High Courts28 Oct 1935
Docca Ramanna Vs The Secretary of State for India in Council
Madras High Court · 162 Ind. Cas. 50
Madras Estates Land Act, 1908 — Section 20
COURT ARCHIVE
Madras High Court judgments, 1935
598 judgments · page 7 of 30
High Courts28 Oct 1935
V.G. Venugopal Naidu Vs Lakshimi Ammal and Another
Madras High Court · 161 Ind. Cas. 485 : (1936) 43 LW 307
High Courts25 Oct 1935
Secy. of State Vs A.V. Narayanaswami Pillai
Madras High Court · AIR 1936 Mad 692
Tamil Nadu Irrigation Cess Act, 1865 — Section 1(b)
High Courts25 Oct 1935
(Reniguntla) Venkataramayya and Others Vs Thallam Subbarayudu
Madras High Court · AIR 1936 Mad 290 : (1936) 43 LW 520
High Courts25 Oct 1935
COMMISSIONER OF INCOME TAX, MADRAS Vs THE BUCKINGHAM and CARNATIC COMPANY, LIMITED, MADRAS.
Madras High Court · (1936) ILR (Mad) 175 : (1935) 3 ITR 384 : (1936) 43 LW 31
Income Tax Act, 1992 — Section 10(2)(vi)
High Courts25 Oct 1935
The Secretary of State for India in Council Vs A.v. Narayanaswami Pillai
Madras High Court · 162 Ind. Cas. 97
Tamil Nadu Irrigation Cess Act, 1865 — Section 1(b)
High Courts24 Oct 1935
Subramania Aiyar and Another Vs Venkatarama Raju and Another
Madras High Court · (1936) 43 LW 194 : (1936) 71 MLJ 733
High Courts24 Oct 1935
Vedavyasa Alasinga Bhattar and Others Vs Vedavyasa Venkatasudarsana Bhattar and Others
Madras High Court · (1936) 43 LW 614 : (1936) 70 MLJ 424
High Courts24 Oct 1935
Subramania Ayyar and Another Vs Venkatrama Raju and Another
Madras High Court · 161 Ind. Cas. 717
Presidency Towns Insolvency Act, 1909 — Section 30(2)
High Courts24 Oct 1935
(Vedavyasa) Alasinga Bhattar and Others Vs (Vedavyasa) Venkatasudarsana Bhattar and Others
Madras High Court · AIR 1936 Mad 294
High Courts24 Oct 1935
Arunachala Moopanar Vs Valli Ammal and Others
Madras High Court · 163 Ind. Cas. 612 : (1936) 43 LW 681 : (1936) 70 MLJ 449
High Courts24 Oct 1935
Rangaswami Battar Vs Alasinga Battar alias Veeraraghava Battar and Others
Madras High Court · AIR 1936 Mad 103 : 160 Ind. Cas. 415 : (1936) 43 LW 331 : (1935) 69 MLJ 888
High Courts24 Oct 1935
Chittukuri Gopala Rao Vs Parachuri Subba Rao
Madras High Court · AIR 1936 Mad 246 : (1936) 43 LW 298 : (1936) 70 MLJ 241
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(2)
High Courts24 Oct 1935
Arunachala Moopanar Vs Walli Ammal and Others
Madras High Court · AIR 1936 Mad 406
High Courts23 Oct 1935
K. Sangappa Vs Sunku Subbarayudu
Madras High Court · AIR 1936 Mad 561 : 163 Ind. Cas. 814
Madras Local Boards Act, 1884 — Section 35
High Courts23 Oct 1935
K.R.M.T.T. Thyagaraja Chettiar Vs Collector of Madura
Madras High Court · AIR 1936 Mad 398
High Courts23 Oct 1935
K.R.M.T.T. Thyagaraja Chettiar Vs The Collector of Madura
Madras High Court · (1936) ILR (Mad) 702 : (1936) 43 LW 396 : (1936) 70 MLJ 343
Income Tax Act, 1961 — Section 46
High Courts23 Oct 1935
Atmakuru Butchayya Chetty Vs Chakram Krishnamachari
Madras High Court · AIR 1936 Mad 152 : (1936) ILR (Mad) 966 : 160 Ind. Cas. 534 : (1936) 43 LW 68 : (1936) 70 MLJ 20
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts23 Oct 1935
K. R. M. T. T. THYAGARAJA CHETTIAR Vs THE COLLECTOR OF MADURA.
Madras High Court · 163 Ind. Cas. 60 : (1936) 4 ITR 56
Government of India Act, 1915 — Section 106Income Tax Act, 1961 — Section 46