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Madras High Court judgments, 1909

431 judgments · page 8 of 22

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High Courts08 Oct 1909

In Re: Kora Ayyapa and Another

Madras High Court · 5 Ind. Cas. 809

Criminal Procedure Code, 1898 (CrPC) — Section 397
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High Courts08 Oct 1909

Narain Bhatta and Others P. Srinivasa Rau and Others

Madras High Court · 5 Ind. Cas. 934(1)

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High Courts08 Oct 1909

In Re: Ottupura Narayanan Somayajipad; In Re: Chitran Nambudiri; In Re: Thirumittakott Pisharath Raghava Pisharodi

Madras High Court · (1910) ILR (Mad) 48 : 3 Ind. Cas. 934

Criminal Procedure Code, 1898 (CrPC) — Section 439, 476
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High Courts08 Oct 1909

Paramasawmi Iyengar Vs Pusala Thevan and Others

Madras High Court · (1910) 20 MLJ 142

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High Courts08 Oct 1909

Ramasawmi Odayan Vs P.M. Ramasawmi Odayan and Others

Madras High Court · (1910) 20 MLJ 386

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High Courts08 Oct 1909

Ramasami Odayan Vs P.M. Ramasami Odayan and Others

Madras High Court · 5 Ind. Cas. 514

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High Courts07 Oct 1909

R.G. Orr and Another Vs R.M.M.S.T.Y.O. Chidambaram Chettiar (since deceased) and Others

Madras High Court · (1910) 20 MLJ 36

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High Courts07 Oct 1909

Kumarasami Chetty Vs Poosari Sakka Naik and Another

Madras High Court · (1910) 20 MLJ 141

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High Courts07 Oct 1909

In Re: Ramasami Servai and Another

Madras High Court · 5 Ind. Cas. 933

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High Courts07 Oct 1909

Kundur Chirukandan Vs Manunath Kandi Chathu and Others

Madras High Court · 5 Ind. Cas. 262

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High Courts07 Oct 1909

Corporation of Madras Vs Masthan Saib

Madras High Court · (1911) 21 MLJ 788

Madras City Municipal Act, 1904 — Section 334
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High Courts07 Oct 1909

In Re: Machi Reddi Chinnappa Reddi

Madras High Court · 4 Ind. Cas. 37

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High Courts07 Oct 1909

R.G. Orr and Another Vs R.M.M.S.T.V.E. Chidambaram Chettyar and Others

Madras High Court · (1910) ILR (Mad) 220 : 4 Ind. Cas. 319

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High Courts06 Oct 1909

Raman Nair Vs Nrantha Kunhambu Nair and Others

Madras High Court · 4 Ind. Cas. 1076(1)

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High Courts06 Oct 1909

Desoo Venkatesa Perumall Chetty Vs V. Srinivasa Ranga Row Pantulu and Another

Madras High Court · (1910) ILR (Mad) 187 : 4 Ind. Cas. 306

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High Courts05 Oct 1909

In Re: Asadulla Hussain Khan

Madras High Court · 4 Ind. Cas. 1043

Criminal Procedure Code, 1898 (CrPC) — Section 155(2), 256
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High Courts05 Oct 1909

Mallapragadu and Another Vs Lingam Veera Raghava Row and Others

Madras High Court · (1910) 20 MLJ 398

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3(1)
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High Courts05 Oct 1909

Gaddi Seethaya and Asadulla Beg and Others Vs Sri Rajah Velugoti Govinda Krishna Yachindrulu Varu Bahadur Zamindar, Garu

Madras High Court · 4 Ind. Cas. 98

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High Courts05 Oct 1909

Adivi Suryaprakasa Row Vs Nidamarty Gangaraju and Others

Madras High Court · (1910) ILR (Mad) 228 : 4 Ind. Cas. 386

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High Courts04 Oct 1909

Sivasankaram Pillai alias Doraiswamy Pillai and Others Vs Perumal Nayakkar

Madras High Court · 4 Ind. Cas. 106

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