High Courts22 Mar 1935
CHINNAMMAL ACHI Vs CHENA MUNA SAITHKKATHI ROWTHER AND OTHERS.
Madras High Court · 158 Ind. Cas. 776 : (1935) 3 ITR 364
Income Tax Act, 1961 — Section 46(2)
COURT ARCHIVE
Madras High Court judgments, 1935
598 judgments · page 21 of 30
High Courts22 Mar 1935
Kaliyathan Krishnan Vs Akkanisseri Manikkoth Kollarath Gopalakurup and Another
Madras High Court · AIR 1935 Mad 813 : (1935) 42 LW 261 : (1935) 69 MLJ 331
High Courts22 Mar 1935
Rajammal Vs S.N. Thyagaraja Aiyar and Another
Madras High Court · AIR 1935 Mad 655 : (1936) ILR (Mad) 159 : (1935) 42 LW 42 : (1935) 69 MLJ 202
Court Fees Act, 1870 — Section 7(ii)
High Courts22 Mar 1935
Chinnammal Achi Vs Chena Muna Saithakkathi Rowther and Others
Madras High Court · AIR 1935 Mad 882 : (1935) 42 LW 663
Income Tax Act, 1961 — Section 46(2)
High Courts22 Mar 1935
Rajammal Vs S.N. Thyagaraja Ayyar and Another
Madras High Court · 157 Ind. Cas. 1033
Court Fees Act, 1870 — Section 7(ii)
High Courts20 Mar 1935
RM. AR. AR. RM. ARUNACHALAM CHETTIAR and SON Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1935) 3 ITR 464
High Courts19 Mar 1935
Ulagalum Perumal Sethurayar and Others Vs Rani Subbalakshmi Nachiar
Madras High Court · (1936) 44 LW 168 : (1936) 71 MLJ 1
High Courts19 Mar 1935
Swaminatha Pillai Vs S.L. Lakshmana Ayyar and Another
Madras High Court · AIR 1935 Mad 748 : 157 Ind. Cas. 979 : (1935) 42 LW 291
Contract Act, 1872 — Section 128
High Courts19 Mar 1935
Ulagalam Perumal Sethurayar Avergal and Others Vs Rani Subbalakshmi Nachiar
Madras High Court · AIR 1936 Mad 721 : 168 Ind. Cas. 753
Transfer of Property Act, 1882 — Section 39
High Courts19 Mar 1935
Subramania Pillai alias Pillaimuthu Pillai Vs S.V. Biravaperumal Pillai and Others
Madras High Court · AIR 1935 Mad 1068 : (1936) ILR (Mad) 149 : (1935) 42 LW 612 : (1935) 69 MLJ 523
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts19 Mar 1935
Yeruva Chinnapareddi Vs Rai Bahadur P.V. Srinivasa Rao Garu, Official Receiver
Madras High Court · (1936) ILR (Mad) 62 : (1935) 42 LW 446 : (1935) 69 MLJ 196
Provincial Insolvency Act, 1920 — Section 37
High Courts19 Mar 1935
Subramania Pillai Vs S.V. Bairavaperumal Pillai and Others
Madras High Court · 158 Ind. Cas. 713
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts19 Mar 1935
Yeruva Chinnapa Reddi Vs Rai Bahadur P.V. Srinivasa Rao Garu, Official Receiver
Madras High Court · AIR 1935 Mad 835 : 157 Ind. Cas. 917
Provincial Insolvency Act, 1920 — Section 37
High Courts18 Mar 1935
A. Batchayi Rowther Vs P.A. Ramaswami Pillai and Another
Madras High Court · AIR 1936 Mad 8 : 160 Ind. Cas. 428 : (1936) 43 LW 210
High Courts18 Mar 1935
Modono Mahono Deo Vs Kunja Behari Ananga Bhima Deo and Others
Madras High Court · AIR 1935 Mad 786 : 158 Ind. Cas. 891
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 5
High Courts15 Mar 1935
P.M.V.P. Pappu Reddiar Vs S.A. Pichu Ayyar and Others
Madras High Court · AIR 1935 Mad 961 : 161 Ind. Cas. 963 : (1935) 42 LW 435
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts15 Mar 1935
Ramasawmi Pillai Vs The Trichinopoly Co-Operative Credit Bank, Ltd. at Puthtur High Road and Others
Madras High Court · 158 Ind. Cas. 778
Transfer of Property Act, 1882 — Section 52
High Courts15 Mar 1935
Sankaranaraina Vazhunnavar Vs Payatakan Valia Veettil Kunhi Raman Nair and Others
Madras High Court · AIR 1935 Mad 794 : 158 Ind. Cas. 607
High Courts15 Mar 1935
Karuppatti alias Thayammal Vs Singaravelu Pillai (Deceased) and Manikkam Pillai, L.R.
Madras High Court · (1935) 42 LW 763 : (1935) 69 MLJ 317
Transfer of Property Act, 1882 — Section 6(d)
High Courts15 Mar 1935
Ramaswami Pillai Vs The Trichinopoly Co-operative Credit Bank Ltd. and Others
Madras High Court · AIR 1935 Mad 867 : (1936) ILR (Mad) 101 : (1935) 42 LW 550 : (1935) 69 MLJ 447
Transfer of Property Act, 1882 — Section 52