High Courts20 Jul 1909
Janakisetty Sooryudu alias Sooraya Vs Miriyala Hanumayya
Madras High Court · (1909) ILR (Mad) 521 : 3 Ind. Cas. 281
COURT ARCHIVE
Madras High Court judgments, 1909
431 judgments · page 15 of 22
High Courts14 Jul 1909
A. Subramania Aiyer Vs P. Nagarathna Naicker and Others
Madras High Court · 5 Ind. Cas. 901
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts14 Jul 1909
P.K. Kuppusawmi Naidu Vs P.K. Andalammal and Another
Madras High Court · 3 Ind. Cas. 440
Suits Valuation Act, 1887 — Section 11
High Courts14 Jul 1909
A. Subramania Iyer Vs P. Nagarathna Naicker and Others
Madras High Court · (1910) 20 MLJ 151
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts13 Jul 1909
Veera Pannadi Vs Karuppa Pannadi and Others
Madras High Court · 2 Ind. Cas. 980
Transfer of Property Act, 1882 — Section 99
High Courts13 Jul 1909
In Re: Botcha Ramudu and Another
Madras High Court · 4 Ind. Cas. 1051
Criminal Procedure Code, 1898 (CrPC) — Section 374
High Courts13 Jul 1909
P. Velayuda Naicker and Others Vs Haider Hussain Khan Saheb and Another
Madras High Court · (1910) ILR (Mad) 100 : 3 Ind. Cas. 729
Transfer of Property Act, 1882 — Section 84
High Courts09 Jul 1909
Thiagaraja Mudeliar and Another Vs Kandasawmi Mudaly and Others
Madras High Court · 2 Ind. Cas. 977
Evidence Act, 1872 — Section 107
High Courts05 Jul 1909
Suppiah Thevan Vs M. Krishna Row and Others
Madras High Court · 3 Ind. Cas. 435
Trusts Act, 1882 — Section 75
High Courts05 Jul 1909
Yelamanchili Bapayya and Others Vs Yelamanchili Rukhamma
Madras High Court · 4 Ind. Cas. 1069
High Courts29 Apr 1909
N.R. Authipurnam Pillai Vs N. Appasawmi Pillai
Madras High Court · (1910) 20 MLJ 99
High Courts23 Apr 1909
In Re: Mantri Kamaraju
Madras High Court · 2 Ind. Cas. 128
Criminal Procedure Code, 1898 (CrPC) — Section 240
High Courts22 Apr 1909
Emperor Vs Moonoosawmy and Others
Madras High Court · (1910) ILR (Mad) 83 : 2 Ind. Cas. 84
Madras City Police Act, 1888 — Section 75
High Courts22 Apr 1909
The Administrator-General of Madras and Another Vs The Official Assignee of Madras and Another
Madras High Court · (1909) ILR (Mad) 462 : 3 Ind. Cas. 163
High Courts21 Apr 1909
Kadri Pakirappa and Others Vs Manki Husain Saheb
Madras High Court · 3 Ind. Cas. 19