COURT ARCHIVE
Madras High Court judgments, 1909
431 judgments · page 18 of 22
High Courts24 Mar 1909
Kandasawmy Mudali and Others Vs Sabraya Mudali and Others
Madras High Court · (1909) ILR (Mad) 478 : 1 Ind. Cas. 716
High Courts19 Mar 1909
Sreeman Maha Mandaleswara Katari Salva Maharaja Umade Rajah Maharaja Raye Kumara Tirumaharaju Bahadur Deva Maharajulungaru, Zamindar of Karnet-Nagar (deceased) and Another Vs Sreemahant Prayag Dossji Varu, Trustee of Tirumalai Tompati, etc., Deyasthanams and Others
Madras High Court · 2 Ind. Cas. 18
High Courts17 Mar 1909
S.R.M.A.R. Ramasawmi Chettiar Vs Oppilamani Chetti and Another
Madras High Court · (1910) ILR (Mad) 6 : 4 Ind. Cas. 1059
High Courts16 Mar 1909
In Re: The Indian Companies Act and In Re: The Petition of the Equitable Assurance Society
Madras High Court · 2 Ind. Cas. 164
Companies Act, 1956 — Section 243
High Courts16 Mar 1909
Nanjappa Goundan Vs Peruma Goundan
Madras High Court · (1909) ILR (Mad) 530 : 4 Ind. Cas. 18
Transfer of Property Act, 1882 — Section 51
High Courts16 Mar 1909
Maunada Mudali and Another Vs Nallayya Goundan and Others
Madras High Court · (1909) ILR (Mad) 527 : 4 Ind. Cas. 870
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts15 Mar 1909
The District Judge of Tinnevelly Vs S. Palaniandy Mudaliar Ist Grade Pleader
Madras High Court · 1 Ind. Cas. 667
High Courts11 Mar 1909
Arayalpurath Randupurayil Kunhimayan and Another Vs Kautilat Cheekiladen Ahmad Kuth Haji and Others
Madras High Court · 2 Ind. Cas. 204
High Courts11 Mar 1909
Ramaswami Naik Vs Thiruvenkatam Pillai and Others
Madras High Court · 4 Ind. Cas. 1142