COURT ARCHIVE
Madras High Court judgments, 1909
431 judgments · page 20 of 22
High Courts22 Feb 1909
Veyathen Sridevi alias Kizhoikki Kovilakath Villa Thamburti Avergal Vs Lakshimiammal and Others
Madras High Court · 4 Ind. Cas. 1140(1)
High Courts19 Feb 1909
Koolayappa Rowther Vs Balusami and Another
Madras High Court · 4 Ind. Cas. 1140
High Courts19 Feb 1909
Chidambara Pothan Vs Poongavanam
Madras High Court · 2 Ind. Cas. 813
Transfer of Property Act, 1882 — Section 53(2)
High Courts19 Feb 1909
Subramanya Aiyar and Others Vs Meenakshi Ammal and Others
Madras High Court · 2 Ind. Cas. 810
Contract Act, 1872 — Section 16(2)(6)
High Courts17 Feb 1909
Abbakke Vs B. Krishnayya
Madras High Court · (1910) ILR (Mad) 534 : 4 Ind. Cas. 1120
High Courts17 Feb 1909
Kuppusami Mudaliar Vs Doraisami Mudaliar and Others
Madras High Court · 4 Ind. Cas. 1125
High Courts17 Feb 1909
Nyapati Ranganadham Pantulu Vs Nyapati Balarama Doss
Madras High Court · 4 Ind. Cas. 1121(1)
High Courts17 Feb 1909
Yerukola Alias Penta Jogiah Vs Mudiya Kamudu and Others
Madras High Court · 4 Ind. Cas. 34
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts17 Feb 1909
Nayapati Ranganadham Pantulu Vs Praguda Appala Naidu and Others
Madras High Court · 1 Ind. Cas. 621(1)
High Courts16 Feb 1909
Arumuga Mudaliar Vs Yogammal Boiammani Ammal
Madras High Court · 4 Ind. Cas. 1126(1)
High Courts15 Feb 1909
Muthu Karuppa Kothan Vs A. Sitha Viriyan Chetty
Madras High Court · 1 Ind. Cas. 644
High Courts15 Feb 1909
Subbaraya Rowthu Minda Nainar and Muthukumarasawmy Vs Kuppusawmy Aiyangar and Others
Madras High Court · (1911) ILR (Mad) 442
High Courts12 Feb 1909
Subbaraya Rowthu Minda Nainar and Muthu Kumarasamy Vs Kuppusamy Aiyangar and Others
Madras High Court · 1 Ind. Cas. 535
High Courts11 Feb 1909
Manikkavasaka Desika Gnana Sambanda Pandara Sannadhiar and Others Vs Sundaram Pillai
Madras High Court · 4 Ind. Cas. 1141