CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Madras High Court/1920

COURT ARCHIVE

Madras High Court judgments, 1920

363 judgments · page 15 of 19

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1885
  • 1884
High Courts03 Mar 1920

P. Shunmugha Velayudham Chetty Vs Koyappa Chettiar and Others

Madras High Court · 60 Ind. Cas. 635

Read judgment
High Courts02 Mar 1920

Ramalinga Rowthan Vs Sheik Ibrahim Sahib

Madras High Court · 59 Ind. Cas. 161 : (1920) 12 LW 34

Read judgment
High Courts02 Mar 1920

Krishnaswami Iyer Vs Appavier and Others

Madras High Court · 60 Ind. Cas. 802 : (1920) 12 LW 519 : (1920) 39 MLJ 498

Transfer of Property Act, 1882 — Section 19, 28
Read judgment
High Courts02 Mar 1920

Somasundaram Chetty Vs Unnamalai Ammal and Others

Madras High Court · (1920) ILR (Mad) 800 : (1920) 12 LW 163 : (1920) 39 MLJ 179

Civil Procedure Code, 1908 (CPC) — Section 64
Read judgment
High Courts02 Mar 1920

Haji Abdulla Sahib and Another Vs Alanji Abdul Lathief Sahib and Another

Madras High Court · 57 Ind. Cas. 854 : (1920) 12 LW 70 : (1920) 39 MLJ 91

Civil Procedure Code, 1908 (CPC) — Section 73(2)
Read judgment
High Courts01 Mar 1920

Velu Malavarayan and C. Muthusawmi Pillay and Others Vs T.M.C. Kuppusawmi Pillai alias Kuppusawmi

Madras High Court · 59 Ind. Cas. 378 : (1920) 12 LW 315

Read judgment
High Courts01 Mar 1920

Ramayya and Another Vs Mahalakshmi

Madras High Court · 64 Ind. Cas. 481

Read judgment
High Courts27 Feb 1920

Muttevi Srinivasacharyulu and Others Vs Dinavahi Pratyanga Rao and Others

Madras High Court · AIR 1921 Mad 467 : 64 Ind. Cas. 816

Read judgment
High Courts27 Feb 1920

A.S. Venugopala Aiyangar Vs S.I.R. Co.

Madras High Court · 62 Ind. Cas. 602 : (1921) 13 LW 309

Read judgment
High Courts26 Feb 1920

K. Raghavendra Rao Vs Lakshmindrathirtha Swamiar by Guardian Rajagopalacharya

Madras High Court · (1920) ILR (Mad) 795

Read judgment
High Courts26 Feb 1920

Lamshmindrathiratha Swamiar, minor by guardian ad litem Rajagopalacharya Vs K. Raghavendra Rao

Madras High Court · (1920) ILR (Mad) 795 : (1920) 12 LW 139 : (1920) 39 MLJ 174

Read judgment
High Courts26 Feb 1920

M. Ramiah Asari Vs P.N. Chidambara Mudaliar

Madras High Court · (1920) 12 LW 151 : (1920) 39 MLJ 341

Contract Act, 1872 — Section 80
Read judgment
High Courts25 Feb 1920

Kandaiya Pillai, alias Kandaswami Pillai and Another By their Next Friend Venkata Chalam Pillai Vs Chokkammal and Another

Madras High Court · 59 Ind. Cas. 214 : (1920) 12 LW 27

Read judgment
High Courts24 Feb 1920

Ranjagamier Vs Ranjagam Iyyar through his next friend N. Sanaram Ayyar

Madras High Court · 57 Ind. Cas. 18

Read judgment
High Courts24 Feb 1920

Rajangam Ayyar Vs Rajangam Ayyar through his next friend N. Sankaram Ayyar

Madras High Court · (1920) 12 LW 435 : (1920) 39 MLJ 382

Registration Act, 1908 — Section 17(1)(b)
Read judgment
High Courts24 Feb 1920

Karooth Parakote Ammukutty alias Lakshmiamma Vs K.P.K.P.T. Manavikraman alias Kunhunni Thamburan and Others

Madras High Court · (1920) ILR (Mad) 793 : (1920) 12 LW 331

Civil Procedure Code, 1908 (CPC) — Section 92
Read judgment
High Courts24 Feb 1920

Karooth Parakote Ammukutty alias Lakshmi Amma Vs K.P.K.P.T. Manavikraman alias Kutti Kunhunni Thamburan and Others K. Ammukutty alias Lakshmi Amma and Others Vs Manemangalath Variath Rama Wariar and Others

Madras High Court · 59 Ind. Cas. 568

Read judgment
High Courts23 Feb 1920

Muthu K.R.V. Alagappa Chetty Vs S.A. Krishnasami Iyer and Another

Madras High Court · AIR 1921 Mad 119 : 61 Ind. Cas. 753 : (1921) 13 LW 150

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
Read judgment
High Courts23 Feb 1920

V.M. Assan Mahomed Sahib Vs M.E. Rahiman Sahib

Madras High Court · (1920) ILR (Mad) 579 : 55 Ind. Cas. 977 : (1920) 11 LW 543 : (1920) 38 MLJ 539

Civil Procedure Code, 1908 (CPC) — Section 5
Read judgment
High Courts23 Feb 1920

Udipi Seshagiri Vs Seshamma Shettati and Others

Madras High Court · (1920) ILR (Mad) 503 : 61 Ind. Cas. 658 : (1920) 12 LW 45 : (1920) 39 MLJ 128

Transfer of Property Act, 1882 — Section 108(c)
Read judgment
Previous1…1314151617…19Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions