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Madras High Court judgments, 1935

598 judgments · page 23 of 30

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High Courts07 Mar 1935

Rao Bahadur Patri Venkata Srinivasa Rao Official Receiver Vs The Secretary of State for India in Council

Madras High Court · (1935) ILR (Mad) 1014 : 157 Ind. Cas. 1007 : (1935) 69 MLJ 856

Provincial Insolvency Act, 1920 — Section 37
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High Courts07 Mar 1935

Tirumala Narayanaswami Vs Adabala Narayanaswami (deceased) and Others

Madras High Court · AIR 1935 Mad 615 : 158 Ind. Cas. 84 : (1935) 42 LW 442 : (1935) 69 MLJ 139

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts07 Mar 1935

Ramanathan Chettiar and Others Vs A.M.R. Muthayyan Chettiar

Madras High Court · AIR 1935 Mad 849 : (1935) ILR (Mad) 1009 : 159 Ind. Cas. 835 : (1935) 42 LW 25 : (1935) 69 MLJ 215

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High Courts07 Mar 1935

Andhra Rice Mill and Others Vs Mothay Narasimha Rao

Madras High Court · AIR 1935 Mad 982 : 158 Ind. Cas. 406

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High Courts06 Mar 1935

Rengammal Vs Varadappa Naidu and Another

Madras High Court · 158 Ind. Cas. 175

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
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High Courts06 Mar 1935

Mandapaka Sudarsana Rao Vs Varada Kameswara Rao Naidu and Another

Madras High Court · AIR 1935 Mad 795 : (1935) ILR (Mad) 802 : 159 Ind. Cas. 661 : (1935) 42 LW 11 : (1935) 69 MLJ 177

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High Courts06 Mar 1935

Rangammal Vs Varadappa Naidu and Another

Madras High Court · AIR 1935 Mad 670 : (1935) 42 LW 215 : (1935) 69 MLJ 120

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
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High Courts04 Mar 1935

Nandi Reddi Rama Govinda Reddi Vs Karrepu Lakshmi Reddi

Madras High Court · AIR 1935 Mad 973 : 158 Ind. Cas. 851 : (1935) 42 LW 358 : (1935) 69 MLJ 461

Transfer of Property Act, 1882 — Section 68(d)
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High Courts04 Mar 1935

Rukmani Ammal and Others Vs T.R.S. Chari

Madras High Court · AIR 1935 Mad 616 : 157 Ind. Cas. 968 : (1935) 42 LW 702 : (1935) 69 MLJ 210

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High Courts01 Mar 1935

(Veda) Krishnaswami Mudaliar Vs (Veda) Malai Mudaliar

Madras High Court · AIR 1935 Mad 649

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High Courts01 Mar 1935

Thoppai M. Muthiah Bhagavathar and Others Vs T.V. Venkatarama Ayyar and Others

Madras High Court · AIR 1936 Mad 106 : (1936) ILR (Mad) 121 : 163 Ind. Cas. 977 : (1935) 42 LW 482 : (1935) 69 MLJ 303

Transfer of Property Act, 1882 — Section 82
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High Courts01 Mar 1935

Gangarapu Chinna Sambayya Vs Polepalli Rudrappa and Others

Madras High Court · AIR 1935 Mad 568 : 158 Ind. Cas. 99 : (1935) 41 LW 789 : (1935) 68 MLJ 662

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High Courts01 Mar 1935

Veda Krishnaswami Mudaliar Vs Veda Malai Mudaliar

Madras High Court · 157 Ind. Cas. 1047

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High Courts28 Feb 1935

B. Nemichand Sowcar Vs N. Namberumal Chetty

Madras High Court · AIR 1935 Mad 671 : (1935) 42 LW 217 : (1935) 69 MLJ 45

Court Fees Act, 1870 — Section 7(ix)
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High Courts28 Feb 1935

Km. Kr. Km. Kuppan Chettiar and Others Vs Kuttia Koundan and Others

Madras High Court · 158 Ind. Cas. 1 : (1935) 42 LW 205 : (1935) 69 MLJ 121

Civil Procedure Code, 1908 (CPC) — Section 73
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High Courts28 Feb 1935

The Secretary of State for India in Council Vs Katta Venkataratnam and Others

Madras High Court · AIR 1935 Mad 764 : (1935) 42 LW 529 : (1935) 69 MLJ 544

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High Courts28 Feb 1935

Muthalagappa Chettiar (deceased) and Others Vs Navanestheswara Gurukkal

Madras High Court · AIR 1935 Mad 668 : (1935) 42 LW 183 : (1935) 69 MLJ 42

Easements Act, 1882 — Section 13
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High Courts27 Feb 1935

B. Rajambal Vs Thangam and Others

Madras High Court · AIR 1935 Mad 640 : 157 Ind. Cas. 942 : (1935) 42 LW 518

Limitation Act, 1963 — Article 180
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High Courts27 Feb 1935

Krishnaswami Pillai Vs Aminjikarai Sri Ekambareswarar Devasthanam

Madras High Court · AIR 1935 Mad 725

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High Courts27 Feb 1935

S.K. Venkatasubramania Ayyar and Others Vs S. Sivagurunatha Chettiar and Others

Madras High Court · AIR 1938 Mad 60

Limitation Act, 1963 — Section 17
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