High Courts03 Feb 1920
Mokshagunam Subramania Aiyar Vs S.V. Ramakrishna Aiyar
Madras High Court · AIR 1922 Mad 335 : (1922) 16 LW 43 : (1922) 42 MLJ 426
Provincial Insolvency Act, 1920 — Section 16(2)(a)
COURT ARCHIVE
Madras High Court judgments, 1920
363 judgments · page 17 of 19
High Courts02 Feb 1920
Sree Raja Bollapragada Venkata Lakshmana Garu Vs Nenda Seetayya and Another
Madras High Court · 57 Ind. Cas. 764
High Courts02 Feb 1920
Sree Rajah Bollapragada Venkata Lakshmamma Garu Vs Menda Seetayya and Another
Madras High Court · (1920) 11 LW 466 : (1920) 39 MLJ 30
Madras Estates Land Act, 1908 — Section 5
High Courts02 Feb 1920
Venkata Lakshmamma Garu Vs Seetayya and Another
Madras High Court · (1920) ILR (Mad) 786
Madras Estates Land Act, 1908 — Section 5
High Courts30 Jan 1920
P. Suryanarayana Rao Naidu Vs P. Balasubramania Mudali and Others
Madras High Court · (1920) ILR (Mad) 635 : 56 Ind. Cas. 524 : (1920) 11 LW 409 : (1920) 38 MLJ 433
High Courts29 Jan 1920
Rajangam Iyer Vs Rajamangamer by Guardian Sankarama Iyer
Madras High Court · 55 Ind. Cas. 965 : (1920) 11 LW 556
High Courts29 Jan 1920
Subramania Pattar Vs Krishna Embranderi and Others
Madras High Court · 60 Ind. Cas. 77 : (1920) 12 LW 361 : (1920) 39 MLJ 590
Transfer of Property Act, 1882 — Section 7, 8
High Courts29 Jan 1920
The Municipal Council of Conjeevaram Vs T.V. Kumara Venkatachariar
Madras High Court · 57 Ind. Cas. 718 : (1920) 11 LW 574 : (1920) 39 MLJ 58
High Courts29 Jan 1920
Rajangam Aiyar Vs Rajangamier by Guardian Sankarama Ayyar
Madras High Court · (1920) 38 MLJ 330
Stamp Act, 1899 — Section 2(15)
High Courts28 Jan 1920
Bayya Sahu (dead) Vs Sri Sri Sri Krishnachandra Gajapathy Naraya Deo Garu and Others
Madras High Court · 56 Ind. Cas. 598 : (1920) 11 LW 600
High Courts28 Jan 1920
T. Aminudeen Sahib Vs Pyari Bai and Another minor by Guardian Mahomed Azuz Badsha Singh
Madras High Court · (1920) ILR (Mad) 633 : (1920) 11 LW 370 : (1920) 38 MLJ 340
Limitation Act, 1963 — Section 12(2)
High Courts28 Jan 1920
Mahomed Ali Sheriff and Others Vs Budharaju Venkatapathi Raju and Others
Madras High Court · 60 Ind. Cas. 235 : (1920) 11 LW 537 : (1920) 39 MLJ 449
Transfer of Property Act, 1882 — Section 55(2)
High Courts28 Jan 1920
T. Aminudeen Sahib Vs Pyari Bi and Another
Madras High Court · 56 Ind. Cas. 73
High Courts27 Jan 1920
King-Emperor Vs A.M. Hoosanally and Co.
Madras High Court · (1920) ILR (Mad) 498 : (1920) 11 LW 425
High Courts27 Jan 1920
A.A.R. Ponnambala Pillai and Others Vs Annamalai Chettiar (dead) and Others
Madras High Court · 55 Ind. Cas. 666 : (1920) 11 LW 429 : (1920) 38 MLJ 239
High Courts27 Jan 1920
King Emperor Vs A.M. Hussain Ally and Co. and Others
Madras High Court · (1920) ILR (Mad) 498 : 55 Ind. Cas. 1003 : (1920) 38 MLJ 333
Income Tax Act, 1961 — Section 39(d)
High Courts26 Jan 1920
Duggempudi Nagamma Vs Tirumala Reddi Venkata Reddi and Others
Madras High Court · 59 Ind. Cas. 363 : (1920) 12 LW 147
High Courts26 Jan 1920
Malireddi Ayyareddi Vs Adusumalli Gopala Krishnayya and Another
Madras High Court · 58 Ind. Cas. 493 : (1920) 12 LW 101
High Courts22 Jan 1920
Amirthammal Vs Madalakaram alias Ramalinga Goundan
Madras High Court · (1920) ILR (Mad) 363 : 57 Ind. Cas. 184 : (1920) 12 LW 537 : (1920) 38 MLJ 503
Stamp Act, 1899 — Section 2(5)
High Courts22 Jan 1920
In Re: Secretary to the Commissioner of Salt and Abkari and Separate Revenue
Madras High Court · (1920) ILR (Mad) 365 : (1920) 38 MLJ 506