High Courts20 Feb 1920
Kumarasawmy Pillai and Another, Rajarathnam Pillai and Another and Seshammal Vs S. Pasupathia Pillai and Others
Madras High Court · 61 Ind. Cas. 605 : (1920) 12 LW 254
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2)
COURT ARCHIVE
Madras High Court judgments, 1920
363 judgments · page 16 of 19
High Courts20 Feb 1920
Yeluchuri Venkatachennaya and Others Vs Emperor
Madras High Court · 56 Ind. Cas. 50
High Courts20 Feb 1920
Elachuri Venkatachinnayya and Others Vs King-Emperor
Madras High Court · (1920) ILR (Mad) 511
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts20 Feb 1920
In Re: Yeluchuri Venkatachennaya and Others
Madras High Court · (1920) ILR (Mad) 511 : (1920) 11 LW 435 : (1920) 38 MLJ 370
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117
High Courts15 Feb 1920
Gulam Ghouse Khan Sahib Vs Jannia alias Gulam Ghouse Khan
Madras High Court · (1920) 39 MLJ 492
High Courts13 Feb 1920
Maruvada Vkataratnama and Others Vs Maruvada Krishnama and Others
Madras High Court · 57 Ind. Cas. 735 : (1921) 13 LW 25
High Courts13 Feb 1920
Peedi Kayilakath Kunni Vs Thayyil Kunhai Amma and Others
Madras High Court · AIR 1921 Mad 144 : 57 Ind. Cas. 674 : (1921) 13 LW 32
High Courts13 Feb 1920
Ameenammal Vs Meenakshi
Madras High Court · 60 Ind. Cas. 226 : (1920) 12 LW 178
High Courts12 Feb 1920
Balleletathil Kunhan Nambiar and Others Vs Kolangarath Raman Nayar and Others
Madras High Court · 55 Ind. Cas. 940 : (1920) 11 LW 559
High Courts12 Feb 1920
Kalathy Ammalu Amma and Others Vs Kollangarth Raman Nair and Others
Madras High Court · (1920) ILR (Mad) 722
Malabar Compensation for Tenants Improvements Act, 1899 — Section 19
High Courts12 Feb 1920
Shunmugha Udayar alias Shanmugha Vadhiar Vs Kandasami Asary
Madras High Court · 59 Ind. Cas. 973 : (1920) 12 LW 170
High Courts12 Feb 1920
Palleeletathil Kunkan Nambiar and Others Vs Kolangarath Raman Nayar and Others
Madras High Court · (1920) 39 MLJ 63
High Courts12 Feb 1920
Subramania Aiyar alias Gurumurthi Aiyar Vs Onnappa Goundan and Others
Madras High Court · (1920) 12 LW 576 : (1920) 39 MLJ 629
High Courts10 Feb 1920
Donepudi Subrahmanyam Vs Nune Narasimham and Others
Madras High Court · (1920) 11 LW 483 : (1920) 38 MLJ 465
Limitation Act, 1963 — Section 12(2)
High Courts10 Feb 1920
Donopudi Subramanyan Vs Nune Narasimham and Others
Madras High Court · (1920) ILR (Mad) 640 : 56 Ind. Cas. 67
High Courts09 Feb 1920
Subramania Iyer and Others Vs Dharmambal Ammal
Madras High Court · 57 Ind. Cas. 656 : (1920) 12 LW 85
High Courts06 Feb 1920
Muthu Hengsu Vs Netravathi Naiksavi
Madras High Court · 58 Ind. Cas. 383 : (1920) 12 LW 44
High Courts05 Feb 1920
Ghulam Ghouse Khan Saib Vs Jannia Alias Ghulam Ghouse Khan
Madras High Court · 58 Ind. Cas. 788 : (1920) 12 LW 100
High Courts05 Feb 1920
Srinivasa Aiyangar and Another Vs Narayana Aiyangar
Madras High Court · 56 Ind. Cas. 608 : (1920) 11 LW 606