High Courts21 Apr 1909
Chenna Reddi Vs Pedda Obi Reddi and Another
Madras High Court · (1909) ILR (Mad) 416 : 2 Ind. Cas. 802
Civil Procedure Code, 1908 (CPC) — Section 108
COURT ARCHIVE
Madras High Court judgments, 1909
431 judgments · page 16 of 22
High Courts21 Apr 1909
M.R.M.A. Subramanian Chettyar Vs Rajah Rajeswara Dorai, alias Muthuramalinga Dorai and Another
Madras High Court · (1909) ILR (Mad) 490 : 2 Ind. Cas. 963
Civil Procedure Code, 1882 — Section 462
High Courts21 Apr 1909
Parakandyilparkum Kishakkayil Urumi Koran and Others Vs Kilath Puthiya Purayil Ahmad and Others
Madras High Court · 3 Ind. Cas. 41
High Courts21 Apr 1909
S. Authikesavulu Chetty Vs S. Ramanujam Chetty and Another
Madras High Court · (1909) ILR (Mad) 512 : 3 Ind. Cas. 541
High Courts19 Apr 1909
Mundlamuny Ellamandu Vs Gadipudi Chinnah Venkiah
Madras High Court · 2 Ind. Cas. 159(1)
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts19 Apr 1909
In Re: Loganath Aiyar and Others
Madras High Court · 4 Ind. Cas. 700
Penal Code, 1860 (IPC) — Section 149, 34
High Courts16 Apr 1909
Kayarunisa Begum Vs Sakina Bivi and Others
Madras High Court · 5 Ind. Cas. 991
High Courts16 Apr 1909
Zamindar of Venkatagiri Vs Vemaraja Suryaprakasam
Madras High Court · 5 Ind. Cas. 904
High Courts16 Apr 1909
Kutti Chettiar and Others Vs Subramania Chettiar and Others
Madras High Court · (1909) ILR (Mad) 485 : 4 Ind. Cas. 1077(1)
High Courts16 Apr 1909
Garu of Venkatagiri Vs Vemaraja Suryaprakasam
Madras High Court · (1910) 20 MLJ 120
High Courts15 Apr 1909
A. Munisawmi Chetty and Others Vs A. Murugappa Chetty and Others
Madras High Court · 5 Ind. Cas. 515
High Courts15 Apr 1909
Authi Kesava Nattan Vs Saravana Murugesa Naicken and Another
Madras High Court · 2 Ind. Cas. 435
Contract Act, 1872 — Section 70
High Courts15 Apr 1909
In Re: Chillashi Nanu Nair and Others
Madras High Court · 2 Ind. Cas. 425
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts14 Apr 1909
Kuttaseri Eriat Govindan Nair and Others Vs Kuttaseri Eriat Sankaran Nair and Others
Madras High Court · (1909) ILR (Mad) 351 : 2 Ind. Cas. 183
High Courts14 Apr 1909
Ottapurakkal Thazhate Soopi Vs Cherichil Pallikkal Uppathumma and Others
Madras High Court · (1910) ILR (Mad) 31 : 5 Ind. Cas. 698
High Courts14 Apr 1909
Thoolipatti Rama Gowndan, Raman Chetty, Subba Gownden and Vencatachellam Pillay Vs Emperor
Madras High Court · 2 Ind. Cas. 434
High Courts14 Apr 1909
G. Harisarvothama Rao Vs Emperor Emperor Vs Bodi Narayana Rao and G. Harisarvothama Rao
Madras High Court · 2 Ind. Cas. 193
Penal Code, 1860 (IPC) — Section 124A
High Courts08 Apr 1909
Pasupathy Mudali and Others Vs A. Subramanya Gurukkal
Madras High Court · 2 Ind. Cas. 428
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Apr 1909
Pulukkavandy Ambalam and Others Vs Periyakaruppa Kone and Others
Madras High Court · 2 Ind. Cas. 203