High Courts08 Nov 1909
A. Gopala Iyer Vs Ramaswami Sastrial
Madras High Court · (1911) 21 MLJ 153
Transfer of Property Act, 1882 — Section 6(e)
COURT ARCHIVE
Madras High Court judgments, 1909
431 judgments · page 5 of 22
High Courts07 Nov 1909
Seshu Gurukkal and Another Vs Somasundara Mudaliar and Others
Madras High Court · 5 Ind. Cas. 764
Limitation Act, 1963 — Article 36
High Courts05 Nov 1909
Kutti Ali's wife Achumma and Another Vs Elychan Edathil Karnavan and Manager, Dharman Achan AVL
Madras High Court · 6 Ind. Cas. 290
High Courts05 Nov 1909
S. Sundaram Aiyar Vs Ramasawmi Iyer and Others
Madras High Court · 5 Ind. Cas. 762
High Courts05 Nov 1909
Esa Abbas Sait Vs Jacob Haroon Sait and Another
Madras High Court · (1910) ILR (Mad) 327 : (1910) 20 MLJ 291
Easements Act, 1882 — Section 13
High Courts05 Nov 1909
Esa Abbas Sait Vs Jacob Harron Sait and Another
Madras High Court · 4 Ind. Cas. 425
Easements Act, 1882 — Section 13
High Courts04 Nov 1909
Koti Vencatramiah Vs The Official Assignee of Madras
Madras High Court · (1910) ILR (Mad) 196 : 5 Ind. Cas. 202
High Courts04 Nov 1909
G. Narayanaswami Naidu Garu, Receiver Vs Cheilapalli Hanumannah
Madras High Court · (1910) ILR (Mad) 255 : (1910) 20 MLJ 326
Contract Act, 1872 — Section 217
High Courts04 Nov 1909
G. Narainsawmy Naidu Garu, Receiver, Nidadavole Estate Vs Chellapalli Hanumanulu
Madras High Court · 4 Ind. Cas. 398
Contract Act, 1872 — Section 217
High Courts02 Nov 1909
P. Parvathi Kattilammah and Others Vs P. Ramachandra Ejman and Others
Madras High Court · 6 Ind. Cas. 1017
Specific Relief Act, 1877 — Section 42
High Courts02 Nov 1909
Shuppu Ammal and Another Vs K. Subramaniam and Others
Madras High Court · (1910) ILR (Mad) 238 : 4 Ind. Cas. 1083
High Courts02 Nov 1909
Chockanada Gownden Vs Salambura Gownden
Madras High Court · 4 Ind. Cas. 132
Criminal Procedure Code, 1898 (CrPC) — Section 495
High Courts01 Nov 1909
Gangamma and Another Vs Bommakka alias Chandravati and Others
Madras High Court · (1910) ILR (Mad) 253 : 5 Ind. Cas. 437
High Courts01 Nov 1909
Ganga Varapu Krishna Venamma Vs Naraparaju Venkata Mukunda Row
Madras High Court · 4 Ind. Cas. 303(1)
High Courts29 Oct 1909
Bhadra Rajayya Vs Machabathmi Lakshmi Devamma
Madras High Court · 5 Ind. Cas. 815
High Courts29 Oct 1909
Manavicraman Styled Ettan Ettan Rajah Vs Veerarayan Styled Anujan Valia Rajah
Madras High Court · 5 Ind. Cas. 742