High Courts08 Aug 1919
Sowdagar Sheik Abdul Gafur and Others Vs Ashamath Bibi and Others
Madras High Court · 54 Ind. Cas. 385 : (1920) 11 LW 31
COURT ARCHIVE
Madras High Court judgments, 1919
371 judgments · page 10 of 19
High Courts08 Aug 1919
Konda Siddhia Chetti Vs M. Venkataroya Chetty and Another
Madras High Court · (1920) ILR (Mad) 282 : (1919) 10 LW 555 : (1919) 37 MLJ 659
Court Fees Act, 1870 — Section 19A, 19B
High Courts07 Aug 1919
Kasturi Pillai Vs The Municipal Council
Madras High Court · (1920) ILR (Mad) 280 : (1919) 10 LW 331 : (1919) 37 MLJ 618
Land Acquisition Act, 1894 — Section 16
High Courts07 Aug 1919
Chodavarapu Narayana Row and Others Vs Chennuru Venkatasubba Row
Madras High Court · (1920) 38 MLJ 77
Registration Act, 1908 — Section 77
High Courts06 Aug 1919
Akula Achiah-Defendast Vs Challapalli Lakshminarasim Ham
Madras High Court · 53 Ind. Cas. 926
High Courts06 Aug 1919
Akula Achiah Vs Challapalli Lakshminarasimham
Madras High Court · (1919) 10 LW 474 : (1919) 37 MLJ 433
Civil Procedure Code, 1908 (CPC) — Section 92, 93
High Courts05 Aug 1919
Sabapathi Pillai Vs Thandavaraya Odayar
Madras High Court · (1919) 37 MLJ 620
Transfer of Property Act, 1882 — Section 65
High Courts04 Aug 1919
Garapathi Brahmayya and Others Vs Kurella Ramiah
Madras High Court · (1920) ILR (Mad) 141
Contract Act, 1872 — Section 263
High Courts02 Aug 1919
Chowkaran Pazha Parambath Cheria Kunhi Pocker Vs Chowkaran Pazha Parambath Malikaimal Valia Bappotty
Madras High Court · (1919) 10 LW 496 : (1919) 37 MLJ 544
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36
High Courts01 Aug 1919
In Re: Subramania Ayyar
Madras High Court · (1915) ILR (Mad) 304
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts01 Aug 1919
Odayamangalath Appunni Nair Vs Isack Mackadan
Madras High Court · (1920) ILR (Mad) 272
Contract Act, 1872 — Section 135
High Courts01 Aug 1919
Veerappa Chetty Vs Ramasami Chetty and Another
Madras High Court · (1920) ILR (Mad) 135
Civil Procedure Code, 1908 (CPC) — Section 39
High Courts01 Aug 1919
Subramania Pattar Vs Kattamballi Rama
Madras High Court · (1920) ILR (Mad) 132 : (1919) 10 LW 367 : (1919) 37 MLJ 654
Transfer of Property Act, 1882 — Section 108B(e)
High Courts01 Aug 1919
Veerappa Chetty Vs Ramaswamy Chetty and Another
Madras High Court · (1920) ILR (Mad) 135 : (1920) 11 LW 232 : (1919) 37 MLJ 442
Civil Procedure Code, 1908 (CPC) — Section 39(b)
High Courts01 Aug 1919
Odayamangalath Appanni Nair Vs Isaak Mackadam
Madras High Court · (1920) ILR (Mad) 272 : (1919) 10 LW 533 : (1919) 37 MLJ 435
Contract Act, 1872 — Section 135
High Courts31 Jul 1919
Briji Kessoor Laul and Another Vs The Official Assignee of Madras
Madras High Court · (1920) ILR (Mad) 71 : 52 Ind. Cas. 979 : (1919) 10 LW 640 : (1919) 37 MLJ 244
High Courts31 Jul 1919
Srinivasa Aiyer Vs Thiruvengada Maistry and Another
Madras High Court · 55 Ind. Cas. 588
High Courts31 Jul 1919
Amanchi Venkatrama Sastrulu Vs Nama Venkanna (Dead) and Another
Madras High Court · (1919) 10 LW 405 : (1919) 37 MLJ 335
Contract Act, 1872 — Section 73
High Courts30 Jul 1919
Manamathi Munisami Mudali Vs Perumal Mudaly
Madras High Court · (1919) 10 LW 329 : (1919) 37 MLJ 367
High Courts30 Jul 1919
Raja Rajeswara Sethupathi alias Muthu Ramalinga Sethupathi Avergal, Raja of Ramnad Vs Venkatrama Aiyar and Another
Madras High Court · (1920) ILR (Mad) 69 : (1919) 10 LW 303 : (1919) 37 MLJ 270
Madras Estates Land Act, 1908 — Section 155