High Courts04 Dec 1935
(Packiri) Muhammad Rowther Vs Swaminatha Mudaliar
Madras High Court · AIR 1936 Mad 464 : (1936) 43 LW 542
COURT ARCHIVE
Madras High Court judgments, 1935
598 judgments · page 3 of 30
High Courts04 Dec 1935
V.P.R.M.V. Muthaya Chettiar Vs S.S. Rm. S. Firm
Madras High Court · AIR 1936 Mad 506 : 163 Ind. Cas. 713
High Courts03 Dec 1935
In Re: Rangappa Goundan and Another
Madras High Court · (1936) ILR (Mad) 349 : (1936) 43 LW 305 : (1936) 70 MLJ 447
Criminal Procedure Code, 1898 (CrPC) — Section 509
High Courts02 Dec 1935
N.M. Roshan Umar Karim and Co., a Firm Carrying on business in partnership Vs The Madras and Southern Maharatta Railway Co. Ltd.
Madras High Court · AIR 1936 Mad 508 : (1936) ILR (Mad) 789 : 163 Ind. Cas. 493 : (1936) 43 LW 638 : (1936) 70 MLJ 608
High Courts02 Dec 1935
Lakshmi Vs (Kakiyil Puthanpura Veettil) Kalu and Others
Madras High Court · AIR 1936 Mad 422 : (1936) 43 LW 509
High Courts02 Dec 1935
Lakshmi alias Ammakutti Amma Vs Kakkiyil Puthanpura Vettil Kalu alias Ammu Amma's son Achutha Nair and Others
Madras High Court · (1936) 71 MLJ 82
High Courts02 Dec 1935
Nagadevara Venkatasubbamma Vs Nagadevara Venkataesw Aralu by Mother and Guardian Sarvalakshmamma
Madras High Court · 162 Ind. Cas. 292
High Courts02 Dec 1935
(Nagadevam) Venkatasubbamma Vs Nagadeva Venkateswaralu and Another
Madras High Court · AIR 1936 Mad 429 : (1936) 43 LW 718
High Courts29 Nov 1935
Sellammal alias Suppammal Vs Jothimani Nadar alias Vellai Veda Nadar and Others
Madras High Court · (1936) 43 LW 582 : (1936) 70 MLJ 398
Court Fees Act, 1870 — Section 7(v)
High Courts28 Nov 1935
S.V.R.M.A.R. Ramanathan Chettiar by authorised agent Harihara Aiyar Vs Rao Sahib A.S. Alaganan Chettiar and Others
Madras High Court · 163 Ind. Cas. 209 : (1936) 70 MLJ 683
High Courts28 Nov 1935
Kandadi Appana Krishnamachary Vs Sriman Madabhushi Simhadri Appalacharyulu
Madras High Court · AIR 1936 Mad 494 : 161 Ind. Cas. 751 : (1936) 43 LW 601
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts28 Nov 1935
S.V.B.M.A. Ramanatha Chettiar Vs A.S. Alaganan Chettiar and Others
Madras High Court · AIR 1936 Mad 437 : (1936) 43 LW 703
High Courts27 Nov 1935
T.S. Sankara Aiyar Vs Muhammad Gani Rowther and Others
Madras High Court · AIR 1936 Mad 276 : (1936) ILR (Mad) 744 : (1936) 43 LW 383 : (1936) 70 MLJ 257
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts26 Nov 1935
(Seethamraju) Ramanarayana Rao Vs (Seethamraju) Ramkrishna Rao and Another
Madras High Court · AIR 1936 Mad 385
High Courts26 Nov 1935
Seethamraju Ramanarayana alias Ayyadevara Siva Rao Vs Seethamaraju Ramakrishna Rao and Others
Madras High Court · 163 Ind. Cas. 161 : (1936) 43 LW 722
Civil Procedure Code, 1908 (CPC) — Section 95(3)
High Courts26 Nov 1935
Rajagopala Konar and Others Vs Ramanuja alias Nayina Servai and Others
Madras High Court · 165 Ind. Cas. 448 : (1936) 44 LW 208
Limitation Act, 1963 — Article 120, 125
High Courts26 Nov 1935
V.M. Kumaraswami Goundan Vs Ayya Goundan and Others
Madras High Court · AIR 1936 Mad 695 : 165 Ind. Cas. 258
Guardians and Wards Act, 1890 — Section 39
High Courts26 Nov 1935
Seethamraju Ramanarayana Rao alias Ayyadevara Siva Rao Vs Seethamraju Ramakrishna Rao by maternal uncle and next friend Chennapragada Krishnamurthi and Another
Madras High Court · (1936) 70 MLJ 400
Civil Procedure Code, 1908 (CPC) — Section 96(3)