High Courts14 Nov 1935
The Administrator-General Vs Thotta Radhakrishnan Chettiar and Others
Madras High Court · (1936) 70 MLJ 700
COURT ARCHIVE
Madras High Court judgments, 1935
598 judgments · page 5 of 30
High Courts14 Nov 1935
(Sri Sri) Gourachandra Deo Garu and Another Vs (Marella) Venkatanarayanamurti and Others
Madras High Court · AIR 1936 Mad 147
High Courts14 Nov 1935
(Dondapati) Lakshminarasimha Rao and Another Vs (Gundabatula) Raghavamma and Others
Madras High Court · AIR 1936 Mad 380
High Courts14 Nov 1935
The Administrator-General Vs Thotta Radakrishnan Chettiar and Others
Madras High Court · 161 Ind. Cas. 969
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6Limitation Act, 1908 — Section 7
High Courts13 Nov 1935
A.P.L.M.P.L. Muthuraman Chettiar Vs Adaikappa Chetty and Others
Madras High Court · AIR 1936 Mad 336 : (1936) ILR (Mad) 660
High Courts13 Nov 1935
A.P.L.M.P.L. Muthuraman Chettiar Vs Adaikappa Chetty (dead) and Others
Madras High Court · 162 Ind. Cas. 214 : (1936) 43 LW 500
High Courts12 Nov 1935
K.S. Ananthanarayana Iyer Vs Rarichan
Madras High Court · 161 Ind. Cas. 416 : (1936) 43 LW 310
High Courts12 Nov 1935
Bava Sahib Vs C.K. Krishna Boyan and Others
Madras High Court · AIR 1936 Mad 898
Contract Act, 1872 — Section 69
High Courts12 Nov 1935
M.R. Ananthanarayana Aiyar Vs Rarichan by guardian Unnooli alias Madhavi
Madras High Court · (1936) ILR (Mad) 656 : (1936) 70 MLJ 306
High Courts11 Nov 1935
P. Rama Aiyar Vs T. Bagavathimuthu Pillai and Others
Madras High Court · AIR 1936 Mad 473 : 163 Ind. Cas. 834 : (1936) 43 LW 478 : (1936) 70 MLJ 506
Transfer of Property Act, 1882 — Section 101
High Courts08 Nov 1935
Hari Ramayya and Another Vs Bhagavatulu Venkatachelapati and Others
Madras High Court · AIR 1936 Mad 460
High Courts08 Nov 1935
Chunduri Panakala Rao Vs Atmuri Venkata Sarvesam
Madras High Court · AIR 1936 Mad 342 : (1936) 43 LW 631
High Courts08 Nov 1935
Hari Ramayya (dead) and Another Vs Bhagavatula Venkatachalapati and Others
Madras High Court · 163 Ind. Cas. 90 : (1936) 43 LW 668 : (1936) 70 MLJ 619
High Courts08 Nov 1935
A.L.V.R. Ct. Veerappa Chettiar Vs Arunachalam Chetti and Others
Madras High Court · AIR 1936 Mad 200 : 160 Ind. Cas. 993 : (1936) 43 LW 334
High Courts01 Nov 1935
Swami Kone Vs Sankaravadia and Others
Madras High Court · AIR 1936 Mad 804
Limitation Act, 1963 — Section 6
High Courts01 Nov 1935
Jagadisan Pillai Vs Narayanan Chettiar and Others
Madras High Court · AIR 1936 Mad 284 : (1936) ILR (Mad) 759 : (1936) 44 LW 403 : (1936) 71 MLJ 180
High Courts01 Nov 1935
The Pappanaickenpalayampudur Rama Vilas Nidhi, Ltd. Vs Pera Naicken represented by guardian Krishnama Naicken and Others
Madras High Court · AIR 1936 Mad 161 : (1936) ILR (Mad) 770 : (1936) 43 LW 483 : (1936) 70 MLJ 90
Provincial Insolvency Act, 1920 — Section 56
High Courts31 Oct 1935
K.G. Subramania Iyer Vs K.V. Krishna Iyer
Madras High Court · AIR 1936 Mad 571
Civil Procedure Code, 1908 (CPC) — Section 47, 65
High Courts31 Oct 1935
In Re: Murugappa Thevan and Others
Madras High Court · (1936) 43 LW 257 : (1936) 70 MLJ 244
Penal Code, 1860 (IPC) — Section 34, 384