High Courts17 Oct 1935
Nidamarti Jaladurga Prasadarayudu Vs Ladooram Sowcar and Another
Madras High Court · AIR 1936 Mad 687 : (1936) 43 LW 512
COURT ARCHIVE
Madras High Court judgments, 1935
598 judgments · page 9 of 30
High Courts17 Oct 1935
Thiagarajan by mother and next friend Ananthalakshmi Ammal, alias Seethalakshmi Ammal and Another Vs K. Venkatarama Ayyar
Madras High Court · (1936) 70 MLJ 581
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts17 Oct 1935
Thiagarajan and Another Vs K. Venkatrama Ayyar
Madras High Court · 162 Ind. Cas. 889 : (1936) 43 LW 527
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts16 Oct 1935
Perumal Konar Vs Maruthanayagam Nadar
Madras High Court · AIR 1936 Mad 433 : 165 Ind. Cas. 559 : (1936) 43 LW 627
High Courts16 Oct 1935
J. Mciver and H. Hadow partners carrying on business under the name and style of Huson Tod and Co. Vs K.V. Al. Rm. Alagappa Chettiar
Madras High Court · (1936) 70 MLJ 545
Presidency Towns Insolvency Act, 1909 — Section 9(g)
High Courts15 Oct 1935
Shanmugavel Goundan and Others Vs Venkitaswami Asari
Madras High Court · AIR 1936 Mad 202 : 161 Ind. Cas. 55 : (1936) 43 LW 197
High Courts15 Oct 1935
Trustees, Chokkanathaswami Temple Vs Poovanna Navanna Vadivelmuruga Nadar
Madras High Court · AIR 1936 Mad 220
High Courts14 Oct 1935
P.S.P. Piranmalai Rowther and Another Vs S.P.N.M. Mohamed Ibrahim Rowther and Others
Madras High Court · AIR 1936 Mad 105 : 160 Ind. Cas. 684 : (1936) 43 LW 47
High Courts11 Oct 1935
(Neelam) Sitaramaswami Vs (Thummala) Mahalakshmamma and Another
Madras High Court · AIR 1936 Mad 170
High Courts11 Oct 1935
A.P.N. Venkatachalam Chettiar and Another Vs Alagarswami Chettiar and Others
Madras High Court · AIR 1936 Mad 264 : 162 Ind. Cas. 34 : (1936) 43 LW 342
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts10 Oct 1935
Subramania Ayyar and Others Vs Emperor
Madras High Court · 161 Ind. Cas. 32 : (1936) 43 LW 44
Tamil Nadu Gaming Act, 1930 — Section 8
High Courts10 Oct 1935
Barki Venkata Rao Chatram Charity Vs S.V. Ramaswami Ayyar and Another
Madras High Court · AIR 1936 Mad 138 : 160 Ind. Cas. 1003 : (1936) 43 LW 620 : (1936) 70 MLJ 407
High Courts10 Oct 1935
In Re: Subramania Aiyar and Others
Madras High Court · AIR 1936 Mad 65 : (1935) 69 MLJ 835
Tamil Nadu Gaming Act, 1930 — Section 8
High Courts09 Oct 1935
In Re: Doni Hampana Gowd and Another
Madras High Court · (1936) 43 LW 226 : (1936) 70 MLJ 109
Penal Code, 1860 (IPC) — Section 193, 471
High Courts09 Oct 1935
(Doni) Hampana Gowd and Another Vs Emperor
Madras High Court · AIR 1936 Mad 280
High Courts09 Oct 1935
Venkatrama Reddi Vs Srinivasa Reddi and Another
Madras High Court · AIR 1936 Mad 350
High Courts09 Oct 1935
Kannammal Vs Muthukumaraswami Chetty
Madras High Court · AIR 1936 Mad 102 : 160 Ind. Cas. 563 : (1936) 43 LW 493 : (1936) 70 MLJ 120
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts09 Oct 1935
Boni Hampana Gowd and Another Vs Emperor
Madras High Court · 161 Ind. Cas. 196
Penal Code, 1860 (IPC) — Section 193, 471