High Courts11 Feb 1935
Kosaraju Peda Subbayya and Others Vs Moravaneni Veerayya and Others
Madras High Court · AIR 1935 Mad 750 : 160 Ind. Cas. 822 : (1935) 42 LW 17
COURT ARCHIVE
Madras High Court judgments, 1935
598 judgments · page 26 of 30
High Courts09 Feb 1935
Nidadavole Ramalingam Vs Nidadavole Veerabhadradu and Others
Madras High Court · 161 Ind. Cas. 447
Limitation Act, 1963 — Section 28
High Courts09 Feb 1935
(Nidadavole) Ramalingam Vs (Nidadavole) Veerabhadradu and Others
Madras High Court · AIR 1935 Mad 914
Limitation Act, 1963 — Section 28
High Courts08 Feb 1935
Abdul Aziz Sahib and Others Vs Chokkan Chettiar and Another
Madras High Court · AIR 1935 Mad 803 : 159 Ind. Cas. 279
Limitation Act, 1963 — Article 180, 182
High Courts08 Feb 1935
S.M. Narayana Ayyangar Vs S.P.R.M. Subramanian Chettiar and Others
Madras High Court · 168 Ind. Cas. 24
Madras Estates Land Act, 1908 — Section 77
High Courts08 Feb 1935
Abdul Azim Sahib and Others Vs Chokkan Chettiar and Another
Madras High Court · (1935) ILR (Mad) 893 : (1935) 42 LW 375 : (1935) 69 MLJ 821
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts08 Feb 1935
S.M. Narayana Aiyangar Vs S.P.R.M. Subramanian Chettiar and Others
Madras High Court · (1937) ILR (Mad) 364 : (1937) 1 MLJ 233
High Courts08 Feb 1935
Kamakshi Chettiar Vs Thangamuthu Nadar
Madras High Court · AIR 1935 Mad 424 : (1935) 42 LW 384
Evidence Act, 1872 — Section 92
High Courts07 Feb 1935
Somasundaram Chettiar Vs K.M. Parimala Kandar and Others
Madras High Court · AIR 1935 Mad 697 : 157 Ind. Cas. 379 : (1935) 42 LW 590
High Courts07 Feb 1935
Bhudhavarapu Suryanarayana Vs Pyda Suryanarayanamurthy
Madras High Court · AIR 1935 Mad 453
High Courts07 Feb 1935
Periyanan Servai and Others Vs Mahadevan Ambalam and Others
Madras High Court · AIR 1935 Mad 679 : 158 Ind. Cas. 375 : (1935) 41 LW 752
High Courts07 Feb 1935
The Official Receiver, Kistna Vs Gogineni Kodandaramayya and Another
Madras High Court · AIR 1935 Mad 651 : (1936) ILR (Mad) 1056 : (1935) 41 LW 698 : (1935) 68 MLJ 681
Provincial Insolvency Act, 1920 — Section 52
High Courts07 Feb 1935
R. Rajagopalachariar, Official Receiver Vs A. Krishna Mudaliar and Others
Madras High Court · AIR 1935 Mad 429 : 157 Ind. Cas. 414 : (1935) 41 LW 594 : (1935) 68 MLJ 593
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts07 Feb 1935
Budhavarapu Suryanarayana Vs Pyda Suryanarayanamurthy
Madras High Court · 157 Ind. Cas. 40
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 12
High Courts07 Feb 1935
The Official Receiver Vs Gogeineni Kondaramayya and Another
Madras High Court · 157 Ind. Cas. 826
Provincial Insolvency Act, 1920 — Section 52
High Courts06 Feb 1935
R. Seshasayee Ayyangar and Another Vs Puna Rena Govinda Pillai and Others
Madras High Court · AIR 1935 Mad 612 : 157 Ind. Cas. 925 : (1935) 42 LW 45
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 98
High Courts06 Feb 1935
Pulipati Subba Rao Vs The Official Receiver and Others
Madras High Court · AIR 1935 Mad 427 : (1935) 42 LW 295
Provincial Insolvency Act, 1920 — Section 52
High Courts06 Feb 1935
K. Marudanayakam Pillai Vs Subramanian Chettiar
Madras High Court · AIR 1935 Mad 425 : 158 Ind. Cas. 216 : (1935) 41 LW 783 : (1935) 68 MLJ 643
High Courts06 Feb 1935
R. Seshayee Aiyangar (deceased) E. Veeraraghava Aiyangar brought on record in the place of the deceased Vs Puna Rena Govinda Pillai (deceased) Subramania Pillai, Legal Representative of the deceased and Others
Madras High Court · (1936) ILR (Mad) 36 : (1935) 69 MLJ 87
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 98
High Courts06 Feb 1935
K. Narasimha Pai and Others Vs Chandu and Others
Madras High Court · AIR 1935 Mad 474 : 157 Ind. Cas. 586 : (1935) 41 LW 597
Civil Procedure Code, 1908 (CPC) — Section 92