High Courts01 Dec 1909
Palamalai Mudaliar alias Palamalai Pillai Vs The South Indian Export Company Ltd.
Madras High Court · (1910) ILR (Mad) 334 : (1910) 20 MLJ 211
Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
Madras High Court judgments, 1909
431 judgments · page 3 of 22
High Courts01 Dec 1909
Sangila Vs Maruthamuthu aud Ors.
Madras High Court · (1910) 20 MLJ 131
Transfer of Property Act, 1882 — Section 111
High Courts01 Dec 1909
Kshetrabaro Bissoyi of Namanagaram Vs Sobhanapuram Harikristna Naidoo and Others and Sobhanapuram Gopinatha Naidu and Others
Madras High Court · (1910) ILR (Mad) 340 : (1910) 20 MLJ 417
High Courts01 Dec 1909
Muthusami Mudaliar and Another Vs Masilamani and Others
Madras High Court · (1910) ILR (Mad) 342 : 5 Ind. Cas. 42
High Courts30 Nov 1909
Vencatrama Aiyar and Another Vs The Secretary of State for India in Council and Vencatachellam Pillay
Madras High Court · (1910) ILR (Mad) 362 : 5 Ind. Cas. 118
High Courts30 Nov 1909
Mothe Achayya Garu and Others Vs The Municipal Council of Ellore
Madras High Court · 4 Ind. Cas. 828
Tamil Nadu District Municipalities Act, 1920 — Section 168(1)
High Courts30 Nov 1909
Ponaka Subba Rani Reddi Vs Vadlamudi Seshachulam Chetty and Others
Madras High Court · (1910) ILR (Mad) 359 : (1910) 20 MLJ 328
Specific Relief Act, 1877 — Section 17
High Courts30 Nov 1909
Venkatrama Iyer and Another Vs The Secretary of State for India in Council and Another
Madras High Court · (1910) 20 MLJ 74
High Courts30 Nov 1909
Mukkatparkum Kodarakandy Mammad Haji and Others Vs Kattikayilpakum Koshipurankarady and Others
Madras High Court · 4 Ind. Cas. 1081
High Courts29 Nov 1909
Gavara Ramanna Vs Adabala Rattayya
Madras High Court · (1910) ILR (Mad) 235 : (1910) 20 MLJ 94
High Courts26 Nov 1909
Sree Rajah Venkata Narasinha Appa Row Bahadur Vs Sree Rajah Malraju Lakshmi Venkayamma Row Bahadur and Others
Madras High Court · 5 Ind. Cas. 102
High Courts25 Nov 1909
Thamballa Veeramma and Others Vs Thamballa Palur Subbamma and Others
Madras High Court · 5 Ind. Cas. 119
High Courts25 Nov 1909
Vattakulakaran Sowdaker Abu Backer Sahib, Bemblassery Sankunni Menon and Krishna Menon and Another Vs The Secretary of State for India in Council
Madras High Court · (1911) ILR (Mad) 505
Limitation Act, 1877 — Section 12, 6
High Courts25 Nov 1909
Gangineni Kondiah Vs Gottipati Pedda Kondappa Naidu
Madras High Court · (1910) ILR (Mad) 56 : (1910) 20 MLJ 41
Limitation Act, 1963 — Article 133
High Courts25 Nov 1909
Vattakulakaran Sowdaker Abu Backer Sahib and Another Vs The Secretary of State for India in Council
Madras High Court · (1911) ILR (Mad) 505 : (1910) 20 MLJ 283
Limitation Act, 1877 — Section 12
High Courts25 Nov 1909
Valliammai (deceased) and Others Vs Raju Shanmugam Pillai
Madras High Court · (1910) 21 MLJ 466
High Courts25 Nov 1909
Meera Mohideen Rowthan Vs Dubash Kadur and Others
Madras High Court · 6 Ind. Cas. 286