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Madras High Court judgments, 1920

363 judgments · page 14 of 19

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High Courts15 Mar 1920

Pujari Bhimajji, minor by next friend Pujari Nagappa Vs Rajabhai Hussain Sahib and Another

Madras High Court · (1920) ILR (Mad) 808 : (1920) 12 LW 114 : (1920) 39 MLJ 239

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4
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High Courts15 Mar 1920

Pujari Bhimaji by next friend Pujari Nagappa Vs Rajabhat Hussain Sahib and Another

Madras High Court · 59 Ind. Cas. 842

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High Courts15 Mar 1920

Venkata Reddi and Others Vs Muthu Pambulu Naick and Others

Madras High Court · (1920) 43 MLJ 463

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
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High Courts15 Mar 1920

Pujari Bhimaji Minor by next Friend Pujari Nagappa Vs Rajabhai Hussain Saheb and Another

Madras High Court · (1920) ILR (Mad) 808

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High Courts15 Mar 1920

Venkita Reddi and Others Vs Muthulu Pambulu Naick and Others

Madras High Court · 58 Ind. Cas. 801

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High Courts12 Mar 1920

Gurusami Pandiyan Vs Sendattikalai Pandia Chinna Thambiar and four Ors. and Sendattikalai Pandiyan and Others

Madras High Court · AIR 1921 Mad 340 : (1921) ILR (Mad) 1

Oudh Estates Act, 1869 — Section 8
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High Courts12 Mar 1920

Gurusami Pandiyan Vs Sendatti Kalai Pandia Chinnathambiar and Others

Madras High Court · (1921) ILR (Mad) 1 : 61 Ind. Cas. 242 : (1920) 39 MLJ 529

Oudh Estates Act, 1869 — Section 10
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High Courts12 Mar 1920

M. Rajagopala Nayagar Vs Spencer and Co., Ltd. and Another

Madras High Court · 59 Ind. Cas. 218 : (1920) 12 LW 87

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High Courts11 Mar 1920

Mathosri Rama Boi Ammani and Another Vs V. Ry. Sivaji Rajah Sahib and Others

Madras High Court · 59 Ind. Cas. 265 : (1920) 12 LW 171

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High Courts11 Mar 1920

Kandula Venkiah Alias Padmanabhudu Vs Donga Pallayi and Others

Madras High Court · AIR 1921 Mad 12 : 57 Ind. Cas. 724

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High Courts11 Mar 1920

Kandula Venkiah alias Padmanabhudu Vs Donga Pallaya and Others

Madras High Court · (1920) ILR (Mad) 589 : (1921) 13 LW 123

Transfer of Property Act, 1882 — Section 98
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High Courts11 Mar 1920

The Superintending Engineer Vs Chituri Ramakrishna and Another

Madras High Court · (1920) 12 LW 193 : (1920) 39 MLJ 151

Civil Procedure Code, 1908 (CPC) — Section 80
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High Courts11 Mar 1920

The Superintending Engineer 2nd Circle Vs Chitturi Ramakrishnayya and Another

Madras High Court · 58 Ind. Cas. 885

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High Courts10 Mar 1920

Chinnammall Vs P. Ratnasabapathy Chettiar (Died) and Others

Madras High Court · 59 Ind. Cas. 241 : (1920) 12 LW 191

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High Courts09 Mar 1920

Nachiyappan alias Kirukan and Others Vs Alagappa Chetty and Others

Madras High Court · AIR 1921 Mad 107 : 62 Ind. Cas. 87 : (1921) 13 LW 172

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High Courts09 Mar 1920

V.E.N.K.R.M.A. Venkatachellam Chetty and Another Vs V.E.N.K.R.M.A. Ramanathan Chetty and Others

Madras High Court · 59 Ind. Cas. 501

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High Courts09 Mar 1920

V.E.N.K.R.M.A. Venkatachallam Chetty and Another Vs V.E.N.K.R.M.A. Ramanathan Chetty and Others

Madras High Court · (1920) 12 LW 228 : (1920) 39 MLJ 269

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High Courts08 Mar 1920

Palayakayal Swami Sangumugeswarar Vs Veyinramuthu Pillai and Others

Madras High Court · 59 Ind. Cas. 183 : (1920) 12 LW 324

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High Courts08 Mar 1920

Arunachellam Chetty Vs Somasundaram Chetty, by his Agent, K.V. Lakshamana Aiyer

Madras High Court · 59 Ind. Cas. 86 : (1920) 12 LW 328

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High Courts04 Mar 1920

Angamuthu and Others Vs Ramalinga Pillai alias Rajamani Pillai, minor by his next friend Amirthalingam Pillai and Others

Madras High Court · 60 Ind. Cas. 766 : (1920) 39 MLJ 685

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