High Courts26 Apr 2018Allowed
M.Bharathi & Others Vs Ravikumar & Others
Madras High Court · (2018) 04 MAD CK 0286
COURT ARCHIVE
Madras High Court judgments, 2018
578 judgments · page 4 of 29
High Courts26 Apr 2018Allowed
Shanthi & Others Vs Sankar & Others
Madras High Court · (2018) 04 MAD CK 0285
High Courts26 Apr 2018Dismissed
United India Insurance Company Ltd Vs Ganesan & Others
Madras High Court · (2018) 04 MAD CK 0284
High Courts26 Apr 2018
Tamil Nadu State Transport Corporation (Tirunelveli) Limited Vs Poornakala & Others
Madras High Court · (2018) 04 MAD CK 0283
High Courts26 Apr 2018Dismissed
New India Assurance Company Limited Vs Rengan & Others
Madras High Court · (2018) 04 MAD CK 0282
Motor Vehicles Act, 1988 — Section 173
High Courts26 Apr 2018
The Managing Director, State Express Transport Corporation Limited Vs Amutha & Others
Madras High Court · (2018) 04 MAD CK 0281
High Courts26 Apr 2018Partly Allowed
Iffco – Tokio General Insurance Company Ltd Vs T.Janak & Others
Madras High Court · (2018) 04 MAD CK 0280
Motor Vehicles Act, 1988 — Section 173
High Courts26 Apr 2018
Bajaj Alliance General Insurance Co. Ltd Vs Mangala & Others
Madras High Court · (2018) 04 MAD CK 0279
Motor Vehicles Act, 1988 — Section 173
High Courts26 Apr 2018
Mageshwari & Others Vs M/s.Malar Electricals & Others
Madras High Court · (2018) 04 MAD CK 0278
High Courts26 Apr 2018Dismissed
The Oriental Insurance Company Limited Vs Sheeladevi And Others
Madras High Court · (2018) 04 MAD CK 0277
Motor Vehicles Act, 1988 — Section 129
High Courts26 Apr 2018
Reliance General Insurance Company Limited Vs Mariappan And Others
Madras High Court · (2018) 04 MAD CK 0276
High Courts26 Apr 2018Dismissed
The Director Of Elementary Education And Others Vs The Correspondent
Madras High Court · (2018) 04 MAD CK 0275
Limitation Act, 1963 — Section 5
High Courts26 Apr 2018Dismissed
The Secretary To Government And Others Vs S.Samraj
Madras High Court · (2018) 04 MAD CK 0274
Limitation Act, 1963 — Section 5
High Courts26 Apr 2018
Tmt.P.Mohana And Others Vs State
Madras High Court · (2018) 04 MAD CK 0273
Prevention Of Corruption Act, 1988 — Section 7, 12, 13, 13(1)(c), 13(1)(d), 13(2), 13(c), 13(d), 20Indian Penal Code, 1860 — Section 218Code Of Criminal Procedure, 1973 — Section 428
High Courts26 Apr 2018Dismissed
Jabbar And Others Vs State
Madras High Court · (2018) 04 MAD CK 0272
Code of Criminal Procedure, 1973 — Section 190(1)(a), 468, 468(2)(b), 469, 472, 473, 482Indian Forest Act, 1927 — Section 51(2)Pondicherry Timber Transit (Amendment) Rule, 1999 — Rule 10
High Courts26 Apr 2018Allowed
The Managing Director Vs Anandharaman And Others
Madras High Court · (2018) 04 MAD CK 0271
Code Of Civil Procedure, 1908 — Order 41 Rule 27Constitution Of India, 1950 — Article 227
High Courts26 Apr 2018Dismissed
G.Kamatchi Ammal (Died) And Others Vs Tamil Nadu Medicals And Others
Madras High Court · (2018) 04 MAD CK 0270
Tamil Nadu Buildings (Lease And Rent Control) Act, 1960 — Section 25
High Courts26 Apr 2018Dismissed
Laila And Others Vs M.A.S. Ahamed Mohiden
Madras High Court · (2018) 04 MAD CK 0269
High Courts26 Apr 2018Dismissed
Azhagammal And Others Vs Nagarathinam
Madras High Court · (2018) 04 MAD CK 0268
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 41 Rule 1
High Courts26 Apr 2018Allowed
Chellamuthu Vs Veerappa Padayachi And Others
Madras High Court · (2018) 04 MAD CK 0267
Code Of Civil Procedure, 1908 — Order 26 Rule 9Constitution Of India, 1950 — Article 227