High Courts29 Jan 1935
Somarajupalli Mahadevudu and Another Vs Hindu Religious Endowments Board
Madras High Court · AIR 1935 Mad 585 : 157 Ind. Cas. 985 : (1935) 42 LW 497
Madras Hindu Religious Endowments Act, 1926 — Section 70
COURT ARCHIVE
Madras High Court judgments, 1935
598 judgments · page 28 of 30
High Courts29 Jan 1935
Gurijala Subramanyam and Others Vs Damavarapu Venkatasubba Reddi and Others
Madras High Court · AIR 1935 Mad 421 : 156 Ind. Cas. 949
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts29 Jan 1935
Ry. Pratapasimha Raja Saheb and Another Vs T.Rm.T.S.P.Pl. Palaniappa Chettiar and Others
Madras High Court · AIR 1935 Mad 607 : 157 Ind. Cas. 982
High Courts29 Jan 1935
Thathammal Vs V. Parankusam Pillai
Madras High Court · AIR 1935 Mad 418 : (1935) 41 LW 694 : (1935) 68 MLJ 461
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53(2)
High Courts29 Jan 1935
Cheerath Veettil Karnavan and Manager Madhavan Nair (died) Cheerath Veettil Padmanabhan Nair L.R. Vs E.N.A.S. Narayana Aiyar, family manager and Another
Madras High Court · (1935) 42 LW 680 : (1935) 69 MLJ 539
Limitation Act, 1963 — Article 61, 83
High Courts29 Jan 1935
Moturi Veerayya Vs Rao Bahadur P.V. Srinivasa Rao, The Official Receiver and Others
Madras High Court · (1935) ILR (Mad) 908 : (1935) 42 LW 386 : (1935) 69 MLJ 364
Provincial Insolvency Act, 1920 — Section 43
High Courts29 Jan 1935
Gurjala Subramanyam (died) Gurjala Srinivasaiah, represented by guardian Gurjala Venkataramanayya and Others Vs Damavarapu Reddi and Others
Madras High Court · (1935) 41 LW 737 : (1935) 68 MLJ 597
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts29 Jan 1935
R. Venkatesa Aiyangar Vs P.R.Y. Manikkavachakam Chetty and Others
Madras High Court · AIR 1935 Mad 660 : (1935) 41 LW 665 : (1935) 68 MLJ 738
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 13
High Courts29 Jan 1935
Moturi Veerayya Vs P.V. Sreenivasa Rao and Others
Madras High Court · AIR 1935 Mad 826 : 158 Ind. Cas. 1060
Provincial Insolvency Act, 1920 — Section 43
High Courts28 Jan 1935
Srila Sri Vythilinga Pandarasannadhi Avergal Vs The Secretary of State for India in Council
Madras High Court · (1935) 41 LW 472 : (1935) 68 MLJ 396
Evidence Act, 1872 — Section 124
High Courts28 Jan 1935
Viswanatha Pillai Vs A.M.V. Mutugappan Chettiar and Others
Madras High Court · AIR 1935 Mad 438 : (1935) 42 LW 39
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19
High Courts28 Jan 1935
Murahari Reddi (deceased) and Others Vs Chenraya Goundan and Others
Madras High Court · AIR 1935 Mad 624 : (1935) 41 LW 760 : (1935) 68 MLJ 620
High Courts28 Jan 1935
Kallara Kambikanom Meathale Veetil Chindan Kaimal and Others Vs Board of Commissioners for Hindu Religious Endowments
Madras High Court · AIR 1935 Mad 564 : 158 Ind. Cas. 33 : (1935) 42 LW 207
Madras Estates Land Act, 1908 — Section 192
High Courts28 Jan 1935
Kanniammal Vs Balakrishna Tharvady and Others
Madras High Court · AIR 1935 Mad 557
High Courts25 Jan 1935
T. Keshavan Vs Bipathumma and Others
Madras High Court · AIR 1935 Mad 340 : 159 Ind. Cas. 993 : (1935) 41 LW 422
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93
High Courts25 Jan 1935
T.T.K.K. Kumare Appan Srirangachariar Vs T.V.A.K.T. Annamalai Chettiar
Madras High Court · AIR 1935 Mad 647 : (1935) 41 LW 485
High Courts25 Jan 1935
Sivarama Pillai and Others Vs Ganesarathnam Pillai and Others
Madras High Court · AIR 1935 Mad 353 : 159 Ind. Cas. 893
High Courts25 Jan 1935
Nelluri Venkayya Vs Devabhaktuni Raghavayya and Others
Madras High Court · AIR 1935 Mad 596 : (1935) 41 LW 726 : (1935) 68 MLJ 590
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts24 Jan 1935
Mudda Verrappa Vs Emperor
Madras High Court · AIR 1935 Mad 318 : 157 Ind. Cas. 1020
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts24 Jan 1935
N.G.N. Rengasawmy Chetty Vs P.K. Natesa Chetty and Others
Madras High Court · AIR 1935 Mad 542 : (1935) 41 LW 574
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8