537
High Courts21 Aug 1919
Thygaraja Mudaliar Vs Seshappier and Others
Madras High Court · 54 Ind. Cas. 458 : (1919) 10 LW 518
High Courts21 Aug 1919
Venkatachalla Reddi Vs Muthialu Reddi and Others
Madras High Court · (1919) 37 MLJ 624
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts19 Aug 1919
Nili Rangasami Mudaliar Vs Kari Krishna Battacharcar
Madras High Court · 54 Ind. Cas. 281 : (1919) 10 LW 616
High Courts19 Aug 1919
Seshagiri Rao and Others Vs Sreenivasa Rao and Others
Madras High Court · (1920) ILR (Mad) 313 : (1920) 38 MLJ 62
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Aug 1919
Venkatasubban Patter and Others Vs Ayyathurai alias Ranganatha Sastrigal and Others
Madras High Court · (1919) 37 MLJ 554
High Courts19 Aug 1919
Angappa Mudali and Others Vs Ramapuram Perumal Chetty and Another
Madras High Court · (1920) ILR (Mad) 316 : (1919) 10 LW 297 : (1919) 37 MLJ 313
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts14 Aug 1919
Sabapathi Pillay Vs Thandavaroya Odayar
Madras High Court · (1920) ILR (Mad) 309 : 54 Ind. Cas. 515 : (1920) 11 LW 108
High Courts13 Aug 1919
Dontu Pedda Chenchayya Vs Mallam Balayya and Another
Madras High Court · (1920) ILR (Mad) 284 : (1919) 10 LW 656 : (1919) 37 MLJ 596
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts13 Aug 1919
Donta Pedda Chenchayya Vs Mallam Balayya and Another
Madras High Court · (1920) ILR (Mad) 284
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3