High Courts27 Feb 1935
Gangu Veerabrahmam Vs Gangu Jagannadhacharyulu and Another
Madras High Court · (1935) 42 LW 427 : (1935) 69 MLJ 184
Provincial Insolvency Act, 1920 — Section 6(g)
COURT ARCHIVE
Madras High Court judgments, 1935
598 judgments · page 24 of 30
High Courts27 Feb 1935
Vadiyangati Chinnarigadu Vs Kotigari Rangayya Chetty
Madras High Court · AIR 1935 Mad 789
Madras Estates Land Act, 1908 — Section 185
High Courts26 Feb 1935
Vavilala Vasudeva Sastri and Another Vs Sreemathi Yarlagadda Annapurnamma Garu and Another
Madras High Court · AIR 1935 Mad 809 : (1935) 42 LW 402 : (1935) 69 MLJ 137
Provincial Insolvency Act, 1920 — Section 4
High Courts26 Feb 1935
Langoju Tavudu and Another Vs Veerini Venkataratnam and Others
Madras High Court · AIR 1935 Mad 555 : (1936) ILR (Mad) 72 : (1935) 41 LW 744 : (1935) 68 MLJ 623
Limitation Act, 1963 — Section 19
High Courts26 Feb 1935
(Mullangi) Ramayya and Others Vs (Thondapu) Bapanamma and Another
Madras High Court · AIR 1936 Mad 16 : (1935) 42 LW 790
High Courts25 Feb 1935
C.K. Krishna Rao Vs R. Krishna Dos Lalah and Another
Madras High Court · AIR 1935 Mad 556 : (1935) 41 LW 745
Madras City Tenants Protection Act, 1922 — Section 9
High Courts25 Feb 1935
Amara Seshayya and Bros. Vs Chalavadi Venkataswami and Others
Madras High Court · AIR 1935 Mad 619 : 157 Ind. Cas. 751 : (1935) 42 LW 35
High Courts25 Feb 1935
Sri Rajah Inuganti Raja Gopala Venkatanarasimharayanim Bahadur Varu Vs Kandikonda China Veeraswami and Others
Madras High Court · AIR 1935 Mad 551 : 156 Ind. Cas. 1033
High Courts25 Feb 1935
Sri Rajah Inuganti Raja Gopala Venkatanarasimharayinim Bahadur Varu Vs Kardikonda China Veeraswami and Others
Madras High Court · (1935) 41 LW 753 : (1935) 68 MLJ 625
High Courts22 Feb 1935
In Re: Chakka Jagga Rao
Madras High Court · AIR 1935 Mad 563 : (1935) 41 LW 786 : (1935) 68 MLJ 660
Criminal Procedure Code, 1898 (CrPC) — Section 403Evidence Act, 1872 — Section 13
High Courts22 Feb 1935
Dasari Polayya Dora Vs Onarasi Anantha Patro and Others
Madras High Court · AIR 1936 Mad 61 : (1936) ILR (Mad) 44 : 160 Ind. Cas. 757 : (1935) 42 LW 669 : (1935) 69 MLJ 903
Transfer of Property Act, 1882 — Section 101
High Courts22 Feb 1935
Taluq Board and Another Vs Volkart United Press Co. Ltd.
Madras High Court · AIR 1935 Mad 571 : 157 Ind. Cas. 1030 : (1935) 42 LW 430
Madras Local Boards Act, 1884 — Section 77
High Courts21 Feb 1935
Namburi Venkata Kristnayya Vs Karnedan Kothari
Madras High Court · 156 Ind. Cas. 827 : (1935) 42 LW 24
Evidence Act, 1872 — Section 92
High Courts21 Feb 1935
(Namburi) Venkata Krishtnayya Vs Karnedan Kothari
Madras High Court · AIR 1935 Mad 643
Contract Act, 1872 — Section 132Evidence Act, 1872 — Section 92Negotiable Instruments Act, 1881 (NI) — Section 4
High Courts21 Feb 1935
Ramaswami Chettiar Vs N. Suppiah Chettiar
Madras High Court · 158 Ind. Cas. 1 : (1935) 42 LW 404 : (1935) 69 MLJ 98
Provincial Small Cause Courts Act, 1887 — Article 35(i)(2)
High Courts20 Feb 1935
T.R.B. Ranganatha Reddi Vs Ramaswami Mudali and Others
Madras High Court · AIR 1935 Mad 839 : (1935) ILR (Mad) 886 : 159 Ind. Cas. 1 : (1935) 42 LW 349 : (1935) 69 MLJ 425
Limitation Act, 1963 — Section 6
High Courts20 Feb 1935
T.V. Duraiswami Pillai and Another Vs Venkatarama Pillai and Others
Madras High Court · AIR 1935 Mad 572 : 158 Ind. Cas. 508 : (1935) 42 LW 626
High Courts19 Feb 1935
Vedali Guruvabhotlu Vs (Reddi) Jogayya and Others
Madras High Court · AIR 1935 Mad 696 : 158 Ind. Cas. 9 : (1935) 42 LW 256
High Courts19 Feb 1935
Kuthiravattah Kottayil Chathanni Rayiran Vs Thirunilai Gramom Kuppu Pattar's Son Narayana Ayyar and Others
Madras High Court · AIR 1935 Mad 682 : 158 Ind. Cas. 228 : (1935) 42 LW 596
Limitation Act, 1963 — Article 181
High Courts19 Feb 1935
Nidadavole Ramalingam Vs Nidadavole Veerabhadrudu (deceased)
Madras High Court · (1936) ILR (Mad) 51 : (1935) 42 LW 558 : (1935) 69 MLJ 890
Limitation Act, 1963 — Section 28