High Courts17 Sept 1909
Sriman Madabhusi Achamma and Others Vs Gopisetti Narayanasawamy Naidu and Others
Madras High Court · (1910) ILR (Mad) 171 : 3 Ind. Cas. 747
COURT ARCHIVE
Madras High Court judgments, 1909
431 judgments · page 11 of 22
High Courts17 Sept 1909
In Re: Arakkal Ahmad Ali Rajah Avergal of Cannanore
Madras High Court · 4 Ind. Cas. 97(1)
Penal Code, 1860 (IPC) — Section 183, 186
High Courts16 Sept 1909
Rama Bhandary Vs C.H. Morgan Trading in the name and style of J.H. Morgan and son
Madras High Court · 4 Ind. Cas. 1068
High Courts16 Sept 1909
Veera Reddi Vs Ramalinga Mudeley and Others
Madras High Court · 4 Ind. Cas. 42
High Courts16 Sept 1909
E.N. Venkoba Row Vs Thuniya Nataraja Chetty and Others
Madras High Court · 3 Ind. Cas. 829
High Courts16 Sept 1909
Tadapalli Bapa1ya and Others Vs Putti Kottaya and Another
Madras High Court · 3 Ind. Cas. 940
High Courts16 Sept 1909
A.R.M.A.L.A. Palaniappa Chettyar Vs Vencatachala Konan and Others
Madras High Court · 3 Ind. Cas. 953
High Courts15 Sept 1909
M. Krishna Aiyar Vs The Sectetary of State for India in Council
Madras High Court · (1910) ILR (Mad) 173 : 5 Ind. Cas. 121
High Courts15 Sept 1909
M. Krishna Aiyar Vs The Secretary of State for India in Council
Madras High Court · (1910) 20 MLJ 71
High Courts14 Sept 1909
Samudrala Varaha Narasimhacharlu and Others Vs Samudrala Vencata Singaramma and Others
Madras High Court · (1910) ILR (Mad) 165 : 3 Ind. Cas. 741
High Courts14 Sept 1909
Kasim Moideen Rowther Vs Annamalai Thevan
Madras High Court · 3 Ind. Cas. 936
High Courts14 Sept 1909
Chillakore Yerra Musala Reddy Vs Pattangi Ramayya and Another
Madras High Court · 4 Ind. Cas. 125
High Courts14 Sept 1909
Chillaloor Yerra Musala Reddi Vs Pathangi Ramaiya and Others
Madras High Court · 5 Ind. Cas. 1010
High Courts10 Sept 1909
Veda Muppan and Others Vs Kathan Padayachi and Others
Madras High Court · 5 Ind. Cas. 57(1)
High Courts07 Sept 1909
In Re: Vencataramanuja Reddi and Others
Madras High Court · 3 Ind. Cas. 828
Penal Code, 1860 (IPC) — Section 447
High Courts07 Sept 1909
M. Cuppusawmi Chetty Vs A.T. Doraisawmy Chetty and Others
Madras High Court · (1910) ILR (Mad) 67 : 3 Ind. Cas. 955
High Courts03 Sept 1909
Natesan Chetti alias Chidambaram Chetty and Another Vs Vengu Nachiar, Sella Nachiar and Bothakka Nachiar
Madras High Court · (1910) ILR (Mad) 102 : (1910) 20 MLJ 20
High Courts03 Sept 1909
V.A.R. Arunachellam Chettyar and Others Vs V. Subramanya Aiyar
Madras High Court · 3 Ind. Cas. 407