High Courts08 Apr 1909
In Re: Kesava Panda
Madras High Court · 2 Ind. Cas. 159
Criminal Procedure Code, 1898 (CrPC) — Section 250, 438Penal Code, 1860 (IPC) — Section 497
COURT ARCHIVE
Madras High Court judgments, 1909
431 judgments · page 17 of 22
High Courts07 Apr 1909
Vellai Gownden Vs Emperor
Madras High Court · 2 Ind. Cas. 424
Penal Code, 1860 (IPC) — Section 290
High Courts07 Apr 1909
Kandasami Mannavan Vs Rajagopalasami Thevan
Madras High Court · 5 Ind. Cas. 382
High Courts07 Apr 1909
In Re: A.G. Ganapathy Sastry and Another
Madras High Court · 3 Ind. Cas. 344
Legal Practitioners Act, 1879 — Section 13
High Courts07 Apr 1909
Richard Taylor and Others Vs Sri Sri Sri Krishna Chandra Gajapati Narayana Deo Maharajulu Garu Rajah of Parlakimidi
Madras High Court · (1909) ILR (Mad) 448 : 2 Ind. Cas. 4
Trusts Act, 1882 — Section 5, 81
High Courts07 Apr 1909
In Re: Mylapore Krishnasawmi alias A. Krishnasawmi Sarma
Madras High Court · (1909) ILR (Mad) 384 : 2 Ind. Cas. 33
Evidence Act, 1872 — Section 159, 160Penal Code, 1860 (IPC) — Section 124A, 153A, 505
High Courts06 Apr 1909
Singaranelu Mudeliar Vs Vardaraja Mudeliar
Madras High Court · 2 Ind. Cas. 426
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts06 Apr 1909
Kaki Subbanadri Vs Muthu Rangayya
Madras High Court · (1910) ILR (Mad) 532 : 4 Ind. Cas. 1039(1)
Transfer of Property Act, 1882 — Section 107, 4
High Courts02 Apr 1909
Maddali Venkatrayudu and Others Vs Moova Sankarayya
Madras High Court · 1 Ind. Cas. 901
High Courts02 Apr 1909
Sreekakulam Vencatasubbiah Vs Lavaaru Dade Sahib
Madras High Court · 2 Ind. Cas. 433
Transfer of Property Act, 1882 — Section 89
High Courts01 Apr 1909
T. Subramanya Aiyar Vs Manika Mudeley and Others
Madras High Court · 2 Ind. Cas. 432
High Courts31 Mar 1909
Kakkolangara Pashayagath Sayid Ibrahim Tangal and Others Vs Kerala Varma Valia Rajah Avergal of Chirakkal
Madras High Court · 2 Ind. Cas. 931
Land Acquisition Act, 1894 — Section 30
High Courts31 Mar 1909
Kanakku Nagalinga Naick Vs S. Nagalinga Naick and Others
Madras High Court · (1909) ILR (Mad) 510 : 4 Ind. Cas. 871(1)
High Courts31 Mar 1909
Vythianada Aiyar Vs Vythianada Aiyar, alias Narayanappa Aiyar, Insane Represented by Mr. R. Srinivasa Aiyar
Madras High Court · (1910) ILR (Mad) 78 : 4 Ind. Cas. 1040
High Courts26 Mar 1909
Vencatanarayana Pillai Vs Subbammal and Another
Madras High Court · 4 Ind. Cas. 1046
Succession Act, 1925 — Section 187
High Courts25 Mar 1909
Fakir Mohideen and Kadir Murah Vs F. Hartnett
Madras High Court · 1 Ind. Cas. 547(1)
High Courts25 Mar 1909
Seshagiri Aiyar Vs Vythilinga Pillai and Others
Madras High Court · (1910) ILR (Mad) 211 : 4 Ind. Cas. 1049
Transfer of Property Act, 1882 — Section 40