High CourtsDivision Bench(1909) 02 MAD CK 0018

Pasupaleti Achayemma vs Pabbamidi Papamma

Madras High Court · Decided on 19 February 1909 · Citation: 2 Ind. Cas. 850

HON’BLE JUDGES
Munro, J · Abdur Rahim, J

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Judgment

1 paragraphs · 33 words
1.

We accept the finding, on this day for final of the Courts below and direct execution to proceed as prayed for in the execution application. The appellant will have her costs throughout.