High Courts02 Jan 2018
M/s.Admiral Marine Services Private Limited Vs Owners and parties interested in the vessel M.V.LEWEK FULMAR
Madras High Court · (2018) 01 MAD CK 0365
COURT ARCHIVE
Madras High Court judgments, 2018
578 judgments · page 29 of 29
High Courts02 Jan 2018Dismissed
Deputy Manager, Powergrid Corporation of India Limited Vs Naina Gounder & Anr.
Madras High Court · (2018) 01 MAD CK 0363
Electricity Act, 2003, Section 19, Section 18 - Revocation of licence - Amendment of licenceTelegraph Act, 1885, Section 16(3) - Exercise of powers c
High Courts02 Jan 2018
A.Velumurugan Vs M/s.Sree Shiva Sakthi Garments
Madras High Court · (2018) 01 MAD CK 0362
Code of Criminal Procedure, 1973, Section 482, Section 138, Section 200, Section 142 - Saving of inherent powers of High Court - Procedure where he ap
High Courts02 Jan 2018
V.K.John Vs Appu John & Ors.
Madras High Court · (2018) 01 MAD CK 0359
Evidence Act, 1872, Section 68 - Proof of execution of document required by law to be attestedHindu Succession Act, 1956, Section 15 - General rules of succession in the
High Courts02 Jan 2018Disposed Off
Jarina Begam & Anr. Vs M.Bashira
Madras High Court · (2018) 01 MAD CK 0358
High Courts02 Jan 2018Dismissed
S.Rampprasadh Vs S.Shivpprasadh
Madras High Court · (2018) 01 MAD CK 0356
Code of Civil Procedure, 1908, Order 2Rule 2, Order 20Rule 12
High Courts02 Jan 2018Dismissed
K.Chithiraivelu Vs The State of Tamil Nadu
Madras High Court · (2018) 01 MAD CK 0354
Constitution of India, Article 141 - Law declared by Supreme Court to be binding on all courts
High Courts02 Jan 2018Dismissed
M/s.Cee Dee Yes Health Care Services Pvt. Ltd. Vs The Executive Engineer & Ors.
Madras High Court · (2018) 01 MAD CK 0353
Tamil Nadu Town and Country Planning Act, 1971, Section 57, Section 56, Section 113C
High Courts02 Jan 2018Dismissed
A.Ramalingam Vs The District Forest Officer
Madras High Court · (2018) 01 MAD CK 0352
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts02 Jan 2018Dismissed
The Managing Director Tamil Nadu State Transport Corporation Vs Minor Chandirakasan
Madras High Court · (2018) 01 MAD CK 0351
High Courts02 Jan 2018
M/s.A.P. International Vs M/s.V.Creations & Anr.
Madras High Court · (2018) 01 MAD CK 0350
High Courts02 Jan 2018Dismissed
The New India Assurance Co.Ltd. Vs Alamelu & Anr.
Madras High Court · (2018) 01 MAD CK 0349
High Courts02 Jan 2018Dismissed
K.Linga Bose Vs The Chief Engineer & Ors.
Madras High Court · (2018) 01 MAD CK 0348
High Courts02 Jan 2018
Kannadasan Vs The State of Tamil Nadu
Madras High Court · (2018) 01 MAD CK 0345
Indian Penal Code, 1860, Section 302, Section 307, Section 304(i) - Punishment for murder - Attempt to murder - Punishment for culpable homicide not amounting to murder
High Courts02 Jan 2018
D.Gowthaman Babu & ors. Vs State & anr.
Madras High Court · (2018) 01 MAD CK 0344
Code of Criminal Procedure, 1973, Section 200 - Examination of complainantIndian Penal Code, 1860, Section 34, Section 498A, Sect
High Courts02 Jan 2018
K.Annapoorani Vs M/s.IAL India Limited
Madras High Court · (2018) 01 MAD CK 0343
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtEvidence Act, 1872, Section 76 - Certified copies of public documents
High Courts02 Jan 2018
Marimuthu Vs The Superintendent of Police & Anr.
Madras High Court · (2018) 01 MAD CK 0341