COURT ARCHIVE

Madras High Court judgments, 1935

598 judgments · page 29 of 30

High Courts24 Jan 1935

The Nedungadi Bank Ltd. Vs Thayarammal alias Mangayarkarasi Ammal of unsound mind. Arjuna Gramani is appointed guardian of Thayarammal alias Mangayarkarasi Ammal

Madras High Court · AIR 1935 Mad 478 : (1935) 41 LW 459 : (1935) 68 MLJ 546

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7

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High Courts24 Jan 1935

The Mercantile Bank of India, Ltd. Vs The Central Bank of India, Ltd.

Madras High Court · AIR 1935 Mad 936 : 160 Ind. Cas. 430 : (1935) 42 LW 629 : (1935) 69 MLJ 509

Contract Act, 1872 — Section 178

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High Courts23 Jan 1935

R. Kanakasabapathi Chettiar Vs Gomathi Meenakshi Ammal and Another

Madras High Court · AIR 1935 Mad 720

Provincial Insolvency Act, 1920 — Section 4

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High Courts23 Jan 1935

Rengasami Thevar Vs Ramanathan and Others

Madras High Court · AIR 1935 Mad 423 : (1935) 42 LW 340

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High Courts23 Jan 1935

Thangatur Subbarayudu Vs Nichanametla Subbarayudu and Another

Madras High Court · AIR 1935 Mad 473

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High Courts22 Jan 1935

Nagarur Subbarayudu Vs Official Receiver and Another

Madras High Court · AIR 1935 Mad 433 : (1935) 41 LW 461

Provincial Insolvency Act, 1920 — Section 53

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High Courts22 Jan 1935

Pena Ana Lana Alagammai Achi Vs Als. Al. Aurunachalam Chettiar and Another

Madras High Court · AIR 1935 Mad 543

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High Courts22 Jan 1935

Sethukaruppan Ambalam alias Pasukalakki and Others Vs Peer Mahammad Sammati and Others

Madras High Court · AIR 1935 Mad 350 : (1935) ILR (Mad) 876 : 159 Ind. Cas. 49 : (1935) 41 LW 436 : (1935) 68 MLJ 417

Criminal Procedure Code, 1898 (CrPC) — Section 147

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High Courts22 Jan 1935

Ghulam Mohideen Khan Sahib and Others Vs Secy. of State and Others

Madras High Court · AIR 1935 Mad 700 : 157 Ind. Cas. 734 : (1935) 41 LW 756

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High Courts22 Jan 1935

Thummalapalli Mangayya Vs Thummalapalli Sreeramulu and Others

Madras High Court · AIR 1935 Mad 420 : (1935) 41 LW 571

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High Courts21 Jan 1935

Chandayya Shetty and Another Vs Bijoor Venkappa Maiya and Another

Madras High Court · AIR 1935 Mad 598 : (1935) 42 LW 254

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High Courts21 Jan 1935

Saliah Mohamed Haji Ibrahim Vs N. Abdul Samath Sahib

Madras High Court · (1935) 42 LW 210 : (1935) 69 MLJ 218

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High Courts21 Jan 1935

The President of the Board of Commissioners for the Hindu Religious Endowments Vs Nagarathina Mudaliar and Others

Madras High Court · AIR 1935 Mad 417 : (1935) 41 LW 454 : (1935) 68 MLJ 549

Madras Hindu Religious Endowments Act, 1926 — Section 69, 70

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High Courts21 Jan 1935

Saliah Mahammad Haji Ibrahim Vs N. Abdul Samath Sahib

Madras High Court · AIR 1935 Mad 606 : 157 Ind. Cas. 991

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High Courts21 Jan 1935

Venkatachala Padayachi and Others Vs Velayudha Padayachi

Madras High Court · AIR 1935 Mad 701

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High Courts20 Jan 1935

Srila Sri Vythilinga Pandarasannidhi Vs Secy. of State

Madras High Court · AIR 1935 Mad 342

Evidence Act, 1872 — Section 124

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High Courts18 Jan 1935

Muthappa Chetty Vs Raman Chetty and Another

Madras High Court · AIR 1935 Mad 574 : 158 Ind. Cas. 252

Civil Procedure Code, 1908 (CPC) — Section 2(2)(a)

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High Courts18 Jan 1935

Natarajan and Others Vs Palaniandi Pillai

Madras High Court · AIR 1935 Mad 559 : (1935) 42 LW 208

Limitation Act, 1963 — Article 120

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High Courts18 Jan 1935

C. Duraivelu Mudaliar, Trustee and Dharmakartha of Sri Apparswami Temple Vs The Corporation of Madras

Madras High Court · AIR 1935 Mad 600 : 157 Ind. Cas. 1016 : (1935) 42 LW 440 : (1935) 69 MLJ 182

Madras City Municipal Act, 1904 — Section 186

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High Courts17 Jan 1935

(Anakkaran Puthiya Valappil Valiapurayil) Kunha Mina Umma and Others Vs (Anakkaran Puthiyavlappil Valiapurayil) Kunhipathumma and Others

Madras High Court · AIR 1935 Mad 715 : (1935) 41 LW 758

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