High Courts22 Jan 1920
Husaina Beari (Accused) Vs King-Emperor
Madras High Court · (1920) ILR (Mad) 443
Penal Code, 1860 (IPC) — Section 211
COURT ARCHIVE
Madras High Court judgments, 1920
363 judgments · page 18 of 19
High Courts21 Jan 1920
N.P.T. Cheria Kunhammad and Another Vs Kunhinni alias Kizhakkayil Nair and Another
Madras High Court · (1920) ILR (Mad) 715 : (1920) 11 LW 532 : (1920) 38 MLJ 461
High Courts21 Jan 1920
Jakkamreddi Seshadri Reddy and Others Vs Sir S. Subramania Iyer, K.C.I.E. and Others
Madras High Court · 56 Ind. Cas. 450
High Courts21 Jan 1920
Siddick Hajee Aboo Bucker Sait Vs Ebrahim Hajee Aboo Bucker Sait and Others
Madras High Court · AIR 1921 Mad 571 : 70 Ind. Cas. 715
High Courts21 Jan 1920
M.P.T. Cheria Kunhammad and Another Vs Kunhunni Alias Kizhakkayl Nair and Others
Madras High Court · 57 Ind. Cas. 424
High Courts21 Jan 1920
Sontyanagopala Dasu (dead) and Others Vs Inapatalupula Rami and Others
Madras High Court · AIR 1921 Mad 410(1) : (1921) 41 MLJ 194
Transfer of Property Act, 1882 — Section 43
High Courts21 Jan 1920
Jakkam Reddi Seshadri Reddi and Others Vs Sir S. Subramania Aiyar, K.C.I.E. and Others
Madras High Court · (1920) ILR (Mad) 720 : (1920) 11 LW 536 : (1920) 38 MLJ 504
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts20 Jan 1920
Vemi Reddi Seshu Reddi Vs Nallappa Reddi Raghava Reddi and Others
Madras High Court · 57 Ind. Cas. 800 : (1920) 11 LW 611
High Courts19 Jan 1920
Bhyri Appamma and Another Vs Bhyri Chinnammi
Madras High Court · 58 Ind. Cas. 511 : (1920) 12 LW 17
High Courts16 Jan 1920
K. Krishna Menon Vs K. Krishnan Nair and Others
Madras High Court · AIR 1921 Mad 520 : (1921) 40 MLJ 338
Limitation Act, 1963 — Section 7
High Courts16 Jan 1920
T. Rangaswami Reddi Vs Konda Reddi
Madras High Court · 61 Ind. Cas. 967
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 12, 115
High Courts15 Jan 1920
V.M. Naina Marakayer, partner in V.M. Naina Marakayer and Co. Vs A.R.A.R.S.M. Somasundaram Chettiar, by Agent Annamalai Chettiar
Madras High Court · 56 Ind. Cas. 604 : (1920) 11 LW 593
High Courts15 Jan 1920
Venkata Reddi and Others Vs Kuppu Reddi and Others
Madras High Court · AIR 1921 Mad 553 : 61 Ind. Cas. 762 : (1921) 13 LW 260
High Courts15 Jan 1920
Rangachariar Vs P.R. Subramania Chetty
Madras High Court · 58 Ind. Cas. 536 : (1920) 12 LW 29
High Courts15 Jan 1920
Muthu Pillai and Others Vs Veda Vysa Chariar (Deceased) and Another
Madras High Court · 60 Ind. Cas. 397 : (1920) 12 LW 277
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts09 Jan 1920
Ramasawmi Pillai Vs Badra Nayakar and Others
Madras High Court · 55 Ind. Cas. 267
High Courts09 Jan 1920
Ramaswami Pillai Vs Badra Nayakkan and Others
Madras High Court · (1920) 11 LW 225 : (1920) 38 MLJ 322
High Courts08 Jan 1920
Yella Krishnamma Vs Kotipalle Mali
Madras High Court · 56 Ind. Cas. 530 : (1920) 11 LW 563
High Courts08 Jan 1920
Yalla Krishnamma Vs Kotipalli Mali
Madras High Court · (1920) ILR (Mad) 712 : (1920) 38 MLJ 467